COURT ARCHIVE

Madras High Court judgments, 2013

3,172 judgments · page 89 of 159

High Courts01 Jul 2013Dismissed

Prisoners Rights Forum Vs Union of India and The Unlawful Activities (Prevention) Tribunal Vaiko, General Secretary Vs Union of India, The State, and The Tribunal under the unlawful Activities (Prevention)

Madras High Court · (2013) 4 LW 391 : (2013) 7 MLJ 376

Constitution of India, 1950 — Article 226Unlawful Activities (Prevention) Act, 1967 — Section 2, 3, 3(1), 4, 4(2)

High Courts01 Jul 2013Dismissed

Vinny, Singhan (alias) Geoge, Swamiatha and Dhanapushpa Vs D. Balasubramaniam and Others

Madras High Court · (2013) 07 MAD CK 0160

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 100

High Courts01 Jul 2013

Commissioner of Income Tax Vs M/s. Tenneco RC India Pvt. Ltd.

Madras High Court · (2013) 217 TAXMAN 362

Income Tax Act, 1961 — Section 263

High Courts01 Jul 2013Allowed

C. Chandrasekaran Vs The State of Tamil Nadu, The Special Deputy Collector and Chennai Metropolitan Development Authority

Madras High Court · (2013) 07 MAD CK 0144

Constitution of India, 1950 — Article 226, 31(2), 31AGeneral Clauses Act, 1897 — Section 21Land Acquisition Act, 1894 — Section 10, 11, 11(1), 16, 18

High Courts01 Jul 2013Allowed

C. Gangarathinam Vs The State of Tamil Nadu, The Special Deputy Collector and Chennai Metropolitan Development Authority

Madras High Court · (2013) 07 MAD CK 0143

Constitution of India, 1950 — Article 226, 31(2), 31AGeneral Clauses Act, 1897 — Section 21Land Acquisition Act, 1894 — Section 10, 11, 11(1), 16, 18

High Courts01 Jul 2013Allowed

C. Easwaramoorthy and Vinayagamoorthy Vs S. Saraswathy and Others

Madras High Court · (2013) 07 MAD CK 0079

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9

High Courts01 Jul 2013

Satyamangalam Agricultural Producer's Co-Operative Marketing Society Ltd. Vs Income Tax Officer

Madras High Court · (2014) 267 CTR 249 : (2013) 357 ITR 347

High Courts28 Jun 2013

Commissioner of Central Excise Vs Salem Starch and Manufacturers' Service Industrial Co-operative Society Ltd.

Madras High Court · (2013) 42 GST 191 : (2014) 33 STR 16 : (2013) 66 VST 170

High Courts28 Jun 2013

K. Balakrishnan Vs Deputy Secretary to Govt., Health and Family Welfare Dept. and Others

Madras High Court · (2013) 8 MLJ 748

High Courts28 Jun 2013Allowed

Manthiral Vs S. Marimuthu and The Tamil Nadu State Transport Corporation (Coimbatore Division-I) Ltd.

Madras High Court · (2013) 8 MLJ 264

High Courts28 Jun 2013Dismissed

V. Raj Bharath Vs The Registrar, The Secretary/Selection Committee and The Director of Technical Education

Madras High Court · (2013) 06 MAD CK 0185

High Courts28 Jun 2013Dismissed

Manickam (died) and Others Vs Devadoss (died) and Others

Madras High Court · (2014) 3 MLJ 41

High Courts28 Jun 2013Dismissed

A. Nazer Vs Gowthaman and Rajendran

Madras High Court · (2013) MLJ(Cri) 484

Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 194, 294(B), 298, 307, 323

High Courts28 Jun 2013Dismissed

The State of Tamil Nadu and The Chief Engineer (General) Vs B. Arjunlal

Madras High Court · (2013) 06 MAD CK 0086

High Courts28 Jun 2013Dismissed

Vettaikaran @ Poonga Gounder Vs Nanjammal

Madras High Court · (2013) 06 MAD CK 0082

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts28 Jun 2013

General Manager (D and PB), State Bank of India and Another Vs M. Marimuthu

Madras High Court · (2013) 3 LLJ 633

High Courts27 Jun 2013

India Cements Ltd. Vs Commissioner of Central Excise

Madras High Court · (2013) 297 ELT 508

High Courts27 Jun 2013Disposed Off

S.A. Thovlath Beebi Vs Director of School Education and Others

Madras High Court · (2013) 7 MLJ 126

High Courts27 Jun 2013

A. Arunagiri, M/s. Ramu and Co., A. Thayumanaguru and G. Anbazhagan Vs The Egmore Benefit Society Ltd. and Others

Madras High Court · (2013) 06 MAD CK 0228

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 18 Rule 4(1), Order 2 Rule 2, Order 21 Rule 65, Order 21 Rule 66Companies Act, 1956 — Section 41(2)Constitution of India, 1950 — Article 227

High Courts27 Jun 2013

Commissioner of Service Tax Vs Sangamitra Services Agency and Another

Madras High Court · (2014) 44 GST 644 : (2014) 33 STR 137 : (2013) 66 VST 481