High Courts14 Jun 2013Allowed
S. Kumari Vs The Government of Tamil Nadu and Others
Madras High Court · (2013) 06 MAD CK 0143
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 98 of 159
High Courts14 Jun 2013Allowed
A.R. Meenakshi Vs State of Tamil Nadu, The District Collector, The Tahsildar and The Commissioner
Madras High Court · (2013) 4 LW 76
Constitution of India, 1950 — Article 226
High Courts14 Jun 2013Dismissed
N. Vajiravelu @ Ramkumar Vs Mrs. Kalaiselvi @ Selvi
Madras High Court · (2013) 06 MAD CK 0109
Hindu Marriage Act, 1955 — Section 24
High Courts14 Jun 2013
Customs House Vs M/s. Lalchand Bhimraj
Madras High Court · (2013) 297 ELT 358 : (2013) 23 GSTR 91 : (2013) 6 MLJ 346
Customs Act, 1962 — Section 153, 28, 28(1), 28(3)General Clauses Act, 1897 — Section 27, 8, 9
High Courts14 Jun 2013
The State of Tamil Nadu Vs Hotel Vasantham
Madras High Court · (2014) 69 VST 397
Tamil Nadu General Sales Tax Act, 1959 — Section 17, 35, 36(6), 36(6)(a)
High Courts14 Jun 2013
Commissioner of Central Excise Vs M/s. Lakshmi Machine Works Ltd.
Madras High Court · (2014) 299 ELT 308
Central Excise Rules, 1944 — Rule 173L(3)
High Courts14 Jun 2013Allowed
Krishnan Vs Government of Tamil Nadu and others
Madras High Court · (2013) 7 MLJ 707
High Courts14 Jun 2013Disposed Off
Commissioner of Central Excise Vs Subhah Engineers P. Ltd.
Madras High Court · (2013) 298 ELT 168 : (2013) 22 GSTR 561
High Courts13 Jun 2013
Commissioner of C. Ex. Vs Vishnulakshmi Mills (P) Ltd.
Madras High Court · (2014) 302 ELT 339
High Courts13 Jun 2013Dismissed
Mrs. S. Yasmine Vs The Secretary, Tamilnadu Public Service Commission and The Deputy Secretary-cum-Information Officer
Madras High Court · (2013) 4 CTC 53 : (2013) 5 MLJ 498
High Courts13 Jun 2013
Commissioner of Service Tax Vs Ramanasekar Steels Ltd.
Madras High Court · (2014) 44 GST 467
High Courts13 Jun 2013
Management of Tamil Nadu State Transport Corporation (Kumbakonam Division-I) Limited Vs Joint Commissioner of Labour and Another
Madras High Court · (2013) 3 LLJ 641
High Courts13 Jun 2013
Commissioner of Central Excise Vs Rajshree Sugars and Chemicals Ltd.
Madras High Court · (2014) 299 ELT 277 : (2014) 44 GST 425 : (2013) 22 GSTR 427
Central Excises and Salt Act, 1944 — Section 11A, 2(c)
High Courts13 Jun 2013Allowed
The Chairman and Managing Trustee Krishnaswamy Educational Trust Vs Smt. C.V. Rajeswari Ammal (Deceased) and Others
Madras High Court · (2013) 4 CTC 586 : (2013) 3 LW 381 : (2013) 5 MLJ 620
Registration Act, 1908 — Section 17, 49Specific Relief Act, 1963 — Section 29(h), 34, 34(f)
High Courts13 Jun 2013Allowed
The Cuddalore District Central Co-operative Bank Ltd. Vs The Presiding Officer Labour Court and L. Joseph Mariyanathan
Madras High Court · (2014) LabIC 651 : (2013) 3 LLJ 346 : (2013) 3 LLN 748
Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 226, 311(2)Industrial Disputes Act, 1947 — Section 11A, 33(2)(b)
High Courts13 Jun 2013Dismissed
M/s. Tamilnadu Generation and Distribution Corporation Limited and M/s. Tamilnadu Generation and Distribution Corporation Limited Vs Union of India, The Deputy Director, Fly Ash Utilisation and Tamilnadu Fly Ash Bricks and Blocks Manufacturers Association
Madras High Court · (2013) 3 CTC 817 : (2013) 3 EFLT 608 : (2013) WritLR 845
Arbitration and Conciliation Act, 1996 — Section 11Electricity Act, 2003 — Section 173, 174, 175, 73, 86(1)(f)Environment (Protection) Act, 1986 — Section 3, 3(1), 3(2)(v), 5, 6
High Courts13 Jun 2013
P.T. Lee Chengalvaroya Naicker Trust Vs M/s. A.R. Brothers, M/s. Aishma Customs Private Bonded Warehouse, M/s. Ramnath and Company and M/s. Lloyd Insulation (India) Ltd.
Madras High Court · (2013) 5 CTC 404
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(1), Order 20 Rule 12(1)(c), 92(f)Contract Act, 1872 — Section 19, 20Trusts Act, 1882 — Section 20
High Courts13 Jun 2013Dismissed
Palanisamy Vs Rajamani @ Rajammal
Madras High Court · (2013) 7 MLJ 597
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Marriage Act, 1955 — Section 25
High Courts13 Jun 2013Allowed
R. Narayanan Vs M/s. India Info Line Securities Private Limited and V. Natarajan
Madras High Court · (2013) 3 ARBLR 426 : (2013) 4 CTC 432 : (2013) 5 LW 89 : (2013) 5 MLJ 343
Arbitration and Conciliation Act, 1996 — Section 16(1), 23, 23(2), 24, 33(4)
High Courts13 Jun 2013
Owners and Parties Interested in The Vessel M.V. Anushree Fame (EX-Royal Places) Vs M/s. Synergy Shipping Pvt. Ltd. M/s. Synergy Shipping Pvt. Ltd. Vs M/s. Owners and Parties Interested in The Vessel M.V. Anushree Fame (EX-Royal Places)
Madras High Court · (2013) 06 MAD CK 0115
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 7 Rule 11