COURT ARCHIVE

Madras High Court judgments, 2013

3,172 judgments · page 84 of 159

High Courts08 Jul 2013Dismissed

Shaji Purushothaman Vs Inspector of Police

Madras High Court · (2013) MLJ(Cri) 421

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 299, 300, 439Motor Vehicles Act, 1988 — Section 134(a), 134(a)(i), 185(2), 187

Read judgment

High Courts08 Jul 2013Disposed Off

Udaya Goundan Palayam Village Hindus Vs Udaya Goundan Palayam Village Christian Harijans

Madras High Court · (2013) 3 MadWN(Civil) 67

Read judgment

High Courts08 Jul 2013

A. Kumarasamy Vs State of Tamilnadu

Madras High Court · (2013) WritLR 1124

Read judgment

High Courts08 Jul 2013

Commissioner of Income Tax Vs J. Mahalingam

Madras High Court · (2013) 218 TAXMAN 157

Income Tax Act, 1961 — Section 2(47), 2(47)(v)Land Acquisition Act, 1894 — Section 30Transfer of Property Act, 1882 — Section 5, 53A

Read judgment

High Courts08 Jul 2013Dismissed

M/s. Samayal Rani Homely Foods Vs Smt. Rajakanthammal, Ch. Sudharshan and Dr. R. Mahesh

Madras High Court · (2013) 8 MLJ 651

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 36, Order 41 Rule 25Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(13), 13(4), 17, 17(4), 34Transfer of Property Act, 1882 — Section 108, 65A

Read judgment

High Courts08 Jul 2013

The High Court of Judicature at Madras Vs T.P. Parameswaran and The State of Tamil Nadu T.P. Parameswaran Vs The High Court of Judicature at Madras and The State of Tamil Nadu

Madras High Court · (2013) 4 LW 415

Constitution of India, 1950 — Article 229(2)Contract Act, 1872 — Section 72Criminal Procedure Code, 1973 (CrPC) — Section 4(1)(m)

Read judgment

High Courts08 Jul 2013

M. Palanisamy Vs Prema and Others

Madras High Court · (2013) 07 MAD CK 0253

Registration Act, 1908 — Section 49Stamp Act, 1899 — Section 36

Read judgment

High Courts08 Jul 2013

B. Ramachandra Adityan and Kannan Adityan Vs B. Sivanthi Adityan (Deceased) and Others

Madras High Court · (2013) 4 CTC 614 : (2013) 4 LW 8 : (2013) 6 MLJ 55

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, Order 11 Rule 21(1), Order 11 Rule 21(2), Order 7 Rule 11, Order 7 Rule 13

Read judgment

High Courts08 Jul 2013

Arulmigu Logavinayagar Temple Vs Sankari and Others

Madras High Court · (2013) 4 LW 27

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 100, 104(1), 105(1), 109Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 109

Read judgment

High Courts08 Jul 2013

Arumigu Logavinayagr Temple Vs Sankari and Others Kamala, Chinnaiah, Valli and Dhanam Vs Sankari, A/M Loga Vinayagar Temple and Thangaraj

Madras High Court · (2013) 5 MLJ 820

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 100, 104(1), 105(1), 109Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 109

Read judgment

High Courts08 Jul 2013Disposed Off

Karthick Vs The Commissioner of Police and The Inspector of Police

Madras High Court · (2013) 07 MAD CK 0154

Criminal Procedure Code, 1973 (CrPC) — Section 195(1)(b)(ii)

Read judgment

High Courts08 Jul 2013Dismissed

G. Vedi Vs The Commissioner and Director of Rural Development and Panchayat Raj and Others

Madras High Court · (2013) 07 MAD CK 0151

Read judgment

High Courts08 Jul 2013

M/s. A.K.K. Specific Family Trust Vs The Commissioner of Income Tax

Madras High Court · (2014) 220 TAXMAN 395

Income Tax Act, 1961 — Section 161(1), 161(4), 164(1), 167B

Read judgment

High Courts08 Jul 2013Allowed

R. Nanthagopal Vs G. Mohanasundaram and Others

Madras High Court · (2013) 6 MLJ 168

Read judgment

High Courts08 Jul 2013Dismissed

S. Sait Basha Vs The Chief Executive Officer and Others

Madras High Court · (2013) 5 MLJ 854

Specific Relief Act, 1963 — Section 39, 41Waqf Act, 1995 — Section 32, 32(1), 43, 43(4A), 6

Read judgment

High Courts08 Jul 2013

M. Vasantha Rajalakshmi Vs Secretary to Government, Rural Development Department and Others

Madras High Court · (2013) 7 MLJ 220

Read judgment

High Courts05 Jul 2013Dismissed

Indian Bank Circle Office and Indian Bank Main Branch Vs V.K. Balaji

Madras High Court · (2013) 4 LW 39 : (2013) 7 MLJ 435

Civil Procedure Code, 1908 (CPC) — Section 9Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(13), 13(4), 17, 17(1)Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 28

Read judgment

High Courts05 Jul 2013Dismissed

N. Ramachandran and Another Vs State

Madras High Court · (2014) 1 MLJ(Cri) 394

Read judgment

High Courts05 Jul 2013Dismissed

P. Pugalenthi and Others Vs State of Tamil Nadu and Others

Madras High Court · (2013) 3 MLJ(Cri) 257

Arms Act, 1959 — Section 25(1)(a), 27, 28Criminal Procedure Code, 1973 (CrPC) — Section 174, 176, 176(1A), 197Penal Code, 1860 (IPC) — Section 147, 148, 307, 332, 392

Read judgment

High Courts05 Jul 2013Dismissed

K. Selvaraj Vs Life Insurance Corporation of India and Others

Madras High Court · (2014) 1 LW 956

Read judgment