High Courts01 Jan 2007Dismissed
A.S. Murugan Vs Neelavathi, Rajaram and Suresh
Madras High Court · (2007) 01 MAD CK 0175
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 6 Rule 2, 100
COURT ARCHIVE
Madras High Court judgments, 2007
3,127 judgments · page 157 of 157
High Courts01 Jan 2007Dismissed
I. Ambar Batcha Vs V. Sakthivel and Others
Madras High Court · (2007) 01 MAD CK 0164
Registration Act, 1908 — Section 47
High Courts01 Jan 2007Dismissed
Dakshina Mara Nadar Sangam Vs The Special Deputy Collector (Stamps), Kokirakulam, Tirunelveli, The Sub Registrar, Karivalamvanthanallur, Sub Registrar's Office, Karivalamvanthanallur,' Tirunelveli
Madras High Court · (2007) 01 MAD CK 0040
Registration Act, 1908 — Section 61Stamp Act, 1899 — Section 75
High Courts01 Jan 2007
Vandhana Vs Srikanth, T. Krishamachari and Jayanthi Krishnamachari
Madras High Court · (2007) 01 MAD CK 0039
Hindu Adoptions and Maintenance Act, 1956 — Section 3Protection of Women From Domestic Violence Act, 2005 — Section 17, 18, 2(f), 2(f), 2(s)
High Courts01 Jan 2007
Chinnammal and another Vs Manickam @ Sellappan and 4 others
Madras High Court · (2007) 01 MAD CK 0030
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts01 Jan 2007
Kalaiselvan Vs Velusamy and Anadhi
Madras High Court · (2007) 01 MAD CK 0028
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 227
High Courts01 Jan 2007Dismissed
The Union of India (UOI) Vs The Registrar, Central Administrative Tribunal, K. Venkatasamy and C. Saravanan
Madras High Court · (2007) 01 MAD CK 0006
Constitution of India, 1950 — Article 226