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Madras High Court judgments, 1998

1,817 judgments · page 13 of 91

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High Courts13 Nov 1998

The Coimbatore District Aided Secondary and Higher Secondary School Management Association Vs State of Tamil Nadu and Others

Madras High Court · (1999) 1 MLJ 716 : (1999) WritLR 99

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High Courts12 Nov 1998

Marimuthu Vs Savarimuthu and Others

Madras High Court · (1999) 1 LW 587 : (1999) 1 MLJ 480

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High Courts12 Nov 1998

C.S. Roopasingh Vs Commissioner of Income Tax and Others

Madras High Court · (2001) 248 ITR 615

Income Tax Act, 1961 — Section 132(8), 139(8), 215, 217, 226
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High Courts12 Nov 1998

V. Rajendran Vs Tax Recovery Officer

Madras High Court · (2000) 246 ITR 812

Income Tax Rules, 1962 — Rule 68B
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High Courts12 Nov 1998

N. Ramesh Vs Sundaramurthy and Others

Madras High Court · (1999) 1 LW 454 : (1999) 1 MLJ 471

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High Courts12 Nov 1998Dismissed

Management of Kali Material Handling Systems Vs Regional Provident Fund Commissioner

Madras High Court · (2000) 1 LLJ 1418

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2, 7
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High Courts11 Nov 1998

R. Asokan Vs P. Muthusamy and 3 others

Madras High Court · (1998) 3 CTC 571 : (1999) 1 LW 569 : (1999) 1 MLJ 341

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 4(1), 115, 3
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High Courts11 Nov 1998

Jagadeesa Gounder Vs Rukmani Ammal and Another

Madras High Court · (1999) 2 MLJ 385

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High Courts11 Nov 1998

R. Asokan Vs P. Muthusamy and Others

Madras High Court · (1999) 1 MLJ 341

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High Courts11 Nov 1998

N. Rajendran Vs The Presiding Officer, Labour Court and Another

Madras High Court · (1999) 1 MLJ 160

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High Courts11 Nov 1998Dismissed

Abdul Wahib Vs Asstt. Commr. of Cus. (Prosecutor)

Madras High Court · (1999) 113 ELT 801

Customs Act, 1962 — Section 102, 102(1), 135, 135(1)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50, 50(1)
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High Courts11 Nov 1998Dismissed

I. Basha Khan Vs K. Selvaraj and Others

Madras High Court · AIR 1999 Mad 374 : (1999) 1 LW 566

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Succession Act, 1925 — Section 214(1)
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High Courts11 Nov 1998

Commissioner of Income Tax Vs K. Chockalingam

Madras High Court · (2001) 248 ITR 557

Income Tax Act, 1961 — Section 10(13A)
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High Courts11 Nov 1998Dismissed

Dr. R. Sivaraman and etc. Vs The Registrar, Dr. M.G.R. Medical University and Others

Madras High Court · AIR 1999 Mad 82 : (1999) 1 LW 140

Dr. M.G.R. Medical University Act, 1987 — Section 1(3), 18(3), 21, 45, 66University Grants Commission Act, 1956 — Section 2, 3
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High Courts11 Nov 1998Dismissed

Lakshmi Balaraman Vs Punjab National Bank, Mount Road Branch, 163, Anna Salai, Madras-2

Madras High Court · (2000) 102 CompCas 33 : (1998) 2 CTC 754 : (1999) 1 LW 634 : (1999) 1 MLJ 481

Debts Recovery Tribunal (Procedure) Rules, 1993 — Rule 10Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 31Transfer of Property Act, 1882 — Section 67A
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High Courts11 Nov 1998

Commissioner of Income Tax Vs Nayan Engineering Works

Madras High Court · (2001) 248 ITR 596 : (2001) 118 TAXMAN 234

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High Courts11 Nov 1998Dismissed

R. Muthukrishnan and etc. Vs Agricultural Officer and etc.

Madras High Court · (1999) CriLJ 1252 : (2001) 2 LW(Cri) 625

Essential Commodities Act, 1955 — Section 10C, 10C(2), 12(2), 3, 7
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High Courts11 Nov 1998

Lakshman Balaraman Vs Punjab National Bank, Mount Road Branch

Madras High Court · (1999) 1 MLJ 481

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High Courts10 Nov 1998

A.S. Mahaboob Huss Vs Jayaraman and six others

Madras High Court · (1998) 3 CTC 643 : (1999) 1 LW 659

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)
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High Courts10 Nov 1998

Controller of Estate Duty Vs T.R. Nagoji Rao

Madras High Court · (2000) 243 ITR 480

Estate Duty Act, 1953 — Section 50B
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