High Courts03 Jun 2013Allowed
T. Saraswathi Vs State of Tamil Nadu and Another
Madras High Court · (2013) 2 LW(Cri) 589 : (2013) 3 MLJ(Cri) 693
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 104 of 159
High Courts27 May 2013Allowed
Tamizh Nadu Brahmin Association (Regd.) Vs Central Board of Film Certification Ministry of Information and Broadcasting Government of India
Madras High Court · (2014) 2 CTC 699
High Courts17 May 2013
K. Gangadaran Vs The District Collector and Inspector of Police
Madras High Court · (2013) 3 Crimes 42
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Essential Commodities Act, 1955 — Section 7(1)(a)(ii)
High Courts17 May 2013
P. Sivanandham Vs The Collector Salem District and Others
Madras High Court · (2013) 5 MLJ 638
High Courts17 May 2013
P. Nagaraj Prabhu Vs The Director of Medical Education, The Secretary, Government of Tamil Nadu, Department of Health and Global Hospital and Health City
Madras High Court · (2013) WritLR 918
Transplantation of Human Organs and Tissues Act, 1994 — Section 10, 13A, 13B, 13C, 14
High Courts16 May 2013
Durairaj Vs The Superintendent of Police and The Inspector of Police Padaloor Police Station
Madras High Court · (2013) 05 MAD CK 0005
High Courts15 May 2013
Jayanth Bhattacharjee Vs Lalit Steel Suppliers
Madras High Court · (2013) 3 MLJ(Cri) 365
Criminal Procedure Code, 1973 (CrPC) — Section 255(1), 255(i), 357(1)(b)Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1), 141(2)
High Courts08 May 2013Allowed
Usharani and Others Vs Rajaram and Others
Madras High Court · (2013) 3 CTC 770
High Courts08 May 2013Dismissed
M. Balasundaram Vs The Senior Commandant, Central Industrial Security Force, The Commandant, CISF Unit and The Inspector General/NS Control Industrial Security Force
Madras High Court · (2013) 05 MAD CK 0002
Penal Code, 1860 (IPC) — Section 279, 325, 337, 34
High Courts08 May 2013Dismissed
Syed Ahamed Kabir, Ms. Mohamed Seeni Fathima, Ms. Mohamed Mariam Beevi and Md. Syed Saheera Hasana Vs Naina Mohamed Sahib
Madras High Court · (2013) 05 MAD CK 0001
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 151Court Fees Act, 1870 — Section 12(2)
High Courts30 Apr 2013Dismissed
M. Lakshmi Narayana Choudhary Vs Official Liquidator, High Court, Madras and Others
Madras High Court · (2014) 182 CompCas 380
High Courts30 Apr 2013Disposed Off
M. Tamilselvan Vs K.M. Ramasamy
Madras High Court · (2013) 2 MadWN(Civil) 749
High Courts30 Apr 2013
Raheema Bi and Others Vs Azeema Beevi and Others
Madras High Court · (2014) 2 MLJ 431
High Courts30 Apr 2013
Dallan Albaraka (Ireland) Limited Vs Pentamedia Graphics Limited and Others
Madras High Court · (2014) 182 CompCas 521 : (2014) 2 CompLJ 341 : (2013) 8 MLJ 425
High Courts30 Apr 2013Allowed
Tamil Nadu Govt. Retired Medical Officers Association Vs State of Tamil Nadu and Others
Madras High Court · (2013) LabIC 3494
High Courts30 Apr 2013
P. Purusothaman Vs Union of India and Others
Madras High Court · (2013) 3 LLJ 792
High Courts30 Apr 2013Allowed
Michael Hart Vs Ninestars Information Technologies Ltd.
Madras High Court · (2013) 179 CompCas 187 : (2013) 4 CTC 351 : (2013) 3 LW 879 : (2014) 123 RD 70
High Courts30 Apr 2013Dismissed
Indira Devi Vs G. Suresh HUF
Madras High Court · (2013) 5 CTC 188 : (2013) 4 LW 50 : (2013) 6 MLJ 372
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(ii), 14(1)