COURT ARCHIVE

Madras High Court judgments, 2013

3,172 judgments · page 103 of 159

High Courts04 Jun 2013Dismissed

M. Suruli Servai Vs C. Subbiah Servai and The Tahsildar

Madras High Court · (2013) 06 MAD CK 0122

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3A, 115, 115(1)Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5

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High Courts04 Jun 2013Dismissed

Kanthammal Vs The Director General of Police and Others

Madras High Court · (2013) 2 Crimes 725

Criminal Procedure Code, 1973 (CrPC) — Section 174, 174(3)(i), 175, 176, 176(4)

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High Courts04 Jun 2013Dismissed

V. Dorairaj Vs The District Forest Officer, Nilgiris South Division, The Accountant General (A and E) of Tamil Nadu, The Treasury Officer and The Chairman-cum-Managing Director, Tamilnadu Tea Plantation Corporation Ltd.

Madras High Court · (2013) LabIC 3462

Prevention of Corruption Act, 1988 — Section 13

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High Courts04 Jun 2013Allowed

C. Ragavendran Vs The Principal Secretary and Others

Madras High Court · (2013) 06 MAD CK 0071

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High Courts04 Jun 2013Dismissed

Viswalingam @ Mayavel Vs Balasubramanian

Madras High Court · (2013) 5 MLJ 785

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 90Registration Act, 1908 — Section 17, 17(a)

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High Courts04 Jun 2013Dismissed

Seethalakshmi Vs M. Karunanidhi

Madras High Court · (2013) 06 MAD CK 0068

Constitution of India, 1950 — Article 20(3)Evidence Act, 1872 — Section 73

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High Courts04 Jun 2013Allowed

K. Rajendran Vs Tamilnadu Industrial Development Corporation Ltd. (TIDCO) and Another

Madras High Court · (2013) 4 ARBLR 67 : (2013) 5 MLJ 374

Arbitration and Conciliation Act, 1996 — Section 9

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High Courts04 Jun 2013Dismissed

Padmavathy and Others Vs D. Mariappan

Madras High Court · (2013) 6 CTC 143

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High Courts03 Jun 2013

Commission of Income Tax Vs L and T Infrastructure Development Projects Ltd.

Madras High Court · (2013) 357 ITR 763

Income Tax Act, 1961 — Section 14A, 263

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High Courts03 Jun 2013Allowed

R. Rajasekar Vs D. Gurumurthy D. Gurumurthy Vs R. Rajasekar

Madras High Court · (2013) 5 LW 187 : (2013) 6 MLJ 507

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Evidence Act, 1872 — Section 17, 21, 43

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High Courts03 Jun 2013Dismissed

N.A. Kumaravel and Others Vs State of Tamil Nadu, The Director of School Education and The District Educational Officer

Madras High Court · (2013) 06 MAD CK 0179

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High Courts03 Jun 2013Dismissed

D. Srinivasan and Others Vs D. Chairman and Others

Madras High Court · (2013) 4 CTC 145

Registration Act, 1908 — Section 17, 17(1)(b), 49Stamp Act, 1899 — Section 2(15), 35

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High Courts03 Jun 2013

The Oriental Insurance Co. Ltd. Vs Santhamani and Others

Madras High Court · (2013) 4 ACC 473

Penal Code, 1860 (IPC) — Section 279, 304(A)

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High Courts03 Jun 2013Dismissed

T. Raja Reddy Vs C. Srinivasa Reddy and Others

Madras High Court · (2013) 06 MAD CK 0141

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts03 Jun 2013

M/s. Sri Balaji Educational and Charitable Public Trust Vs Commissioner of Income Tax

Madras High Court · (2013) 06 MAD CK 0139

Income Tax Act, 1961 — Section 12A, 132, 132(4), 80G, 80G(5)(vi)

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High Courts03 Jun 2013Dismissed

Murugan Vs Jeya

Madras High Court · (2013) 06 MAD CK 0131

Constitution of India, 1950 — Article 227

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High Courts03 Jun 2013

M/s. FL Smidth Minerals Pvt. Ltd. Vs The Deputy Commissioner of Income Tax

Madras High Court · (2013) 358 ITR 353 : (2013) 218 TAXMAN 29

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High Courts03 Jun 2013Dismissed

Sivalingam Vs Somu, Theerthamalai and Tamilselvi

Madras High Court · (2013) 06 MAD CK 0120

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100

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High Courts03 Jun 2013

The Commissioner of Income Tax Vs Shri. M. Thiruvengadam

Madras High Court · (2013) 06 MAD CK 0065

Income Tax Act, 1961 — Section 133A, 271(1)(c), 276C

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High Courts03 Jun 2013Allowed

D. Senthamil Selvi Vs State of Tamil Nadu and Another

Madras High Court · (2014) CriLJ 210 : (2013) 2 LW(Cri) 587 : (2013) 3 MLJ(Cri) 246

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