High Courts20 Jul 2007
Venkatesan Vs State
Madras High Court · (2007) CriLJ 4593
Moter Vichele Act — Section 184Penal Code, 1860 (IPC) — Section 304A, 337, 338
COURT ARCHIVE
Madras High Court judgments, 2007
3,127 judgments · page 69 of 157
High Courts20 Jul 2007Dismissed
Special Officer, Sivagangai Paiyur Pillaivayal Primary Co-op. Bank Vs Kannammal, The Deputy Registrar, Cooperative and Sivagangai Paiyur Pillaivayal Primary Co-operative Bank
Madras High Court · (2007) 07 MAD CK 0218
High Courts20 Jul 2007
M. Gurunathan Vs The Special Tribunal for Cooperative Cases, The Deputy Registrar of Cooperative Societies and Vellore District Central Cooperative Bank
Madras High Court · (2007) 07 MAD CK 0109
Tamil Nadu Co-operative Societies Act, 1983 — Section 4(4), 87, 87(1)
High Courts20 Jul 2007Allowed
N. Ganapathy, Sub Inspector of Police, Special Branch CID and K. Earl, Sub Inspector of Police (Crime) Vs The Director General of Police
Madras High Court · (2007) 07 MAD CK 0105
Tamil Nadu Special Police Subordinate Service Rules, 1978 — Rule 10(1), 2, 2(1), 35, 39
High Courts20 Jul 2007Allowed
The State of Tamil Nadu Vs B. Jothi Naidu, Chairman, Panchayat Union
Madras High Court · (2007) 6 MLJ 36
Constitution of India, 1950 — Article 14, 243O, 40Tamil Nadu Panchayats Act, 1994 — Section 242(2)Tamil Nadu Panchayats Building Rules, 1970 — Rule 2
High Courts19 Jul 2007Dismissed
N. Boriah Vs The Nilgiri Co-operative printing Press
Madras High Court · AIR 2008 Mad 69 : (2008) 1 CTC 137 : (2008) 1 MLJ 1114 : (2009) 5 RCR(Civil) 876 : (2008) 1 RCR(Rent) 205
High Courts19 Jul 2007Dismissed
N. Boraiah Vs Pandurangan and Another
Madras High Court · (2008) 3 BC 650
High Courts19 Jul 2007
Bharath Steel Rolling Mills Vs Commercial Tax Officer
Madras High Court · (2009) 26 VST 646
Constitution of India, 1950 — Article 301, 304Tamil Nadu Tax on Entry of Goods into Local Areas Act, 2001 — Section 15, 2
High Courts19 Jul 2007
FDC Limited and Others Vs Sanjeev Khandelwal and Others
Madras High Court · (2007) 4 LW 532 : (2007) 35 PTC 436
Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 101
High Courts19 Jul 2007
Ramanathan Vs The Superintendent of Police and The Inspector of Police
Madras High Court · (2007) 07 MAD CK 0222
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 157
High Courts19 Jul 2007Dismissed
Jai Kamal Paints Vs K. Krishna
Madras High Court · (2007) 07 MAD CK 0149
High Courts19 Jul 2007Dismissed
N. Somasundaram Vs A.V. Ramachandaran
Madras High Court · (2007) 07 MAD CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 200, 207, 357, 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138, 139Penal Code, 1860 (IPC) — Section 420
High Courts19 Jul 2007Allowed
Sp. Spl. 30 Srivilliputhur Primary Agricultural Co-operative Bank Ltd. Vs R. Perumal, The Joint Registrar of Co-operative Societies and The Deputy Registrar of Co-operative Societies
Madras High Court · (2007) 07 MAD CK 0072
High Courts19 Jul 2007
John Vs State by Inspector of Police
Madras High Court · (2007) 07 MAD CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 207, 209, 222, 313, 428Penal Code, 1860 (IPC) — Section 354, 375, 376, 511
High Courts19 Jul 2007Allowed
L. Murugan, Madhesh and Jaganathan Vs State by The Inspector of Police
Madras High Court · (2007) 07 MAD CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 207, 209, 313Penal Code, 1860 (IPC) — Section 323, 341, 375, 376, 511
High Courts19 Jul 2007Dismissed
The Management of Indian Airlines Limited Vs S.M.K. Khan and The Presiding Officer, Central Government Industrial Tribunal
Madras High Court · (2007) 6 MLJ 1284 : (2007) WritLR 887
Airlines Employees Service Regulations — Regulation 12Constitution of India, 1950 — Article 310, 311
High Courts19 Jul 2007
N. Balakrishnan and Others Vs Chief Engineer, Highways and Rural Works Department, Government of Tamilnadu S. Panneerselvam and Others Vs The Government of Tamilnadu and Others
Madras High Court · (2007) 07 MAD CK 0012
Constitution of India, 1950 — Article 14, 16, 309Tamil Nadu State and Subordinate Services Rules, 1955 — Rule 10, 2(1), 35, 5
High Courts18 Jul 2007Allowed
S. Sivaparamam, P. Saraswathi and P. Kumaran Vs The State of Tamil Nadu
Madras High Court · (2007) 4 LW 361 : (2007) 6 MLJ 1279
Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978 — Section 11, 11(1), 11(3), 11(4), 11(5)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3, 3(1), 4
High Courts18 Jul 2007Allowed
New India Assurance Company Ltd. Vs L. Sunderarajan and S. Muthu Pandian
Madras High Court · (2008) ACJ 2863
High Courts18 Jul 2007
Loganathan, S. Kumar @ Raghuman @ Abdul Rahman and Sankar @ Sankaranarayanan Vs State
Madras High Court · (2007) 07 MAD CK 0249
Bankers Books Evidence Act, 1891 — Section 2(8), 3, 4Criminal Procedure Code, 1973 (CrPC) — Section 100, 100(3), 100(4), 102, 103Evidence Act, 1872 — Section 27