High Courts10 Jul 2013Dismissed
Thalapathi Parthiban Vs The Superintending Engineer and The Assistant Executive Engineer
Madras High Court · (2013) 07 MAD CK 0128
Constitution of India, 1950 — Article 141, 226
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 83 of 159
High Courts10 Jul 2013Disposed Off
Krishnaveni Vs The Superintending Engineer
Madras High Court · (2013) 8 MLJ 684
High Courts10 Jul 2013Dismissed
Johara Ummal (deceased) and Others Vs S.M. Omar and Others S.M. Omar and Others Vs Johara Ummal (deceased) and Others
Madras High Court · (2014) 1 MLJ 449
High Courts09 Jul 2013Disposed Off
Kandasamy (died) and Others Vs Selvam and Others
Madras High Court · (2013) 07 MAD CK 0419
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts09 Jul 2013
V.P. Kuppurao Vs State
Madras High Court · (2013) 2 LW(Cri) 237 : (2013) 3 MLJ(Cri) 302
Criminal Procedure Code, 1973 (CrPC) — Section 11, 12, 14, 156(3), 173Penal Code, 1860 (IPC) — Section 221, 506(i)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(IV)
High Courts09 Jul 2013Disposed Off
A. Gunasekaran Vs R. Bharathi
Madras High Court · (2014) 1 MadWN(Civil) 48
High Courts09 Jul 2013
Commissioner of Income Tax Vs Spencers and Co. Ltd. (No. 1)
Madras High Court · (2013) 359 ITR 612
High Courts09 Jul 2013Allowed
Tamilnadu State Transport Corporation (Salem) Limited Vs Presiding Officer, Labour Court, Salem and Another
Madras High Court · (2013) 4 LLJ 473
High Courts09 Jul 2013
Commissioner of Income Tax-I, Chennai Vs Chennai Petroleum Corpn. Ltd.
Madras High Court · (2013) 262 CTR 664 : (2013) 358 ITR 314 : (2013) 218 TAXMAN 228
High Courts09 Jul 2013
Commissioner of Income Tax Vs RPG Transmissions Ltd.
Madras High Court · (2014) 266 CTR 533 : (2013) 359 ITR 673
High Courts09 Jul 2013
D. Muralidharan Vs Inspector of Police, Bharathi Airtel Ltd., Aircel Centre and Vodafone South Limited
Madras High Court · (2013) 2 LW(Cri) 668 : (2013) 4 MLJ(Cri) 519
High Courts09 Jul 2013
Abdul Sathar Vs The Principal Secretary to Government, The Secretary to Government, The Acting Chairman and Poovarasu
Madras High Court · (2013) WritLR 823
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 173Protection of Human Rights Act, 1993 — Section 18, 28(2)
High Courts09 Jul 2013Dismissed
S. Towfiq Vs DSP CBCID SIT
Madras High Court · (2013) 07 MAD CK 0197
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 439Explosive Substances Act, 1908 — Section 4(b)
High Courts09 Jul 2013
The New India Assurance Co. Ltd. Vs M. Karunanidhi and Others
Madras High Court · (2013) 07 MAD CK 0153
Income Tax Act, 1961 — Section 192(1)
High Courts09 Jul 2013Allowed
D. Sengottaian Vs L. Duraisamy and Others
Madras High Court · (2013) 07 MAD CK 0152
Constitution of India, 1950 — Article 227
High Courts09 Jul 2013Dismissed
P. Mani Vs M. Sangeetha and M. Deepa
Madras High Court · (2014) 1 MLJ 828
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 112, 92Hindu Succession Act, 1956 — Section 6
High Courts09 Jul 2013Dismissed
T.S. Srinath Vs The District Collector
Madras High Court · (2013) 07 MAD CK 0076
High Courts09 Jul 2013
Commissioner of Income Tax Vs Spencers and Co. Ltd. (No. 2)
Madras High Court · (2013) 359 ITR 630
High Courts09 Jul 2013
Commissioner of Income Tax Vs Spencers and Co. Ltd. (No. 3)
Madras High Court · (2014) 266 CTR 564 : (2013) 359 ITR 644