High Courts30 Apr 2013Dismissed
Thomas G. Rathinaraj Vs Union of India and Others
Madras High Court · (2013) 3 CTC 505 : (2013) 4 MLJ 761
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 106 of 159
High Courts30 Apr 2013Dismissed
M. Sathasivam (Died) Vs N. Gunasekaran and N. Vasanthamani
Madras High Court · (2013) 5 MLJ 552
Evidence Act, 1872 — Section 92Specific Relief Act, 1963 — Section 16(c)
High Courts30 Apr 2013Dismissed
Smt. V.R. Maragatham Vs Smt. A. Dhanalakshmi
Madras High Court · (2013) 3 LW 421 : (2013) 4 MLJ 528
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3), Order 23 Rule 1(3), Order 7 Rule 11, 115Criminal Procedure Code, 1973 (CrPC) — Section 100Tamil Nadu Civil Courts Act, 1873 — Section 12
High Courts30 Apr 2013Dismissed
The Secretary to Government Vs Nawabzada Khursheed Mohammad Khan, Rafique Mohammad Khan and Union of India
Madras High Court · (2013) 3 LW 826 : (2013) 5 MLJ 416
Evacuee Interest (Separation) Act, 1951 — Section 10, 14
High Courts30 Apr 2013
S. Ramesh Babu Vs P. Changaiah
Madras High Court · (2013) 4 BC 586 : (2013) 4 CTC 59 : (2013) 3 LW 523
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 39 Rule 1, Order 39 Rule 2, 2, 80Evidence Act, 1872 — Section 58
High Courts30 Apr 2013
R. Ramanathan Vs The Sub Divisional Magistrate and Revenue Divisional Officer and The Inspector of Police
Madras High Court · (2013) 2 LW(Cri) 90 : (2013) 2 LW(Cri) 767
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 114, 482
High Courts30 Apr 2013
V.I. Yocoob Vs Big Mosque
Madras High Court · (2013) 5 CTC 39
Waqf Act, 1995 — Section 32
High Courts30 Apr 2013
The Registrar, Thiyagarajar College of Engineering Vs The Registrar, Tamil Nadu Information Commission and Mr. T.K. Ravindranath
Madras High Court · (2013) 6 MLJ 669 : (2013) WritLR 873
High Courts30 Apr 2013
Cognizant Technology Solutions India P. Ltd. Vs The Deputy Commissioner of Income Tax
Madras High Court · (2013) 4 CTC 383 : (2013) 356 ITR 373
High Courts29 Apr 2013Allowed
R. Amudha Vs The Manager, UTI Bank, The Officer-in-charge, Bajaj Alliance General Insurance Company Ltd. and The Senior Manager, Bajaj Alliance General Insurance Company Ltd.
Madras High Court · (2013) 4 CTC 379
High Courts29 Apr 2013Dismissed
Hindustan Petroleum Corporation Ltd. Vs Saroj Rajanikant
Madras High Court · (2013) 4 CTC 365
High Courts29 Apr 2013
Vayuvidyut Projects Vs Shanghai Electric Wind Power
Madras High Court · (2013) 3 CTC 609
High Courts29 Apr 2013
Sakthi Masala (P) Ltd. and Another Vs Assistant Commissioner (CT), Perundurai Assessment Circle, Perundurai
Madras High Court · (2013) 64 VST 385
High Courts29 Apr 2013
Tamil Nadu Electricity Board and The Executive Engineer Vs M/s. S.P.S. Pneumatic Products (P) Ltd.
Madras High Court · (2013) 4 LW 379
High Courts29 Apr 2013
R. Suresh Vs The State
Madras High Court · (2013) 2 LW(Cri) 234 : (2013) MLJ(Cri) 414
Tamil Nadu Protection of Interests of Depositors in (Financial Establishments) Act, 1997 — Section 5
High Courts29 Apr 2013Dismissed
Sical Logistics Limited Vs Kyko Global Inc. and Others
Madras High Court · (2013) 5 CTC 651 : (2013) 4 MLJ 766
High Courts29 Apr 2013
M/s. Narmadha Chemicals (P) Ltd. Vs The Assistant Commissioner of Income Tax
Madras High Court · (2013) 357 ITR 45
Income Tax Act, 1961 — Section 115JB, 143(2), 143(3), 147, 148
High Courts29 Apr 2013
Mohanavathy Vs Punyakodi
Madras High Court · (2013) 7 MLJ 183
Evidence Act, 1872 — Section 68, 69, 73
High Courts29 Apr 2013
Gowri Ashram Vs Director of Income Tax
Madras High Court · (2014) 265 CTR 272 : (2013) 356 ITR 328 : (2013) 4 MLJ 389 : (2013) 217 TAXMAN 97
Income Tax Act, 1961 — Section 12AA, 2(15)
High Courts29 Apr 2013Dismissed
Pramod Kumar Vs Union of India and Others
Madras High Court · (2013) 3 LLN 317 : (2013) 4 MLJ 461 : (2013) WritLR 706
All India Services Act, 1951 — Section 3Central Vigilance Commission Act, 2003 — Section 26(c)Constitution of India, 1950 — Article 129, 136, 14, 142, 19