High Courts17 Jul 2007
Balakrishnan Nadar and Balakrishnan Nadar Vs State
Madras High Court · (2007) 07 MAD CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 324, 34
COURT ARCHIVE
Madras High Court judgments, 2007
3,127 judgments · page 71 of 157
High Courts17 Jul 2007Dismissed
Rajamanickam Vs Ramayi
Madras High Court · (2007) 4 CTC 719 : (2007) 6 MLJ 543
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 100Limitation Act, 1963 — Article 139
High Courts17 Jul 2007
Sivaswamy, Thangammal, Illamadhi and Thamilarasan Vs The Inspector of Police
Madras High Court · (2007) 07 MAD CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 154(1), 162, 169, 170, 173Penal Code, 1860 (IPC) — Section 294, 307, 313, 323, 326
High Courts17 Jul 2007
Dinakaran Vs Venkaesan, Chandrasekaran, Mohan and Banumathi
Madras High Court · (2007) 5 CTC 77 : (2007) 4 LW 342 : (2007) 6 MLJ 825
Registration Act, 1908 — Section 17, 49Stamp Act, 1899 — Section 35, 38, 38(1)
High Courts17 Jul 2007Dismissed
The Commissioner of Income Tax Vs Shriram Transport Finance Co. Ltd.
Madras High Court · (2009) 311 ITR 165
Finance Act, 1995 — Section 145
High Courts17 Jul 2007Dismissed
C. Augustine Jacob Vs The Union of India (UOI)
Madras High Court · (2007) 5 CTC 210 : (2007) 4 LW 670
Civil Procedure Code, 1908 (CPC) — Section 141Constitution of India, 1950 — Article 77Government of India (Allocation of Business) Rules, 1961 — Rule 13
High Courts16 Jul 2007Dismissed
P. Soundarya Vs Chief Commissioner of Income Tax and Another
Madras High Court · (2008) 300 ITR 70
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 136, 193, 230A(1), 276C(1), 277Penal Code, 1860 (IPC) — Section 420, 511
High Courts16 Jul 2007
Shanti Films and R. Kavitha, Karpagam Circuit Vs Emgeeyar Pictures P. Ltd. and Gemini Colour Laboratory Emgeeyar Pictures (P) Ltd. Vs Shanti Films, Karpagam Circuit and Gemini Colour Laboratory
Madras High Court · (2007) 07 MAD CK 0266
Copyright Act, 1957 — Section 19Evidence Act, 1872 — Section 63, 65Notaries Act, 1952 — Section 15
High Courts16 Jul 2007
Mahadevan @ Kalathi Chennavarthanan Vs State
Madras High Court · (2007) 07 MAD CK 0187
Criminal Procedure Code, 1973 (CrPC) — Section 207, 209, 313Penal Code, 1860 (IPC) — Section 307, 320, 324, 357(1), 428
High Courts16 Jul 2007Allowed
A. Elangobalan Vs The Assistant General Manager, State Bank of India, Region I and The Deputy General Manager, State Bank of India
Madras High Court · (2007) 07 MAD CK 0139
High Courts16 Jul 2007
D. Rajagopal Vs The General Manager, Cellular Concrete Plant, Tamil Nadu Housing Board
Madras High Court · (2007) 07 MAD CK 0133
Contract Act, 1872 — Section 70Limitation Act, 1963 — Article 23
High Courts16 Jul 2007Allowed
Ponnuchamy, Chandrasekaran, Kesavan and Dhanabal Vs N. Singaravelu
Madras High Court · (2007) 07 MAD CK 0103
High Courts16 Jul 2007Dismissed
The Commissioner of Income Tax Vs A.G. Granites (P) Ltd.
Madras High Court · (2009) 311 ITR 170
Income Tax Act, 1961 — Section 10B, 143, 143(1), 144, 154
High Courts16 Jul 2007Dismissed
Kathir @ Kathiravan Vs State
Madras High Court · (2007) 07 MAD CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 161(3), 207, 209, 313, 428Penal Code, 1860 (IPC) — Section 299, 300, 302, 303, 304
High Courts13 Jul 2007Dismissed
Commissioner of Income Tax Vs Meenakshi Narayanan Investments (P) Ltd.
Madras High Court · (2007) 07 MAD CK 0284
High Courts13 Jul 2007Allowed
Sheriff E. Vs Tamil Nadu State Express Transport Corporation, Division-I, (formerly known as Tiruvalluvar Transport Corporation)
Madras High Court · (2008) 2 LLJ 565
Industrial Disputes Act, 1947 — Section 18(1)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts13 Jul 2007Dismissed
Madurai District Central Co.operative Bank Employees Union and A. Pandi Vs The State of Tamil Nadu and Others
Madras High Court · (2007) 07 MAD CK 0259
Industrial Disputes Act, 1947 — Section 12(3), 18(1), 2, 9A
High Courts13 Jul 2007
Pasumpon @ Periyakaruppan Vs State
Madras High Court · (2007) 07 MAD CK 0212
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(1), 437(5), 439, 439(2)Penal Code, 1860 (IPC) — Section 120, 201, 302, 364, 365
High Courts13 Jul 2007Dismissed
Dr. K. Santhosh Kumar Vs The Indian Oil Corporation Ltd. and Others
Madras High Court · (2007) 2 CTLJ 488 : (2008) 1 MLJ 240