Madras High Court Judgments 2013 — Page 80

High Courts16 Jul 2013

T. Natarajan Vs State of Tamilnadu, The Registrar of Cooperative Societies, (Housing Board) and The Special Officer, Sakthi Cooperative House Building Society Ltd.

Madras High Court · (2013) 07 MAD CK 0119

Tamil Nadu Co-operative Societies Act, 1983 — Section 153

High Courts16 Jul 2013Allowed

Lakshmi Vs The Secretary to Government Public (Law and Order), The District Collector and District Magistrate and The Secretary to Government of India Ministry of Home Affairs Department of Internal Security

Madras High Court · (2014) CriLJ 886 : (2013) 4 CTC 769 : (2014) 1 LW(Cri) 192 : (2013) 3 MLJ(Cri) 513

Constitution of India, 1950 — Article 22, 22(4), 22(5)General Clauses Act, 1897 — Section 14, 21National Security Act, 1980 — Section 14(1), 14(2), 3, 3(2), 3(3)

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High Courts16 Jul 2013Allowed

Shakeela Begum Vs Mohammed Yakkub (deceased) and Others

Madras High Court · (2013) 5 LW 58 : (2014) 1 MLJ 842

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 1 Rule 9, Order 20 Rule 18

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High Courts16 Jul 2013Disposed Off

Loganathan Vs R. Usha Rani

Madras High Court · (2013) 07 MAD CK 0051

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High Courts16 Jul 2013Allowed

V. Sundararaj, Devi and Veerammal Vs S. Murugavel and Others

Madras High Court · (2013) 07 MAD CK 0044

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High Courts16 Jul 2013

M/s. R.B.A. Exporters (P) Ltd. Vs Tamil Nadu Electricity Regulatory Commission, The Chairman and The Superintending Engineer

Madras High Court · (2013) 07 MAD CK 0029

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High Courts16 Jul 2013

R. Senthil Nathan Vs Additional Director General of Police and Others

Madras High Court · (2013) 7 MLJ 766

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High Courts15 Jul 2013Dismissed

K. Arumugam Vs Meera

Madras High Court · (2014) 3 MLJ 847

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High Courts15 Jul 2013

G. Selvam Vs Management of Tamil Nadu State Transport Corporation (Madurai) Ltd. and Another

Madras High Court · (2013) 139 FLR 954 : (2013) 3 LLJ 790

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High Courts15 Jul 2013Dismissed

S. Senthamarai and Others Vs The State of Tamil Nadu, The Director

Madras High Court · (2013) 7 MLJ 122

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High Courts15 Jul 2013Dismissed

The Management, Tamil Nadu State Transport Corporation (Coimbatore Division I) Limited Vs The Joint Commissioner of Labour (Conciliation) and S. Karthikeyan

Madras High Court · (2013) 139 FLR 612 : (2013) 3 LLJ 628

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High Courts15 Jul 2013

Tejaram Vs Baby

Madras High Court · (2013) 3 MLJ(Cri) 560

Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 211, 380

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High Courts15 Jul 2013

K. Murugan Vs M. Maheswari

Madras High Court · (2013) 3 MLJ(Cri) 538

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts15 Jul 2013

Elango Chandran Vs State Inspector of Police, Mukesh Parak and Pradeep

Madras High Court · (2013) 3 MLJ(Cri) 686

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High Courts15 Jul 2013

K.E. Jayaraman Vs R. Balakrishnan, T. Narayanan, A. Madanagopal and D. Rajasekaran

Madras High Court · (2013) 07 MAD CK 0059

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200Penal Code, 1860 (IPC) — Section 120(B), 409, 420

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High Courts15 Jul 2013

N. Prabhakaran and Others Vs State

Madras High Court · (2013) 4 MLJ(Cri) 71

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High Courts15 Jul 2013Allowed

D.M. Sripathy Managing Partner Vs B.S. Ramachandran and Another

Madras High Court · (2014) 1 CTC 718 : (2014) 1 LW 636 : (2014) 1 MLJ 486

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High Courts15 Jul 2013

Sitra Employees' Union Vs The Presiding Officer, Labour Court and Another

Madras High Court · (2013) LLR 1058

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High Courts12 Jul 2013

Nepolian, Office Assistant (Under suspension) Vs The District Registrar (Administration) Additional Charge, Tiruchirappalli

Madras High Court · (2014) WritLR 271

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High Courts12 Jul 2013

Dr. Manimegalai Vs State

Madras High Court · (2014) CriLJ 1425

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Madras High Court judgments, 2013