High Courts25 Jun 2013
R. Ravi Sankar Vs Skyline Financial Services Madras Pvt. Ltd.
Madras High Court · (2013) 6 MLJ 499
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 92 of 159
High Courts25 Jun 2013Partly Allowed
P. Perumal Vs Additional Commissioner (Revenue Administration) and Others
Madras High Court · (2014) LabIC 977 : (2013) 7 MLJ 710
High Courts25 Jun 2013Dismissed
V. Saravankumar Vs M. Parameshwari
Madras High Court · (2013) 06 MAD CK 0004
Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(B)
High Courts24 Jun 2013Disposed Off
K. Govindasamy Vs Ms. A. Rajamani
Madras High Court · (2013) 3 MadWN(Civil) 27
High Courts24 Jun 2013
B. Govindarajan Vs Government of Tamil Nadu Finance (LF) Deptt. and Another
Madras High Court · (2013) LabIC 4107
High Courts24 Jun 2013Allowed
Jayamoorthy, Kaliammal and Kalyani Vs Palani and Others
Madras High Court · (2013) 4 LW 405 : (2013) 7 MLJ 471
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 28
High Courts24 Jun 2013Dismissed
A. Rayappan Vs P. Anthony Pushparaj
Madras High Court · (2013) 7 MLJ 309
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 23, 73
High Courts24 Jun 2013Dismissed
K. Ravi @ Loganathan Vs T.R. Thangavelu and M/s. Anna
Madras High Court · (2013) 06 MAD CK 0225
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 9
High Courts24 Jun 2013Allowed
Nalliaya Gounder Vs The State of Tamil Nadu, The Revenue Divisional Officer and The Commissioner
Madras High Court · (2013) 5 CTC 299 : (2013) 4 LW 85 : (2013) 6 MLJ 620
Land Acquisition Act, 1894 — Section 17, 17(1), 17(2), 17(4), 4(1)
High Courts24 Jun 2013Dismissed
Thiruvengadam and Others Vs M. Palani
Madras High Court · (2013) 6 MLJ 343
Evidence Act, 1872 — Section 91, 92
High Courts24 Jun 2013Allowed
R. Vasantha Vs The Secretary to the Government Department of Consumer Affairs, The Secretary to the Government Co-operation, Food and Consumer Protection Department Secretariat and The District Magistrate and the District Collector
Madras High Court · (2013) CriLJ 4335 : (2013) 3 MLJ(Cri) 680
Constitution of India, 1950 — Article 22, 22(5)Essential Commodities Act, 1955 — Section 7(1)(a)(ii)
High Courts24 Jun 2013Dismissed
R. Preethy Vs The Secretary to Government School Education, The Director of School Education and The Chief Educational Officer
Madras High Court · (2013) 6 MLJ 695
Constitution of India, 1950 — Article 14
High Courts24 Jun 2013Allowed
Mr. S. Subramanian and Mrs. S. Gomathy Vs Mr. S.T. Tamilarasan, Mr. S. Sabapathi, Mrs. Uma Mageshwari and R. Ravi
Madras High Court · (2013) 4 LW 413
Registration Act, 1908 — Section 17
High Courts24 Jun 2013Allowed
K. Govindasamy Vs Ms. A. Rajamani and Others
Madras High Court · (2013) 4 LW 249
Tamil Nadu Co-operative Societies Act, 1983 — Section 87
High Courts24 Jun 2013Allowed
E. Maari Vs The Managing Director and The Presiding Officer
Madras High Court · (2013) 3 LLJ 492 : (2013) 4 LLN 705 : (2014) LLR 78
Industrial Disputes Act, 1947 — Section 2A
High Courts24 Jun 2013Partly Allowed
The Managing Director Tamil Nadu State Transport Corporation Vs Sundarajan
Madras High Court · (2013) 06 MAD CK 0089
High Courts24 Jun 2013Partly Allowed
G. Subhaithal Beevi Vs S.M.A. Seribjunisha and The Branch Manager and United India Insurance Company Limited
Madras High Court · (2013) 06 MAD CK 0088
High Courts24 Jun 2013Partly Allowed
Kamalakannan and Others Vs Kasthuri and Pannerselvam
Madras High Court · (2013) 4 LW 193 : (2013) 7 MLJ 66
Hindu Succession Act, 1956 — Section 6
High Courts24 Jun 2013Dismissed
S. Jayaram Vs B. Radhamani, V. Senthamarai and The President/Executive Officer
Madras High Court · (2013) 06 MAD CK 0080
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 91
High Courts24 Jun 2013Dismissed
Subbu Gounder and Pavayee Vs P. Kalimuthu, Kandasamy, K. Palaniappan and K. Murugesan
Madras High Court · (2013) 06 MAD CK 0079
Evidence Act, 1872 — Section 90