High Courts24 Jun 2013Dismissed
M/s. Hindustan Petroleum Corporation Limited Vs V. Rajendran and Balaji Service Station
Madras High Court · (2013) 6 MLJ 442
Madras City Tenants Protection Act, 1922 — Section 11, 9
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 93 of 159
High Courts24 Jun 2013Allowed
T. Raman and R. Davamani Vs A. Devaraj and Kandhammal
Madras High Court · (2013) 4 LW 742 : (2013) 5 MLJ 667
Benami Transactions (Prohibition) Act, 1988 — Section 3, 4, 6
High Courts24 Jun 2013Allowed
Mr. R. Balaji Vs The Chairman Tamil Nadu Electricity Board and Others
Madras High Court · (2013) 6 MLJ 726
Constitution of India, 1950 — Article 226
High Courts24 Jun 2013Dismissed
M. Rajalakshmi Vs The Competent Authority
Madras High Court · (2013) 06 MAD CK 0057
High Courts24 Jun 2013Dismissed
K. Vasanthakumari Vs K. Nagappan
Madras High Court · (2013) 06 MAD CK 0056
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 16, 20
High Courts24 Jun 2013
Sri Ramanarayan Mills Ltd. Vs Presiding Officer, Labour Court and Others
Madras High Court · (2013) 3 LLJ 577
High Courts24 Jun 2013Disposed Off
Raghavan Vs Kalanithi Maran
Madras High Court · (2013) 5 CTC 801 : (2013) 7 MLJ 42
High Courts21 Jun 2013
Sardhar @ Sardhar Basha Vs Inspector of Police
Madras High Court · (2013) 3 MLJ(Cri) 350
Criminal Procedure Code, 1973 (CrPC) — Section 161(3), 235(2), 313Penal Code, 1860 (IPC) — Section 120(B), 201, 302, 34
High Courts21 Jun 2013
Kani @ Kaniamma and Another Vs State
Madras High Court · (2013) 3 MLJ(Cri) 534
High Courts21 Jun 2013Allowed
Fuso Glass India Pvt. Ltd. Vs Superintending Engineer and Another
Madras High Court · (2013) 5 MLJ 831
High Courts21 Jun 2013Allowed
S.M.V. Kalaiyarasu Vs State of Tamil Nadu and Others
Madras High Court · (2013) 8 MLJ 287
High Courts21 Jun 2013
A. Anusuya Vs Santhi Sivasamy and Another
Madras High Court · (2013) 4 LW 224
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts21 Jun 2013Dismissed
Sulochana Vs Prakash
Madras High Court · (2013) 06 MAD CK 0221
Constitution of India, 1950 — Article 227Hindu Succession Act, 1956 — Section 15(2)(b)
High Courts21 Jun 2013Disposed Off
Govindammal Vs Secretary to Government, The Director General of Police and The Commissioner of Police
Madras High Court · (2013) 06 MAD CK 0182
High Courts21 Jun 2013Partly Allowed
Senthilkumar Vs The Inspector of Police
Madras High Court · (2013) 06 MAD CK 0133
Criminal Procedure Code, 1973 (CrPC) — Section 209(a), 313(i)(b), 428Evidence Act, 1872 — Section 105, 134Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 304(i)
High Courts21 Jun 2013Dismissed
M/s. Boobathy Associates Pvt. Ltd. Vs Employees State Insurance Corporation and Assistant Director
Madras High Court · (2013) 3 LLJ 518
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 75, 85(B), 85(B)(1)
High Courts21 Jun 2013Dismissed
D. Babu Vs C. Shahid Ahmed
Madras High Court · (2013) 06 MAD CK 0092
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, Order 41 Rule 5(2)
High Courts21 Jun 2013
V. Kumaravel Vs The Tamil Nadu Electricity Board
Madras High Court · (2013) 06 MAD CK 0091
Civil Procedure Code, 1908 (CPC) — Section 9Electricity Act, 2003 — Section 145
High Courts21 Jun 2013Allowed
Padamchand Jain and Another Vs P.K. Sundaram Mudaliar
Madras High Court · (2013) 5 CTC 586 : (2013) 6 MLJ 180
High Courts21 Jun 2013Disposed Off
Dr. M. Ramula Vs State of Tamil Nadu and Others
Madras High Court · (2014) 1 MLJ 335