High Courts13 Jun 2013Dismissed
Mrs. U. Santhosh Vs The Executive Officer
Madras High Court · (2013) 06 MAD CK 0110
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 99 of 159
High Courts13 Jun 2013Dismissed
P.J. Murthy Vs P.A. Sundari
Madras High Court · (2013) 4 CTC 461 : (2013) 2 RCR(Rent) 446
High Courts12 Jun 2013
Fedders Lloyd Corporation (P) Ltd. Vs Deputy Commissioner (Commercial Taxes), Chennai (Central) Division
Madras High Court · (2014) 45 GST 16 : (2014) 67 VST 344
High Courts12 Jun 2013
The State of Tamil Nadu Vs Tvl. The Nilgiris Dairy Farm Ltd.
Madras High Court · (2013) 06 MAD CK 0212
High Courts12 Jun 2013Allowed
R. Saravanan and Smt. S. Anandhi Vs S. Mallika, M.S. Rajkumar and M.S. Balaji Kumar
Madras High Court · (2013) 4 CTC 458
Specific Relief Act, 1963 — Section 22(1), 22(2)
High Courts12 Jun 2013
Dilli Babu Vs M/s. Melwin Enterprises and M/s. New India Assurance Co. Ltd.
Madras High Court · (2013) 3 ACC 725 : (2013) 4 CTC 77
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(i)
High Courts12 Jun 2013
M.S. Padmanabhan and Others Vs S. Arumugam and Others
Madras High Court · (2013) 06 MAD CK 0184
High Courts12 Jun 2013
The Oriental Insurance Co. Ltd. Vs Chandra and Others Chandra, Kanagesan, K. Elamathi and K. Komathi Vs The Branch Manager, S. Rathna, Suhantha and The New India Assurance Co. Ltd.
Madras High Court · (2013) 3 ACC 622 : (2014) ACJ 1293 : (2013) 2 AnWR 992 : (2013) 5 MLJ 257
Motor Vehicles Act, 1988 — Section 166, 168Penal Code, 1860 (IPC) — Section 279, 304(A), 338
High Courts12 Jun 2013Dismissed
The New India Assurance Co. Ltd. Vs Priya Karthikeyan, Printhviraj and J. Kasthuribai
Madras High Court · (2013) 06 MAD CK 0149
Penal Code, 1860 (IPC) — Section 304(A), 337
High Courts12 Jun 2013Partly Allowed
Balagopal (died) and Others Vs Vijayakumar and Others
Madras High Court · (2013) 8 MLJ 59
High Courts12 Jun 2013Dismissed
Central Bank of India Vs Vet Pharm and Others
Madras High Court · (2013) 06 MAD CK 0112
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, Order 34 Rule 11(a)(i), Order 34 Rule 11(a)(iii), Order 34 Rule 11(b), Order 34 Rule 2(c)(i)
High Courts12 Jun 2013Dismissed
Chenniappan and Parvathy Vs Valliammal and R. Saraswathi
Madras High Court · (2013) 06 MAD CK 0111
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5
High Courts12 Jun 2013Dismissed
C. Venkatesan Vs R. Natarajan
Madras High Court · (2013) 5 CTC 640 : (2013) 3 LW 681 : (2013) 6 MLJ 240
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 22 Rule 10, Order 9 Rule 13, 146, 151Limitation Act, 1963 — Section 5
High Courts12 Jun 2013
M/s. National Small Industries Corporation Limited Vs The State of Tamil Nadu
Madras High Court · (2014) 67 VST 414
Central Sales Tax Act, 1956 — Section 2(g), 3(b)Finance Act, 2002 — Section 150Tamil Nadu General Sales Tax Act, 1959 — Section 16(2)(a)
High Courts12 Jun 2013
S. Sudha Vs M/s. Rangaswamy Builders Pvt. Ltd.
Madras High Court · (2013) 3 LW 821 : (2013) 6 MLJ 367
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 3(5), Order 37 Rule 4, 115Constitution of India, 1950 — Article 227
High Courts12 Jun 2013Dismissed
A.S. Venkataraman Vs A.V. Harikrishnan Naidu
Madras High Court · (2013) 3 LW 845
High Courts12 Jun 2013
Raajendira Namalwar Vs T. Udayakumar T. Udayakumar Vs Raajendira Namalwar
Madras High Court · (2013) 06 MAD CK 0067
Arbitration and Conciliation Act, 1996 — Section 9
High Courts12 Jun 2013
M/s. Western India Plywoods Limited Vs The State of Tamil Nadu
Madras High Court · (2013) 64 VST 440
Central Sales Tax Act, 1956 — Section 9(2), 9(2)(A), 9(2A)Tamil Nadu General Sales Tax Act, 1959 — Section 10(3), 16, 16(1)(a), 16(1)(b), 16(2)
High Courts12 Jun 2013
Swarna Steels Vs The State of Tamil Nadu
Madras High Court · (2013) 06 MAD CK 0025
Tamil Nadu General Sales Tax Act, 1959 — Section 12A
High Courts12 Jun 2013
P. Gandhimathi Vs State, Inspector of Police
Madras High Court · (2013) 4 MLJ(Cri) 136