COURT ARCHIVE

Madras High Court judgments, 2013

3,172 judgments · page 82 of 159

High Courts11 Jul 2013Dismissed

E. Devadoss Vs The Joint Registrar of Co-operative Societies and The Special Officer Tiruvallur District Consumer Wholesale Store

Madras High Court · (2013) 07 MAD CK 0009

Tamil Nadu Co-operative Societies Act, 1983 — Section 153

High Courts11 Jul 2013Dismissed

M. Ernest Gabriel Vs Tuticorin Port Trust and M. Chithiraiputhiran Assistant Traffic Manager

Madras High Court · (2013) 8 MLJ 272

High Courts10 Jul 2013Disposed Off

V. Vijayamareeswari Vs The State of Tamil Nadu, The Commissioner of Technical Education and The Accountant General

Madras High Court · (2013) 07 MAD CK 0418

High Courts10 Jul 2013

Sabari Exim Pvt. Ltd. Vs Commr. of Cus. (Seaport-Import), Chennai-I

Madras High Court · (2014) 303 ELT 61

High Courts10 Jul 2013Disposed Off

B. Lakshmi Vs M/s Bharat Petroleum Corporation Ltd.

Madras High Court · (2013) 3 MadWN(Civil) 673

High Courts10 Jul 2013Dismissed

R. Balasundaram Vs M. Ramalingam

Madras High Court · (2013) 3 MadWN(Civil) 35

High Courts10 Jul 2013Dismissed

Johara Ummal Vs S.M. Omar

Madras High Court · (2013) 3 MadWN(Civil) 481

High Courts10 Jul 2013

Tamil Nadu State Transport Corporation (Villupuram) Ltd. Vs Presiding Officer, Labour Court, Vellore and Another

Madras High Court · (2014) 1 LLJ 470

High Courts10 Jul 2013

The Director General of Police Vs J. Vijayakumar

Madras High Court · (2013) 5 CTC 840

High Courts10 Jul 2013

C. Annamalai Vs The Secretary to Government and The Transport Commissioner

Madras High Court · (2013) 07 MAD CK 0312

High Courts10 Jul 2013Allowed

B. Lalbhadur Vs The Managing Director, State Express Transport Corporation (T.N.DN-1) Ltd.

Madras High Court · (2013) 07 MAD CK 0296

High Courts10 Jul 2013Dismissed

K.S. Kumarasamy Vs Dr. Mohammed Ismail Manzil Wakf

Madras High Court · (2014) 1 MLJ 723

High Courts10 Jul 2013Dismissed

Syed Zulaika Vs The Director Montessori School and The Council for Indian School

Madras High Court · (2013) 07 MAD CK 0276

Constitution of India, 1950 — Article 12, 226

High Courts10 Jul 2013Dismissed

R.V.P. Shakunthala Vs N. Hari Narayana, Jyothirmayi and N. Suguna Mayi

Madras High Court · (2013) 5 CTC 169 : (2013) 8 MLJ 77

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(iii), 10(3)(c), 25, 27

High Courts10 Jul 2013Allowed

B. Lakshmi and Others Vs M/s. Bharat Petroleum Corporation Ltd., Santha, V. Hema and V. Selvi Sudha

Madras High Court · (2013) 3 LW 890

Burmah Shell (Acquisition of Undertakings in India) Act, 1976 — Section 5(2), 7(3)Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 41 Rule 27Constitution of India, 1950 — Article 12

High Courts10 Jul 2013Dismissed

R. Balasundaram and R. Gangadharan Vs M. Ramalingam and Others

Madras High Court · (2013) 5 LW 32

High Courts10 Jul 2013Partly Allowed

Mayilathal and Others Vs V. Mohan Babu, V. Rajammal and M/s. New India Assurance Co. Ltd.

Madras High Court · (2013) 07 MAD CK 0204

High Courts10 Jul 2013Partly Allowed

Palani (Died) and K.P. Selvam Vs Valliammal, Murthy and Rani

Madras High Court · (2013) 8 MLJ 648

High Courts10 Jul 2013Dismissed

C. Dellus Vs The Member Secretary Sports Development Authority of Tamilnadu and The Secretary to Government of Tamilnadu (Education Department)

Madras High Court · (2013) 07 MAD CK 0149

High Courts10 Jul 2013Allowed

B. Dhanam Vs P. Usha Rani and Others

Madras High Court · (2013) 5 CTC 42 : (2013) 4 LW 456 : (2013) 7 MLJ 35

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 104, Order 21 Rule 11, Order 21 Rule 35Constitution of India, 1950 — Article 227