High Courts07 Jun 2013Dismissed
M/s. Dhaya College of Engineering Vs The Secretary to Government and Others
Madras High Court · (2013) 06 MAD CK 0137
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 101 of 159
High Courts07 Jun 2013
Rathinam and Uthiramani Vs S. Anand and National Insurance Co. Ltd.
Madras High Court · (2013) 06 MAD CK 0113
High Courts07 Jun 2013
Commissioner of Central Excise Vs Customs, Excise and Service Tax Appellate Tribunal Chennai, South Regional Bench and M/s. Rajshree Sugars and Chemicals Ltd.
Madras High Court · (2013) 297 ELT 498 : (2013) 23 GSTR 96 : (2013) 6 MLJ 396
High Courts06 Jun 2013
Saroja and Others Vs The Divisional Manager, New India Assurance Company Limited
Madras High Court · (2013) 3 LW 820
High Courts06 Jun 2013
Suresh @ Crime Suresh Vs State by the Inspector of Police, Koratoor Police Station
Madras High Court · (2013) 2 LW(Cri) 308 : (2013) MLJ(Cri) 408
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 300, 302, 304(ii)
High Courts06 Jun 2013
V. Mani Vs State of Tamil Nadu and Others
Madras High Court · (2013) LabIC 4536
High Courts06 Jun 2013Allowed
A. Sasi Vs Chairman, Tamilnadu Electricity Board and Others
Madras High Court · (2013) 3 LLJ 309
High Courts06 Jun 2013
Sunrays Textiles Process (Pvt.) Ltd. Vs Tamil Nadu Electricity Regulatory Commission and Others
Madras High Court · (2013) 6 MLJ 474
High Courts06 Jun 2013Dismissed
Silambarasan Vs The State of Tamil Nadu and Others
Madras High Court · (2013) 06 MAD CK 0200
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 294(b), 323, 379, 427, 452
High Courts06 Jun 2013Dismissed
M.V. Raghuveer Vs M. Abubucker
Madras High Court · (2013) 06 MAD CK 0199
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 41 Rule 27, Order 9 Rule 13, 115Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts06 Jun 2013Dismissed
C. Ramesh Vs The Director General of Police and The Inspector General of Police
Madras High Court · (2013) 8 MLJ 527
Constitution of India, 1950 — Article 226
High Courts06 Jun 2013Dismissed
P. Rajasekaran Vs The Tamil Nadu Human Rights Commission, The Secretary to Government of Tamilnadu and C. Rangarajan
Madras High Court · (2013) 06 MAD CK 0196
Penal Code, 1860 (IPC) — Section 147, 148, 399, 427Protection of Human Rights Act, 1993 — Section 18, 36, 36(2)
High Courts06 Jun 2013Dismissed
United India Insurance Co. Ltd. Vs S. Malarvizhi and Others
Madras High Court · (2013) 06 MAD CK 0187
High Courts06 Jun 2013
Parasurama Vaidyanathan Vs State of Tamilnadu, The Special Tahsildar and The Executive Engineer and Administrative Officer
Madras High Court · (2013) 06 MAD CK 0186
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 10, 11A, 30, 31(2), 4(1)
High Courts06 Jun 2013Allowed
G. Subbammal Vs Mr. Ramani
Madras High Court · (2013) 4 CTC 1 : (2013) 5 MLJ 863
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 10, 11, 12
High Courts05 Jun 2013Allowed
Indira Vs Principal Secretary to Government Home, Prohibition and Excise Dept. and Another
Madras High Court · (2013) 3 MLJ(Cri) 767
High Courts05 Jun 2013Disposed Off
M. Marimuthu Vs Kuppayammal
Madras High Court · (2013) 3 MadWN(Civil) 683
High Courts05 Jun 2013
State of Tamil Nadu Vs Plastic Craft Industries
Madras High Court · (2013) 66 VST 62
High Courts05 Jun 2013
M/s. Penta Media Graphica Ltd. Vs The Assistant Commissioner of Income Tax Commissioner of Income Tax Vs M/s. Pentamedia Graphics Ltd.
Madras High Court · (2014) 264 CTR 543 : (2013) 357 ITR 403
Income Tax Act, 1961 — Section 10B, 10B(2), 33B, 80IIndustries (Development and Regulation) Act, 1951 — Section 14