High Courts18 Jun 2013Dismissed
K. Muniswari Vs The Regional Director, The Dean and Director and The Principal
Madras High Court · (2013) 6 MLJ 438
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 96 of 159
High Courts18 Jun 2013Dismissed
Govindasamy and G. Kannan Vs State of Tamil Nadu and Others
Madras High Court · (2013) 4 CTC 809
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 357(A), 357APenal Code, 1860 (IPC) — Section 201, 217, 218, 302, 34
High Courts18 Jun 2013Dismissed
R. Dharman, R. Nagarathinam, Smt. Andal and R. Dhanasekaran Vs The Tamil Nadu Slum Clearance Board and M. Sivalingam
Madras High Court · (2013) 6 MLJ 398
High Courts18 Jun 2013
Pushpa Vs The State of Tamilnadu and The Commissioner of Police/Detaining Authority
Madras High Court · (2013) 06 MAD CK 0129
Penal Code, 1860 (IPC) — Section 294(b), 307, 341, 387, 506(ii)
High Courts18 Jun 2013
N. Ranjit Vs Commissioner of Income Tax
Madras High Court · (2013) 262 CTR 411
Income Tax Act, 1961 — Section 143(3), 147, 148, 271(1)(c)
High Courts18 Jun 2013
M. Pari Vs The State of Tamil Nadu and The District Collector and District Magistrate
Madras High Court · (2014) CriLJ 1306 : (2013) 2 LW(Cri) 152 : (2013) 3 MLJ(Cri) 551
Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 153Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 — Section 3(i), 5
High Courts18 Jun 2013Allowed
Anjalam Vs Superintendent of Police and Others
Madras High Court · (2013) WritLR 767
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 302, 366
High Courts18 Jun 2013Allowed
The Manager, Premium Shoes Vs K. Srinivasan and Others
Madras High Court · (2013) 6 CTC 154
High Courts18 Jun 2013
Chitra Vs K. Saravanan
Madras High Court · (2013) 4 CTC 397 : (2013) 3 DMC 779 : (2014) 1 MLJ 63
High Courts18 Jun 2013Allowed
Vijaya Venkataraman Vs Muniammal and Another
Madras High Court · (2013) 8 MLJ 64
High Courts17 Jun 2013
Commissioner of Income Tax Vs R. Mallika
Madras High Court · (2013) 219 TAXMAN 244
High Courts17 Jun 2013
Cholamandalam Ms General Insurance Co. Vs Assistant/Deputy Commissioner of Income Tax
Madras High Court · (2013) 357 ITR 597
High Courts17 Jun 2013Dismissed
Branch Manager, Oriental Insurance Company Limited Vs T. R. Senthil Raj
Madras High Court · (2013) 2 MadWN(Civil) 681 : (2013) 2 TNMAC 134
High Courts17 Jun 2013Allowed
E. Narashimalu and Another Vs E. Munusamy Naidu
Madras High Court · (2014) 1 MLJ 49
High Courts17 Jun 2013Allowed
G. Anburaj Vs Government of Tamil Nadu
Madras High Court · (2013) 6 MLJ 304
High Courts17 Jun 2013Dismissed
S. Sridharan Vs Appollo Sindhoori Capital Investment Ltd. and Others
Madras High Court · (2013) 6 MLJ 515
High Courts17 Jun 2013
Secretary, Jeyaraj Annapackiam College for Women (Autonomous) by the Congregation of the Sisters of St. Anne Vs State of Tamil Nadu and Others
Madras High Court · (2013) 8 MLJ 509
High Courts17 Jun 2013Dismissed
Rajappan Vs K.S. Geethalakshmi and The Principal The Government Arts College
Madras High Court · (2013) 5 MLJ 868 : (2013) 2 RCR(Rent) 478
High Courts17 Jun 2013Dismissed
K.K. Karthikeyan, K.K. Kabaleewaran, K.K. Gowriammal and K.K. Poombavai Vs C.R. Deivasigamony Chetty and Others
Madras High Court · (2013) 7 MLJ 250
High Courts17 Jun 2013Dismissed
S. George, Stella Mary, Amala Santhosham and M. John Gilbert Vs S. Alphonse Rani and Miss. Bella
Madras High Court · (2013) 6 MLJ 451
Civil Procedure Code, 1908 (CPC) — Section 100