High Courts26 Jun 2013Dismissed
The State of Tamil Nadu, The District Revenue Officer, The Revenue Divisional Officer and The Tahsildar Vs Rajamani
Madras High Court · (2013) 06 MAD CK 0074
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 28
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 91 of 159
High Courts26 Jun 2013
R.R. Industries Ltd. Vs Income Tax Officer
Madras High Court · (2013) 356 ITR 97
Income Tax Act, 1961 — Section 80IA, 80IA(4), 80IA(4)(iii)
High Courts26 Jun 2013Partly Allowed
Vasanthi Vs The Life Insurance Corporation of India, The Zonal Manager, Life Insurance Corporation of India and The Senior Divisional Manager
Madras High Court · (2013) 06 MAD CK 0042
Constitution of India, 1950 — Article 14
High Courts26 Jun 2013Allowed
S. Muthu Vs The Secretary to Government of Tamil Nadu, The Director of Elementary Education, The District Elementary Educational Officer and The Assistant Elementary Educational Officer
Madras High Court · (2013) 06 MAD CK 0040
High Courts26 Jun 2013
Unirols Airtex Vs Assistant Commr. of C. Ex., Coimbatore
Madras High Court · (2013) 296 ELT 449
High Courts25 Jun 2013Dismissed
V. Narasimma Naidu Vs Thirumalaisamy
Madras High Court · (2013) 2 MadWN(Civil) 526
High Courts25 Jun 2013Allowed
S. Thamarai Selvan and Another Vs S. Rajavelu and Another
Madras High Court · (2014) 2 MLJ 614
High Courts25 Jun 2013
The Management of Madras Aluminium Company Limited Vs The Deputy Chief Inspector of Factories and Others.
Madras High Court · (2013) WritLR 836
Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1)Industrial Disputes Act, 1947 — Section 11, 11(A), 2(k)
High Courts25 Jun 2013
M. Mahendiran Vs Superintendent of Police and Another
Madras High Court · (2013) 6 MLJ 109 : (2013) WritLR 1027
High Courts25 Jun 2013
Vinod Kumar Madan (Deceased) and Others Vs General Manager, Andrew Yule and Co. Ltd. Others
Madras High Court · (2014) 1 MLJ 568
High Courts25 Jun 2013Partly Allowed
United India Insurance Co. Ltd. Vs Gattawadi Venugopal Kalpana, S. Ezhumalai, The Oriental Insurance Co. Ltd. and Thiyagarajan Gattawadi Venugopal Kalpana Vs S. Ezhumalai, The Oriental Insurance Co. Ltd., Thiyagarjan and The United India Insurance Co. Ltd.
Madras High Court · (2013) 3 ACC 333
Penal Code, 1860 (IPC) — Section 279, 304(A), 337, 338
High Courts25 Jun 2013Partly Allowed
M/s. Chinnammal Agencies Vs M/s. Premier Paper Products and Others
Madras High Court · (2013) 06 MAD CK 0227
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts25 Jun 2013
R. Vasudevan Vs The Registrar of Cooperative Societies, The Joint Registrar of Cooperative Societies and The Dharmapuri District Central Cooperative Bank Ltd.
Madras High Court · (2013) 7 MLJ 374
Tamil Nadu Co-operative Societies Act, 1983 — Section 153, 153(1), 75(5)
High Courts25 Jun 2013
Chitra Vs Dhanasekaran
Madras High Court · (2013) 06 MAD CK 0164
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts25 Jun 2013
V. Narasimma Naidu, N. Sathish Kumar, N. Jagadesh Kumar and N. Amulraj Vs Thirumalaisamy, Sasikala, Manjula and Saravanan Thirumalaisamy, Sasikala, Manjula and Saravanan Vs V. Narasimma Naidu, N. Sathish Kumar, N. Jagadesh Kumar and N. Amulraj
Madras High Court · (2013) 5 LW 854
High Courts25 Jun 2013Dismissed
Saravanan Vs The Secretary to Government and Others
Madras High Court · (2014) 1 CTC 143 : (2013) 4 LW 132 : (2013) 6 MLJ 708
Constitution of India, 1950 — Article 14, 21, 226, 25, 329(b)Tamil Nadu Co-operative Societies Act, 1983 — Section 157, 160, 2(16), 2(7), 21
High Courts25 Jun 2013
P.N. Elumalai Vs E. Soundaravalli
Madras High Court · (2013) 3 JCC 2101 : (2013) 3 MLJ(Cri) 282
Criminal Procedure Code, 1973 (CrPC) — Section 125Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 2(f), 2(s)
High Courts25 Jun 2013Disposed Off
Palanisamy and Others Vs V.C. Periyasamy and Others
Madras High Court · (2013) 06 MAD CK 0085
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 100
High Courts25 Jun 2013Allowed
Sulliammal Vs Jagathambal and Others
Madras High Court · (2014) 1 MLJ 710
Hindu Succession Act, 1956 — Section 15
High Courts25 Jun 2013
P. Sakunthala and Others Vs The Oriental Insurance Co. Ltd., Imman Singh and R. Palanisamy
Madras High Court · (2013) 06 MAD CK 0075
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21, Order 41 Rule 27, Order 47 Rule 1, Order 47 Rule 2Income Tax Act, 1961 — Section 44(a)(b)Motor Vehicles Act, 1988 — Section 140, 168(1)