High Courts27 Jun 2013Dismissed
S. Ramkumar Vs Smt. Jayasundari
Madras High Court · (2013) 06 MAD CK 0173
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 90 of 159
High Courts27 Jun 2013Partly Allowed
The United India Insurance Co. Ltd. Vs S. Muniandi Santha (died) and Others
Madras High Court · (2013) 06 MAD CK 0166
Constitution of India, 1950 — Article 14Motor Vehicles Act, 1988 — Section 171
High Courts27 Jun 2013Dismissed
Polaris Financial Technology Limited Vs Corporation Bank
Madras High Court · (2013) 06 MAD CK 0140
Constitution of India, 1950 — Article 14, 19, 19(1)(g), 21, 226
High Courts27 Jun 2013Allowed
Prakash, Devarajulu and Vasantha Vs State
Madras High Court · (2013) 3 MLJ(Cri) 378
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 406, 498(A), 498A, 506(2)
High Courts27 Jun 2013
S. Manoharan Vs Karunamurthy
Madras High Court · (2013) 6 CTC 801 : (2013) 7 MLJ 328
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 22
High Courts27 Jun 2013Dismissed
V. Jeevaramamoorthy Vs Mrs. Sabana Berween
Madras High Court · (2013) 7 MLJ 490
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(iii)
High Courts27 Jun 2013Dismissed
P. Pushpavathy Vs Ministry of External Affairs, Superintendent of Prisons, Inspector of Police and Circle Inspector of Police
Madras High Court · (2013) CriLJ 4420 : (2013) 4 CTC 401 : (2013) 2 LW(Cri) 111 : (2013) 3 MLJ(Cri) 129 : (2013) 3 RCR(Criminal) 1007
Constitution of India, 1950 — Article 14, 19, 21, 22, 22(1)Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2)(b), 200, 309, 344Customs Act, 1962 — Section 135
High Courts27 Jun 2013
Commissioner of C. EX., Chennai-II Vs Electro Steel Castings Ltd.
Madras High Court · (2014) 299 ELT 305 : (2014) 25 GSTR 524
High Courts27 Jun 2013
Commr. of C. Ex., Tiruchirapalli Vs Shree Ambika Sugars Ltd.
Madras High Court · (2014) 299 ELT 452
High Courts27 Jun 2013
Ponnammal (died) and Others Vs M. Harikrishnan
Madras High Court · (2014) 1 MLJ 295
High Courts26 Jun 2013
D. Stanley and Another Vs District Adi-Dravidar and Tribal Welfare Officer and Another
Madras High Court · (2013) 8 MLJ 471
High Courts26 Jun 2013Dismissed
Telecom Regulatory Authority of India Vs Bharti Airtel Ltd. and Another
Madras High Court · (2013) 5 CTC 264 : (2013) 4 LW 225 : (2013) 6 MLJ 20
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4, 2(9)Constitution of India, 1950 — Article 226, 226(3)
High Courts26 Jun 2013Partly Allowed
J. Bhakthavathsala Rao Vs Corporation of Chennai
Madras High Court · (2013) 7 MLJ 364
Civil Procedure Code, 1908 (CPC) — Section 9Madras City Municipal Corporation Act, 1919 — Section 137B, 138G
High Courts26 Jun 2013
Ganesa Gounder Vs Chakkaravarthy, Tamilmani and Balakrishnan
Madras High Court · (2013) 7 MLJ 600
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts26 Jun 2013Dismissed
The New India Assurance Company Limited Vs P.R. Kuppusamy (deceased) and Others
Madras High Court · (2013) 06 MAD CK 0165
High Courts26 Jun 2013Allowed
V. Ramaiah Vs Commissioner of Income Tax
Madras High Court · (2014) 268 CTR 142 : (2013) 356 ITR 646
High Courts26 Jun 2013
M/s. AGS Entertainment Private Limited and Vs Union of India, The Central Board of Excise and Customs and The Commissioner of Service Tax and Others
Madras High Court · (2013) 4 CTC 473 : (2013) 262 CTR 471 : (2013) 7 MLJ 557 : (2013) 32 STR 129
Central Sales Tax Act, 1956 — Section 2(g)Constitution of India, 1950 — Article 245, 246, 246(1), 246(3), 248Copyright Act, 1957 — Section 13, 13(1)(a), 14, 14(d), 18
High Courts26 Jun 2013
Mediaone Global Entertainment Ltd. and Vs Union of India, The Chief Commissioner of Central Excise and Others
Madras High Court · (2013) 6 CTC 538 : (2013) 262 CTR 448 : (2013) 23 GSTR 402 : (2014) 34 STR 819 : (2014) 67 VST 199 : (2013) WritLR 745
Central Excises and Salt Act, 1944 — Section 37BConstitution of India, 1950 — Article 265Copyright Act, 1957 — Section 13
High Courts26 Jun 2013Dismissed
The State of Tamil Nadu, The District Revenue Officer, The Revenue Divisional Officer and The Tahsildar Vs Sitheshkumar
Madras High Court · (2013) 06 MAD CK 0087
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 28
High Courts26 Jun 2013Dismissed
K. Ugrapandian Vs K.E. Ramalingam
Madras High Court · (2013) 8 MLJ 465
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 8