High Courts05 Jul 2013Dismissed
S. Manickam Vs Indian Bank, Kulandaiammal, Govindan and Anbalagan
Madras High Court · (2014) 1 BC 209 : (2013) 7 MLJ 77
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 176
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 85 of 159
High Courts05 Jul 2013Partly Allowed
S. Pradap Chandran and S. Uma Vs State
Madras High Court · (2013) MLJ(Cri) 417
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113A
High Courts05 Jul 2013Allowed
CPC Private Ltd. Vs Tamilnadu Electricity Board, Tamilnadu Generation and Distribution Corpt. Ltd., Tamilnadu Electricity Regulatory Commission and State Industries Promotion Corporation of Tamilnadu Ltd.
Madras High Court · (2013) 07 MAD CK 0243
High Courts05 Jul 2013Dismissed
Kasthuri and Others Vs C. Shankar
Madras High Court · (2014) 1 MLJ 573
High Courts05 Jul 2013
Tamil Nadu Association for the Rights of All Typies of Differently Abled and Care Givers-TARATDAC Vs The Government of Tamil Nadu, The State Commissioner of Disabled and Chennai Metro Rail Limited
Madras High Court · (2013) 07 MAD CK 0203
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 33
High Courts05 Jul 2013Disposed Off
C. Neelam Vs Litty Jesudoss
Madras High Court · (2013) 07 MAD CK 0202
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 11(3), 11(4)
High Courts05 Jul 2013Partly Allowed
Susila, Thilagavathi and Dhanalakshmi Vs The Managing Director, Chokkalingam and The Branch Manager
Madras High Court · (2013) 07 MAD CK 0192
High Courts05 Jul 2013Dismissed
A. Ravi and Others Vs The Secretary to Government and Others
Madras High Court · (2013) 5 MLJ 777
Constitution of India, 1950 — Article 14, 16
High Courts05 Jul 2013Allowed
S. Rajarathinavel, K. Inbarajan, A.M.D. Amudhavel and D. Rathinavel Vs Visalatchi Enterprises
Madras High Court · (2013) 4 BC 520 : (2014) 1 MLJ(Cri) 180 : (2014) 2 RCR(Civil) 24 : (2014) 1 RCR(Criminal) 1050
Companies Act, 1956 — Section 163, 291, 5, 610Criminal Procedure Code, 1973 (CrPC) — Section 190(1)(A), 200, 357, 482Evidence Act, 1872 — Section 2, 74, 74(2), 76, 77
High Courts05 Jul 2013Disposed Off
Suban Kadhu @ Katthumi Vs The District Collector and The Superintending Engineer (NI)
Madras High Court · (2013) 07 MAD CK 0116
High Courts05 Jul 2013
Siva @ Sivalingam Vs State
Madras High Court · (2013) 2 LW(Cri) 312 : (2013) 3 MLJ(Cri) 736
High Courts05 Jul 2013Dismissed
Pachai Ammal @ Paychaiammal Vs K. Padmanabhan
Madras High Court · (2013) 07 MAD CK 0036
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 11(4)
High Courts05 Jul 2013
Commissioner of Central Excise, Salem Vs Cheran Spinners Limited
Madras High Court · (2014) 43 GST 274 : (2014) 24 GST 296 : (2014) 24 GSTR 296 : (2014) 33 STR 148 : (2013) 66 VST 312
High Courts05 Jul 2013Dismissed
Neelakandan @ Stalin, Janaki, Rangajam and Ramba Vs Jaya, Jayanthi and Koteeswari
Madras High Court · (2013) 07 MAD CK 0006
High Courts04 Jul 2013
M. Suseela Vs State of Tamil Nadu and Others
Madras High Court · (2013) CriLJ 3936
High Courts04 Jul 2013
Sri Maruthi Baktha Samajan Trust Vs The State of Tamil Nadu
Madras High Court · (2013) 4 LW 462 : (2013) 7 MLJ 342
High Courts04 Jul 2013
D. Thomas Franco Rajendra Dev Vs The Disciplinary Authority and Circle Development Officer and State Bank of India
Madras High Court · (2014) 1 LLN 244 : (2013) LLR 1065 : (2013) 7 MLJ 82 : (2013) WritLR 971
Constitution of India, 1950 — Article 14, 19, 19(1), 19(1)(b), 19(1)(c)
High Courts04 Jul 2013Dismissed
A. Viruthagriswaran Vs The Principal Secretary and Director of Indian Medicine and Homeopathy, The Principal-in-charge, Government Homeopathy and The Director, Directorate of Medical and Rural Health Services
Madras High Court · (2013) 07 MAD CK 0295
Constitution of India, 1950 — Article 226
High Courts04 Jul 2013Dismissed
State of Tamil Nadu, The District Collector and The Assistant Director Vs M/s. Emmessen Exports Private Limited
Madras High Court · (2013) 07 MAD CK 0272
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts04 Jul 2013
S. Shanmugham Vs K. Athmanathan
Madras High Court · (2013) 07 MAD CK 0271
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19