High Courts20 Jun 2013
Kalimuthu Vs A.S.A.R. Kalairaja Chettiyar
Madras High Court · (2013) 5 MLJ 742
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 95 of 159
High Courts20 Jun 2013
Embassy Property Developments Limited Vs Jumbo World Holdings Limited, Dandvati Investments and Trading Company Private Limited, Jerom Trading and Investment Limited and GWL Properties Limited GWL Properties Limited Vs Embassy Property Developments Limited, Jumbo World Holdings Limited, Dandvati Investments and Trading Company Private Limited and Jerom Trading and Investment Limited
Madras High Court · (2013) 4 CTC 154
Arbitration and Conciliation Act, 1996 — Section 11, 2(1)(h), 36, 45, 5Sales of Goods Act, 1930 — Section 58Specific Relief Act, 1963 — Section 10, 12, 14, 14(1), 14(1)(a)
High Courts20 Jun 2013
The Commissioner of Central Excise Vs M/s. Thiru Arooran Sugars Limited
Madras High Court · (2013) 23 GSTR 266 : (2014) 33 STR 369 : (2013) 66 VST 503
Finance Act, 1994 — Section 70Finance Act, 2003 — Section 70, 73
High Courts20 Jun 2013
The Commissioner, H.R. and C.E. Admn. Department and Others Vs J. Jakkaiah Muthuvelu
Madras High Court · (2014) 1 LW 424
High Courts20 Jun 2013
G. Subramani Vs V. Rajasekaran and S. Radhakrishnan
Madras High Court · (2013) 4 CTC 468
Benami Transactions (Prohibition) Act, 1988 — Section 4Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 11
High Courts20 Jun 2013Allowed
R. Kannan Vs The Director, The Joint Director and The Deputy Superintendent of Police
Madras High Court · (2013) 7 MLJ 505
High Courts19 Jun 2013
ECE Industries Limited Vs State of Tamil Nadu
Madras High Court · (2013) 66 VST 163
High Courts19 Jun 2013Dismissed
M. Ranalingam Vs A. Muthusamy and Others
Madras High Court · (2013) 7 MLJ 604
High Courts19 Jun 2013Disposed Off
Palaniammal Vs Kuppal (died) and Others
Madras High Court · (2014) 1 MLJ 463
High Courts19 Jun 2013Disposed Off
Kanchi Anbudurai Vs The Revenue Divisional Officer and The Assistant Director of Mines
Madras High Court · (2013) WritLR 832
Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 21(4), 21(4A), 4Penal Code, 1860 (IPC) — Section 379
High Courts19 Jun 2013
L.P. Alaghappa Chettiar and Another Vs V. Janardhanan and Another
Madras High Court · (2013) 5 CTC 12
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 4, Order 7 Rule 10, Order 7 Rule 11, Order 7 Rule 11(b)Constitution of India, 1950 — Article 254Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 12, 12(2), 25, 25(a), 25(d)
High Courts19 Jun 2013
The Secretary, Revenue Department, Fort St. George, The Special Commissioner and Commissioner of Land Reforms and The Authorized Officer, Urban Land Ceiling and Assistant, Commissioner for Urban Land Tax Vs K. Gopal
Madras High Court · (2013) 4 LW 103
High Courts19 Jun 2013
Laxmi Trading Pvt. Ltd. Vs State of Tamil Nadu
Madras High Court · (2013) 66 VST 308
High Courts19 Jun 2013
Godrej Industries Limited (Formerly known as Godrej Soaps Limited) Vs State of Tamil Nadu
Madras High Court · (2014) 69 VST 264
High Courts18 Jun 2013
S. Shiny Vs State of Tamil Nadu and Others
Madras High Court · (2014) 1 MLJ 51
High Courts18 Jun 2013
Commissioner of Income Tax Vs Rayala Corporation (P.) Ltd.
Madras High Court · (2013) 218 TAXMAN 11
High Courts18 Jun 2013Allowed
R. Leelavathy Vs Sheik Dawood and Another
Madras High Court · (2013) 5 MLJ 893
Penal Code, 1860 (IPC) — Section 304(A)
High Courts18 Jun 2013Dismissed
R. Anbalagan Vs State
Madras High Court · (2013) 2 LW(Cri) 541 : (2013) 3 MLJ(Cri) 271
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 131, 164, 164(5), 225, 227Evidence Act, 1872 — Section 145, 155
High Courts18 Jun 2013Dismissed
A. Arunthathi Vs V.N. Sivakumar and Others V.N. Sivakumar Vs A. Arunthathi
Madras High Court · (2013) 06 MAD CK 0206
High Courts18 Jun 2013
Commissioner of Income Tax Vs Vijay M. Mahtaney
Madras High Court · (2013) 261 CTR 635 : (2013) 217 TAXMAN 15
Income Tax Act, 1961 — Section 10(23G), 143(3), 263, 45, 45