High Courts03 Dec 2014
Commissioner of Income Tax Vs Mark Hospitals (P) Ltd.
Madras High Court · (2015) 373 ITR 115 : (2015) 232 TAXMAN 197
Income Tax Act, 1961 — Section 131(d), 68
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 18 of 182
High Courts03 Dec 2014
The Commissioner of Income Tax Vs Pride Remedies Private Ltd.
Madras High Court · (2014) 12 MAD CK 0162
Income Tax Act, 1961 — Section 269SS, 269SS, 269T, 271D, 271D
High Courts03 Dec 2014
G.M. Sivaraju Vs The Government of Tamil Nadu
Madras High Court · (2014) 12 MAD CK 0161
High Courts03 Dec 2014
The Managing Director, Tamilnadu Water Supply and Drainage Board Vs The Secretary to Government
Madras High Court · (2014) 12 MAD CK 0157
High Courts03 Dec 2014
R. Kulanthi Velu Vs The Principal Secretary and Commissioner of Land Administration
Madras High Court · (2014) 12 MAD CK 0156
High Courts03 Dec 2014
Man Vizhi and Others Vs Managing Director, Metropolitan Transport Corporation
Madras High Court · (2015) 1 CTC 40
Constitution of India, 1950 - Article 21, 47 — Motor Vehicles Act, 1988 - Section 184, 185, 202 — Penal Code, 1860 (IPC) - Section 304-A, 323, 325, 336, 337
High Courts03 Dec 2014
Karur K.C.P. Packkagings Ltd. Vs Commissioner of Cus., Tuticorin
Madras High Court · (2015) 317 ELT 453
Customs Act, 1962 — Section 129
High Courts03 Dec 2014
Radha Bai and Others Vs State of Tamil Nadu and Others
Madras High Court · (2016) 1 CTC 768 : (2015) 1 MLJ 819
High Courts03 Dec 2014Disposed off
S. Jayalakshmi and Others Vs Union of India and Others
Madras High Court · (2015) 4 LW 261
High Courts03 Dec 2014Dismissed
Rajendran Vs State by the Sub-Inspector of Police
Madras High Court · (2015) 2 MadWNCri 199
High Courts03 Dec 2014Dismissed
A. Arokyadoss Vs V. Radhakrishnan
Madras High Court · (2015) 1 MadWN(Civil) 512
High Courts03 Dec 2014Dismissed
Balasubramaniam Vs Land Acquisition Officer and Special Tahsildar
Madras High Court · (2015) 1 MadWN(Civil) 502
High Courts03 Dec 2014
A. Shanmugavel Vs The State
Madras High Court · (2014) 12 MAD CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 294(b), 323, 325
High Courts03 Dec 2014Dismissed
Managing Director, T.N.S.T.C. Vs P. Simon Peter
Madras High Court · (2014) 2 TNMAC 874
High Courts02 Dec 2014
The Managing Director, Tamil Nadu State Transport Corporation Ltd. Vs V. Radhakrishnan
Madras High Court · (2014) 12 MAD CK 0385
Industrial Disputes Act, 1947 — Section 17B, 18(1), 2A(2)
High Courts02 Dec 2014
Bharti Axa General Insurance Co. Ltd. Vs Jayalakshmi
Madras High Court · (2014) 12 MAD CK 0384
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 151Constitution of India, 1950 — Article 227
High Courts02 Dec 2014
T. Elangovan Vs The Director
Madras High Court · (2014) 12 MAD CK 0354
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(xv)
High Courts02 Dec 2014
R. Sivasamy Vs The District Collector
Madras High Court · (2014) 12 MAD CK 0353
Tamil Nadu Panchayats Act, 1994 — Section 205, 205(2)
High Courts02 Dec 2014
M. Aamira Fathima Vs The Annamalai University
Madras High Court · (2014) 12 MAD CK 0352
Annamalai University Act, 1928 — Section 2(b), 2(c), 28, 28(4), 3Annamalai University Act, 2013 — Section 20, 20(1), 4, 4(1)Cochin University of Science and Technology Act, 1986 — Section 18
High Courts02 Dec 2014
G. Kudha Baksh Vs The Tamil Nadu Industrial Investment Corporation Limited
Madras High Court · (2014) 12 MAD CK 0332