COURT ARCHIVE

Madras High Court judgments, 2013

3,172 judgments · page 87 of 159

High Courts03 Jul 2013

Smt. K.M. Katheeja Vs The Appellate Tribunal and The Competent Authority

Madras High Court · (2013) 7 MLJ 278

Income Tax Act, 1961 — Section 143(3), 230ASmugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 2(2)(c)

Read judgment

High Courts03 Jul 2013Dismissed

Subramanian and Others Vs Habibullah and Mansur Ali

Madras High Court · (2013) 07 MAD CK 0242

Read judgment

High Courts03 Jul 2013Dismissed

D. Lalitha, Rathinammal and Pushpa Vs Rangasan, The Deputy Registrar and The Sub-Registrar

Madras High Court · (2013) 07 MAD CK 0241

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

Read judgment

High Courts03 Jul 2013

The Anna University Vs Dhaya College of Engineering and Others

Madras High Court · (2013) 6 MLJ 354

National Council for Teacher Education Act, 1993 — Section 14(3)(a), 14(3)(b), 16

Read judgment

High Courts03 Jul 2013

S. Muthukumar Vs The Income Tax Officer

Madras High Court · (2014) 363 ITR 161

Income Tax Act, 1961 — Section 143(3), 144, 68

Read judgment

High Courts03 Jul 2013Dismissed

M. Senthamizh Selvan Vs The Union of India, The Divisional Railways Manager (DRM) and The General Manager, Southern Railways

Madras High Court · (2013) 6 MLJ 761

Constitution of India, 1950 — Article 226

Read judgment

High Courts03 Jul 2013Dismissed

C. Thailamuthu Vs The State of Tamil Nadu and Others

Madras High Court · (2013) 07 MAD CK 0177

Read judgment

High Courts03 Jul 2013Dismissed

K. Sekar Vs R. Palanivelu

Madras High Court · (2013) 07 MAD CK 0158

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)(b), 8, 8(5)

Read judgment

High Courts03 Jul 2013

P. Joseph Vs The Tahsildar, The Revenue Divisional Officer and The District Collector

Madras High Court · (2013) 07 MAD CK 0157

Read judgment

High Courts03 Jul 2013Dismissed

The Madras Seva Sadan Vs Dr. N.V. Rao and Alias Nicholas Vincent Rao

Madras High Court · (2013) 07 MAD CK 0155

Read judgment

High Courts03 Jul 2013

Rattan Steel Works Vs The State of Tamil Nadu

Madras High Court · (2014) 69 VST 402

Central Sales Tax Act, 1956 — Section 14Tamil Nadu General Sales Tax Act, 1959 — Section 7A

Read judgment

High Courts03 Jul 2013

Pakkiammal Vs Revenue Divisional Officer cum Executive Magistrate and Others

Madras High Court · (2013) 2 LW(Cri) 162 : (2013) 3 MLJ(Cri) 360

Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(4), 154Penal Code, 1860 (IPC) — Section 147, 148, 447, 506(i)

Read judgment

High Courts03 Jul 2013

M/s. Arun Industries Vs The State of Tamil Nadu

Madras High Court · (2014) 71 VST 308

Tamil Nadu General Sales Tax Act, 1959 — Section 16(1)(a)

Read judgment

High Courts03 Jul 2013Dismissed

S. Sampath Kumar Vs The Secretary, The Director Ex-Servicemen Welfare, The Director of Rural Development and Panchayat Raj and The District Collector

Madras High Court · (2013) 07 MAD CK 0078

Read judgment

High Courts03 Jul 2013

Dr. Alagappa Chettiar Educational Trust and Dr. Prema Srinivasan Vs Goodluck Rajendran S. and Others

Madras High Court · (2013) 07 MAD CK 0077

Constitution of India, 1950 — Article 14, 226

Read judgment

High Courts03 Jul 2013

Pitchamml @ Pichamani @ Maniammal and Mayandi Vs State

Madras High Court · (2013) 07 MAD CK 0065

Criminal Procedure Code, 1973 (CrPC) — Section 313(i)(b), 428Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302, 304

Read judgment

High Courts03 Jul 2013

M/s. Khivraj Motors Limited Vs The State of Tamil Nadu

Madras High Court · (2013) 65 VST 311

Entry Tax Act, 1976 — Section 4(2)

Read judgment

High Courts02 Jul 2013

Uma Maheswari Vs I. Padmavathy and Others

Madras High Court · (2013) 3 MLJ(Cri) 556

Read judgment

High Courts02 Jul 2013

Commissioner of Income Tax Vs M/s. Deco De Trend

Madras High Court · (2014) 264 CTR 78 : (2014) 360 ITR 1

Income Tax Act, 1961 — Section 10B, 10B(2)(ii)(iii), 2(29)BA, 35B(1A)

Read judgment

High Courts02 Jul 2013Dismissed

The Chief Engineer, The Superintending Engineer, and Assistant Executive Engineer Vs N. Elavarasan

Madras High Court · (2013) 3 LLN 736

Read judgment