High Courts21 Jun 2013Dismissed
D. Muthupandi Vs The Superintendent of Police and Others
Madras High Court · (2013) 06 MAD CK 0003
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 394, 397
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 94 of 159
High Courts20 Jun 2013
Southern Boilers and Equipments Pvt. Ltd. Vs Commr. of C. Ex., Chennai
Madras High Court · (2014) 300 ELT 72 : (2014) 44 GST 688
High Courts20 Jun 2013Dismissed
V. Subramanian Vs Tamil Nadu State Transport Corporation Ltd.
Madras High Court · (2013) 3 LLJ 500
Industrial Disputes Act, 1947 — Section 25F, 25H
High Courts20 Jun 2013
Commissioner of Customs (Sea) Vs Ponneri Steel Industries
Madras High Court · (2013) 298 ELT 163 : (2013) 23 GSTR 1
High Courts20 Jun 2013Partly Allowed
Sardhar Vs Annadurai
Madras High Court · (2013) 3 MadWN(Civil) 365 : (2013) 2 TNMAC 520
High Courts20 Jun 2013Dismissed
M. Soundarapandian Vs Syndicate Bank
Madras High Court · (2013) 8 MLJ 141
High Courts20 Jun 2013
Commissioner of Central Excise Vs Caterpillar India P. Ltd.
Madras High Court · (2013) 297 ELT 8 : (2013) 22 GSTR 381
High Courts20 Jun 2013Dismissed
Jayakumar and Another Vs Nithyanandam and Others Thillaivana Mudaliar and Another Vs Jayakumar and Others
Madras High Court · (2013) 6 MLJ 765
High Courts20 Jun 2013Allowed
Marry Prakasam and Others Vs Jayapriya Chit Funds Private Limited and Others
Madras High Court · (2013) 5 MLJ 796
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 48
High Courts20 Jun 2013Allowed
P. Giri Vs The Managing Director, Tamil Nadu Transport Corporation (Division I) and The Deputy Manager (Provident Fund), Tamil Nadu Transport Corporation (Division I)
Madras High Court · (2013) 3 LLJ 501
High Courts20 Jun 2013Allowed
Natesa Chettiyar Charitable Trust Vs Velayuthan and Kannan
Madras High Court · (2014) 1 MLJ 536
Specific Relief Act, 1963 — Section 6, 6(3)
High Courts20 Jun 2013Allowed
Madheswari, Rajkumar and Saravanan Vs Ganesan, Sivagami and Thangaraj Pappayammal (Exonerated)
Madras High Court · (2014) 2 MLJ 87
High Courts20 Jun 2013Disposed Off
Chinnaraj Vs Kanthammal
Madras High Court · (2013) 06 MAD CK 0214
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts20 Jun 2013Partly Allowed
N. Latha @ Premalatha, N. Divya, N. Naveen Raj and Smt. Saroja Vs P.T. Sundari @ Tripurasundari and National Insurance Company Limited
Madras High Court · (2014) ACJ 1003
High Courts20 Jun 2013Partly Allowed
Sangeetha, S. Hariharan and S. Praghadheeshvar Vs The National Insurance Co. Ltd., Iyyanarappan and M. Veeriah
Madras High Court · (2014) 1 ACC 328 : (2014) ACJ 1330 : (2013) 5 MLJ 641
Penal Code, 1860 (IPC) — Section 279, 337
High Courts20 Jun 2013Dismissed
K. Jayanthi Vs State and Others
Madras High Court · (2013) MLJ(Cri) 432
Foreigners Act, 1946 — Section 3(2)(e)
High Courts20 Jun 2013Dismissed
Dr. Jamuna Vs Karmegam
Madras High Court · (2013) 6 CTC 745 : (2013) 6 MLJ 517
Civil Procedure Code, 1908 (CPC) — Section 151, 47Limitation Act, 1963 — Section 5
High Courts20 Jun 2013Disposed Off
K. Murukesan Vs The Revenue Divisional Officer
Madras High Court · (2013) 06 MAD CK 0066
Constitution of India, 1950 — Article 226