COURT ARCHIVE

Madras High Court judgments, 2007

3,127 judgments · page 72 of 157

High Courts13 Jul 2007Dismissed

Santhanapitchai Fernando, Johnson Fernando, Jackson Fernando and Jonison Fernando Vs The Commissioner, Tuticorin Municipality

Madras High Court · (2007) 07 MAD CK 0203

Tamil Nadu District Municipalities Act, 1920 — Section 216, 216(1), 216(2), 216(3), 317

High Courts13 Jul 2007Dismissed

Malai Murasu Owned and managed by Chennai Publications Vs Apex Agencies, P. Gnanamba and Daily Thanthi Owned and Managed by Thanthi Trust

Madras High Court · (2007) 5 MLJ 10

High Courts13 Jul 2007

7th Channel Communications Vs Roja Combines and Others C. Venkataraju, Proprietor, Gita Chitra International Vs Kaja Mydeen, Proprietor, Roja Combines and Others Manicam Narayanan, Proprietor, 7th Channel Communications Vs C. Venkataraju, Proprietor, Gita Chitra International and Others Ramakrishnan, Proprietor, S.S. Communications Vs Manicam Narayanan, Proprietor, 7th Channel Communications, Kaja Mydeen, Proprietor, Roja Combines, Raaj Varma, Proprietor, Sri Venkateswara Cine Enterprises and Prasad Film Laboratories M.V.R.S. Prasad Vs 7th Channel Communications and Others S.S. Communications Vs 7th Channel Communications and Others 7th Channel Communications Vs S.S. Communications and Others

Madras High Court · (2007) 4 CTC 609 : (2007) 4 LW 188 : (2007) 35 PTC 938

Civil Procedure Code, 1908 (CPC) — Section 51

High Courts13 Jul 2007Dismissed

Kandan Travel Agencies and The New India Assurance Company Vs Radha and Others

Madras High Court · (2007) 07 MAD CK 0168

High Courts13 Jul 2007Allowed

Uma Maheswari, Sathya Praveen and Thayammal Vs Tamil Nadu State Transport Corporation

Madras High Court · (2009) ACJ 369

Motor Vehicles Act, 1988 — Section 163

High Courts13 Jul 2007Dismissed

Commissioner of Income Tax Vs Southern Petrochemical Industries Corpn. Ltd.

Madras High Court · (2009) 311 ITR 202

High Courts13 Jul 2007Dismissed

The Commissioner of Income Tax Vs S. Ramaamirtham

Madras High Court · (2008) 217 CTR 206

Income Tax Act, 1961 — Section 148, 260A

High Courts13 Jul 2007Dismissed

S. Leelavathy Vs K.M. Subramaniam (died) and Others

Madras High Court · (2007) 5 CTC 72 : (2009) 5 RCR(Civil) 462 : (2008) 1 RCR(Rent) 88

Transfer of Property Act, 1882 — Section 106

High Courts13 Jul 2007Dismissed

S. Balakrishnan and Others Vs The Chairman, The Tamil Nadu Uniformed Service Recruitment Board and The Superintendent of Police

Madras High Court · (2007) 07 MAD CK 0132

Constitution of India, 1950 — Article 226

High Courts13 Jul 2007Dismissed

P. Kathirvel Vs Government of India and Others

Madras High Court · (2007) 07 MAD CK 0129

Constitution of India, 1950 — Article 226Railways Act, 1989 — Section 19, 19(1)

High Courts13 Jul 2007Dismissed

I. Selvaraj Vs The Superintendent of Police

Madras High Court · (2007) 07 MAD CK 0128

High Courts13 Jul 2007Dismissed

The Senior Regional Manager, Hindustan Petroleum Corporation Ltd. Vs K. Bagavathi Ammal

Madras High Court · (2007) 07 MAD CK 0100

Madras City Tenants Protection Act, 1922 — Section 2(2), 2(4), 9Transfer of Property Act, 1882 — Section 106

High Courts13 Jul 2007Dismissed

S. Murugan Vs K. Rajeswari

Madras High Court · (2007) 6 MLJ 240

High Courts13 Jul 2007Dismissed

Saminathan Vs State

Madras High Court · (2007) 07 MAD CK 0032

Criminal Procedure Code, 1973 (CrPC) — Section 207, 209, 313, 357(1)Penal Code, 1860 (IPC) — Section 376, 376(2)

High Courts13 Jul 2007Dismissed

Raju and Saradh1 @ Rajammal Vs State

Madras High Court · (2007) 07 MAD CK 0030

Criminal Procedure Code, 1973 (CrPC) — Section 174, 207, 209, 313Penal Code, 1860 (IPC) — Section 120B, 201, 302, 404, 419

High Courts13 Jul 2007Dismissed

S. Singaravelu Vs General Manager, Southern Railway and Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court

Madras High Court · (2007) 07 MAD CK 0028

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 15(5)Constitution of India, 1950 — Article 309, 311(2)National Seeds Corporation Conduct, Discipline and Appeal Rules, 1992 — Rule 31(7)

High Courts13 Jul 2007

Ramiah and Chakravarthy Vs R. Palaniappan and Others

Madras High Court · (2007) 07 MAD CK 0025

Civil Procedure Code, 1908 (CPC) — Section 94Constitution of India, 1950 — Article 227Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 4

High Courts12 Jul 2007Allowed

V. Manivasagam Vs The District Revenue Officer and Others

Madras High Court · (2007) 07 MAD CK 0256

Penal Code, 1860 (IPC) — Section 147, 323

High Courts12 Jul 2007Dismissed

K. Anandakumar and Others Vs The Chairman, The Tamil Nadu Uniformed Service Recruitment Board and The Superintendent of Police

Madras High Court · (2007) 07 MAD CK 0209

Constitution of India, 1950 — Article 226

High Courts12 Jul 2007Dismissed

Union of India (UOI) Vs The Registrar, Central Administrative Tribunal and S. Krishnamurthy

Madras High Court · (2007) 07 MAD CK 0194