High Courts18 Jul 2007
Sirajudhin Vs The Superintendent of Police and The Inspector of Police, District Crime Branch
Madras High Court · (2007) 07 MAD CK 0221
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 157
COURT ARCHIVE
Madras High Court judgments, 2007
3,127 judgments · page 70 of 157
High Courts18 Jul 2007Dismissed
Dharmaraj Vs Rajalingam
Madras High Court · (2007) 6 MLJ 866
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 16 Rule 10(2)Evidence Act, 1872 — Section 69
High Courts18 Jul 2007Dismissed
Manikandan, Mani Samy and Sudalai Vs State
Madras High Court · (2007) 07 MAD CK 0211
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120, 147, 148, 302, 34
High Courts18 Jul 2007Allowed
Ramu Vs State
Madras High Court · (2007) 07 MAD CK 0210
Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders (Regulation) Act, 1984 — Section 15(2), 4
High Courts18 Jul 2007
Sree Kamatchi Amman Constructions Vs The Divisional Railway Manager/Works, Palghat Division, Southern Railway, Mr. Pancham [Presiding Arbitrator], Chief Engineer, Construction III, Southern Railway, Mr. T.P.R. Narayana Rao [Arbitrator], Financial Advisor and Chief Accounts Officer, Metropolitan Transport Project, Southern Railway and Mr. M. Jayachandran [Arbitrator], Financial Advisor and Chief Accounts Officer, Metropolitan Transport Project, Southern Railway The Divisional Railway Manager/Works, Palghat Division, Southern Railway Vs Sree Kamatchi Amman Constructions, Sri. Pancham [Presiding Arbitrator], Chief Engineer, Construction III, Southern Railway, Mr. M. Jayachandran [Arbitrator], Financial Advisor and Chief Accounts Officer, Metropolitan Transport Project, Southern Railway and Mr. T.P.R. Narayana Rao [Arbitrator], Financial Advisor and Chief Accounts Officer, Metropolitan Transport Project, Southern Railway
Madras High Court · (2007) 4 ARBLR 261 : (2007) 5 CTC 17 : (2007) 4 LW 379 : (2007) 5 MLJ 257
Arbitration Act, 1940 — Section 30Arbitration and Conciliation Act, 1996 — Section 11, 13(5), 16(6), 28(3), 31(7)
High Courts18 Jul 2007
Kamaraj Middle School Vs The State of Tamil Nadu and Others
Madras High Court · (2007) 07 MAD CK 0130
Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 — Section 22(3)Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974 — Rule 13(2), 14(3), 17(2)
High Courts18 Jul 2007Dismissed
V.K. Bheemaraja Vs The Deity of Mayuranathaswamy Devasthanam Premises
Madras High Court · (2007) 07 MAD CK 0123
Transfer of Property Act, 1882 — Section 108
High Courts18 Jul 2007Dismissed
Velusamy Vs State
Madras High Court · (2007) 07 MAD CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 207, 209, 313, 357(1)Penal Code, 1860 (IPC) — Section 304, 307, 320
High Courts18 Jul 2007
Abimannan Vs State by Inspector of Police
Madras High Court · (2007) 07 MAD CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 207, 209, 222, 313Penal Code, 1860 (IPC) — Section 354, 357(1), 366, 375, 376
High Courts18 Jul 2007Dismissed
S. Narasiman Vs The State of Tamil Nadu and The Secretary, Tamil Nadu Engineering Admissions, Anna University
Madras High Court · (2007) 5 MLJ 15 : (2007) WritLR 926
Constitution of India, 1950 — Article 14, 19(1), 21
High Courts18 Jul 2007Allowed
P.R. Jayaraman Vs The Tamil Nadu Civil Supplies Corporation Limited and The Government of Tamil Nadu
Madras High Court · (2007) 07 MAD CK 0011
Tamil Nadu Civil Supplies Corporation Limited Employees Service Regulations, 1989 — Regulation 4
High Courts17 Jul 2007Dismissed
S. Gandhi Vs The Chief Engineer (General), Highways and Rural Works and The Registrar, Tamil Nadu Administrative Tribunal
Madras High Court · (2007) 07 MAD CK 0305
Tamil Nadu State and Subordinate Services Rules, 1955 — Rule 39
High Courts17 Jul 2007Dismissed
Arvind Laboratories Vs Hahnemann Laboratory Pvt. Ltd.
Madras High Court · (2007) 35 PTC 244
High Courts17 Jul 2007
Silvester Vs The Inspector of Police
Madras High Court · (2007) 07 MAD CK 0272
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts17 Jul 2007
Pyramid Films International Vs The Deputy Commissioner of Income Tax
Madras High Court · (2008) 217 CTR 545 : (2008) 296 ITR 134
Income Tax Act, 1961 — Section 132, 139, 143(1), 147, 148
High Courts17 Jul 2007Dismissed
C. Mugesh Vs The District Collector, The Revenue Divisional Officer and The Tahsildar
Madras High Court · (2007) 07 MAD CK 0170
High Courts17 Jul 2007Dismissed
The Commissioner of Income Tax Vs M. Abdul Kareem
Madras High Court · (2009) 311 ITR 162
Income Tax Act, 1961 — Section 10(1)(C), 10(10C), 10(CC), 17, 260A
High Courts17 Jul 2007Allowed
Kumar Vs State
Madras High Court · (2007) 07 MAD CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 207, 209, 313Penal Code, 1860 (IPC) — Section 375, 376, 415, 417
High Courts17 Jul 2007
P.N. Rethinakumar Vs The Chairman, A.V. Chairties and The Secretary, A.V.C. College E.S. Natarajan, Dr. E.N. Subramanian and N. Rathina Kumar Vs A.V.C. Educational Committee and C. Senthilvel
Madras High Court · (2007) 07 MAD CK 0143
High Courts17 Jul 2007
T. Jayabharathy Vs The Assistant Commissioner of Income Tax
Madras High Court · (2007) 213 CTR 223 : (2007) 218 ELT 509 : (2007) 294 ITR 128
Income Tax Act, 1961 — Section 254(2)