High Courts23 Jul 2007Allowed
Mansoor Ali Khan Vs State by Inspector of Police
Madras High Court · (2007) 07 MAD CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 294, 323, 341, 342, 375
COURT ARCHIVE
Madras High Court judgments, 2007
3,127 judgments · page 68 of 157
High Courts23 Jul 2007Dismissed
J. Mathew (died) and Others Vs Leela Joseph
Madras High Court · (2007) 5 CTC 318 : (2007) 3 LW 916 : (2007) 5 MLJ 740
Evidence Act, 1872 — Section 68Registration Act, 1908 — Section 58, 59, 60Succession Act, 1925 — Section 63
High Courts21 Jul 2007Dismissed
The Registrar General, High Court Vs M. Manickam, Secretary and Commissioner, Home Department, Government of Tamil Nadu, The Secretary to Government, Education Department and The Director of School Education, Directorate of School Education
Madras High Court · (2007) 07 MAD CK 0298
High Courts21 Jul 2007Allowed
Indian Overseas Bank, ARM Branch Vs B. Subash
Madras High Court · (2007) 07 MAD CK 0258
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(13), 13(2), 13(4), 13(8)
High Courts21 Jul 2007
J. Danapal Vs The Superintendent of Police and The State
Madras High Court · (2007) 07 MAD CK 0241
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 157
High Courts21 Jul 2007
K. Nalluchamy Vs State
Madras High Court · (2007) 07 MAD CK 0239
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 157
High Courts21 Jul 2007
K. Periasamy Vs The State
Madras High Court · (2007) 07 MAD CK 0238
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 157
High Courts21 Jul 2007
S. Madhavan Vs State
Madras High Court · (2007) 07 MAD CK 0234
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 157
High Courts21 Jul 2007
A. Syed Ahamed Vs The Superintendent of Police
Madras High Court · (2007) 07 MAD CK 0231
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 157
High Courts21 Jul 2007
M. Mariammal Vs State
Madras High Court · (2007) 07 MAD CK 0230
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 157
High Courts21 Jul 2007
N. Retnammal Vs State
Madras High Court · (2007) 07 MAD CK 0229
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 157
High Courts21 Jul 2007
R. Annalakshmi Vs The Superintendent of Police and The Sub Inspector of Police
Madras High Court · (2007) 07 MAD CK 0227
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 157
High Courts21 Jul 2007
Francis M. Vincent Vs The Superintendent of Police and The Inspector of Police
Madras High Court · (2007) 07 MAD CK 0226
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 157
High Courts21 Jul 2007
M. Mariammal Vs The Superintendent of Police and The Inspector of Police
Madras High Court · (2007) 07 MAD CK 0225
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 157
High Courts21 Jul 2007
The New India Assurance Company Ltd. Vs Nagarajan and Others
Madras High Court · (2009) ACJ 913 : (2008) 1 MLJ 430
High Courts21 Jul 2007Dismissed
Madras Cements Ltd. Vs Vijayanagaram Ramamurthy, Proprietor of Sri Parameswari Agencies
Madras High Court · (2007) 07 MAD CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 200, 207Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts21 Jul 2007Allowed
Palaniappa Gounder and Palaniammal Vs Tamilnadu State Transport Corporation Limited
Madras High Court · (2007) 07 MAD CK 0094
High Courts21 Jul 2007
The Correspondent, St. Joseph's Residential School Vs The State of Tamilnadu and The Panchayat Board
Madras High Court · (2007) 07 MAD CK 0018
Tamil Nadu Panchayats Act, 1994 — Section 172, 83, 83(1)
High Courts21 Jul 2007Dismissed
The Commissioner of Customs (Exports) Vs Jraj Exports (P) Ltd. and The Customs, Excise and Service Tax Appellate Tribunal, South Zonal Bench
Madras High Court · (2007) 122 ECC 118 : (2007) 148 ECR 118
Customs Act, 1962 — Section 130, 27(1)
High Courts20 Jul 2007Allowed
V. Lakshmanan Chettiar Vs The Chairperson and Managing Director and The Branch Manager, Small Industries Development Corporation
Madras High Court · (2007) 07 MAD CK 0263