High Courts04 Jul 2013Allowed
Khaja Mohideen and Another Vs M. Mohammed Saliha (died) and Others
Madras High Court · (2013) 4 LW 609 : (2013) 8 MLJ 631
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 86 of 159
High Courts04 Jul 2013Dismissed
The State of Tamil Nadu and Others Vs Ganesan and Nagammal
Madras High Court · (2013) 7 MLJ 297 : (2013) WritLR 1017
Constitution of India, 1950 — Article 14, 19, 21, 226, 32Penal Code, 1860 (IPC) — Section 302, 323, 324
High Courts04 Jul 2013
S. Selvavinayagam, S.K. Ponnulingam and N. Krishnamoorthy Vs P.K. Ramakrishnan, P.S.D. Narayan and K. Arumugam
Madras High Court · (2013) 07 MAD CK 0191
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99, 151
High Courts04 Jul 2013
M/s. Shaw Wallace and Co. Ltd. Vs The Presiding Officer and George Devaram George Devaram Vs M/s. Shaw Wallace and Company Limited and The Presiding Officer
Madras High Court · (2013) 5 LLN 701
Industrial Disputes Act, 1947 — Section 12, 2(e), 33, 33(1), 33(2)(b)
High Courts04 Jul 2013Partly Allowed
Rajagopal Gounder Vs Madurai Gounder (deceased) and Others
Madras High Court · (2013) 7 MLJ 320
High Courts04 Jul 2013Dismissed
S. Natarajan Vs P.G. Arumugam
Madras High Court · (2013) 07 MAD CK 0049
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 28Evidence Act, 1872 — Section 101, 92Transfer of Property Act, 1882 — Section 106
High Courts04 Jul 2013Disposed Off
S. Santhamani Vs The Secretary to the Government Cooperation, Food and Consumer Protection Department and The Registrar State Consumer Disputes Redressal Commission
Madras High Court · (2013) 07 MAD CK 0037
High Courts03 Jul 2013
Vijayamma Vs P. Palani
Madras High Court · (2013) 2 LW(Cri) 224
Evidence Act, 1872 — Section 45
High Courts03 Jul 2013Dismissed
S. Andavan Vs The State of Tamil Nadu and Others
Madras High Court · (2013) 07 MAD CK 0394
High Courts03 Jul 2013Allowed
Narasimma Naicker Vs Sanjeeviammal
Madras High Court · (2014) 1 MadWN(Civil) 680
High Courts03 Jul 2013Disposed Off
K. Sekar Vs R. Palanivelu represented by Power Agent R.Subramanian
Madras High Court · (2013) 2 MadWN(Civil) 577
High Courts03 Jul 2013Disposed Off
D. Lalitha Vs Rangasan
Madras High Court · (2013) 3 MadWN(Civil) 13
High Courts03 Jul 2013
Narasimma Naicker Vs Sanjeeviammal and Others
Madras High Court · (2014) 1 LW 803 : (2014) 3 MLJ 283
High Courts03 Jul 2013Disposed Off
M. Piravi Perumal Vs Chief Secretary, Government of Tamil Nadu and Others
Madras High Court · (2013) 6 MLJ 1
Consumer Protection Act, 1986 — Section 13(3A)
High Courts03 Jul 2013Dismissed
P. Mahalingam Vs The State of Tamil Nadu and Others
Madras High Court · (2013) 07 MAD CK 0306
High Courts03 Jul 2013Dismissed
Godrej and Boyce Manufacturing Company Ltd. Vs Express Construction Company
Madras High Court · (2013) 4 LW 732 : (2013) 8 MLJ 599
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(i)(b), 4
High Courts03 Jul 2013
M/s. Prakash Impex Vs The State of Tamil Nadu
Madras High Court · (2013) 07 MAD CK 0268
Central Sales Tax Act, 1956 — Section 2(b)Tamil Nadu General Sales Tax Act, 1959 — Section 2, 2(d), 2(g)
High Courts03 Jul 2013Dismissed
State Vs K.R. Rajagopalan and A. Thangavelu
Madras High Court · (2013) MLJ(Cri) 499
Criminal Procedure Code, 1973 (CrPC) — Section 243(1), 313Prevention of Corruption Act, 1988 — Section 11, 13, 20, 7
High Courts03 Jul 2013Dismissed
M. Pongianan Vs The State of Tamil Nadu and Others
Madras High Court · (2014) 1 MLJ 777