COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 100 of 159
The Management of V.G. Textiles (P) Limited Vs The Presiding Officer, Labour Court and Others
Madras High Court · (2013) 3 LLN 732 : (2013) LLR 1028
Mahapoobjan Vs State
Madras High Court · (2013) CriLJ 4337 : (2013) 2 LW(Cri) 318 : (2013) 3 MLJ(Cri) 158
K.A. Logan Vs The Superintendent of Police and Others
Madras High Court · (2013) 06 MAD CK 0203
George Alexander Muthoot Vs Mrs. S. Mohammed Jaleel
Madras High Court · (2013) 06 MAD CK 0163
Karuppusamy and K. Balakrishnan Vs K.C. Palanisamy
Madras High Court · (2013) 7 MLJ 349
The Madras Race Club Vs The Joint Commissioner, Commissioner of Land and Administration, The Collector of Nilgiris and The Tahsildar
Madras High Court · (2013) 6 MLJ 212
J.W. Manjula Vijayakumari and Others Vs State of Tamil Nadu, The Director of School Education and The Joint Director of School Education (Personnel)
Madras High Court · (2013) 06 MAD CK 0051
Perunkurichi Village Panchayat Vs The District Collector and Others
Madras High Court · (2013) 3 LW 357 : (2013) 6 MLJ 249
M/s. Nakoda Unique Gold Private Limited Vs Union of India, The Additional Director General and The Commissioner of Customs
Madras High Court · (2014) 300 ELT 10 : (2013) 22 GSTR 173
Standard Chartered Grindlays Bank Ltd. Vs The Presiding Officer Central Government Labour Court and Smt. D. Ramanamma Smt. D. Ramanamma Vs The Presiding Officer Central Government Industrial Tribunal cum Labour Court and The Management of Standard Chartered Grandlays Bank Ltd.
Madras High Court · (2013) 3 LLJ 521
All India Insurance SC/ST and OBC Employees Action Committee Vs The Chairman, General Insurance Corporation of India and Others
Madras High Court · (2013) 6 MLJ 702
T. Purushothaman and Others Vs Presiding Officer I Additional Labour Court and Another
Madras High Court · (2013) 3 LLJ 647
T.L. Ranganathan Vs Inspector General of Police and Others
Madras High Court · (2013) 7 MLJ 334
The Commissioner of Central Excise Vs M/s. Crocodile (I) Pvt. Ltd. and Customs, Excise and Service Tax Appellate Tribunal Southern Regional Bench
Madras High Court · (2013) 297 ELT 363 : (2013) 22 GSTR 589 : (2013) 40 STT 448
National Insurance Company Limited Vs Pichammal and Others
Madras High Court · (2013) 4 ACC 286
The New India Assurance Co. Ltd. Vs P. Vinayagasundaram(died), Pauline Jeyarani, Devipriya and S. Chellam P. Vinayagasundaram(died), Pauline Jeyarani and Devipriya Vs S. Chellam and The New India Assurance Co. Ltd.
Madras High Court · (2013) 06 MAD CK 0201
Dr. N. Ramesh Kumar Vs The Secretary, Health and Family Welfare Department, The Director, Public Health and Preventive Medicine and The Deputy Director, Health Services
Madras High Court · (2013) 06 MAD CK 0192
V. Vadivel Vs The Commissioner of Police, The Assistant Commissioner of Police and The Inspector of Police
Madras High Court · (2013) 06 MAD CK 0183
S. Akbar Vs The Director General of Police
Madras High Court · (2013) 06 MAD CK 0148