High Courts06 Nov 1998Dismissed
Employees' State Insurance Corporation Vs Madras Cricket Club
Madras High Court · (2000) 2 LLJ 200
Employees State Insurance Act, 1948 — Section 75
COURT ARCHIVE
Madras High Court judgments, 1998
1,817 judgments · page 15 of 91
High Courts06 Nov 1998
K.P. Venkatachalam Vs Arulmigu Soleeswaraswami and Prasanna Venkateswarasami Temples Perundurai
Madras High Court · (1999) 2 MLJ 19
Transfer of Property Act, 1882 — Section 106
High Courts06 Nov 1998
Ponnaya alias Ramayammal Vs Nachiappa Gounder
Madras High Court · (1999) 2 MLJ 8
High Courts06 Nov 1998
Ch. Kamala, Narasimha Looms and Investments Pvt. Ltd., V. Lakshmi Narasimhan and Others and Narasimha Mills Ltd. Vs Appropriate Authority and Others
Madras High Court · (1999) 156 CTR 241 : (1999) 240 ITR 63
Income Tax Act, 1961 — Section 269UD, 269UD(1)
High Courts06 Nov 1998
S. Khader Mohideen Vs Income Tax Officer and Another
Madras High Court · (2001) 248 ITR 554
Income Tax Act, 1961 — Section 28, 29, 30, 31, 32
High Courts06 Nov 1998Dismissed
D. Duraimurthy Vs Chief Educational Officer and Others
Madras High Court · AIR 1999 Mad 43
Constitution of India, 1950 — Article 226
High Courts06 Nov 1998
Saraswathi and Another Vs The Assistant Commissioner of Urban Land Tax and Another
Madras High Court · (1999) 1 MLJ 535
Tamil Nadu Urban Land Tax Act, 1966 — Section 10, 11, 12, 14, 2(13)
High Courts06 Nov 1998
Shanmuga Sundara Konar and Another Vs Ramakrishnan
Madras High Court · (1999) 1 MLJ 289
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 1(1)(a)(i), 1(2)(a)(i), 1(2)(c), 11(4)
High Courts06 Nov 1998
Bank of Maharashtra Vs The State Trading Corporation of India Limited
Madras High Court · (1999) 1 MLJ 177
High Courts05 Nov 1998Dismissed
Muthukrishnammal Vs Anandhalakshmi and another
Madras High Court · (1998) 3 CTC 748 : (1999) 1 MLJ 206
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1
High Courts05 Nov 1998
Sanchetileasing Company Ltd. Vs Income Tax Officer and Another
Madras High Court · (2000) 158 CTR 190
Income Tax Act, 1961 — Section 281, 281(1)
High Courts05 Nov 1998
John and Mani Agencies Vs The Third Additional Labour Court and Another
Madras High Court · (1999) 1 MLJ 217
High Courts05 Nov 1998
Muthukrishnammal Vs Anandhalakshmi and Another
Madras High Court · (1999) 1 MLJ 206
High Courts05 Nov 1998
A. Stephen (deceased) and Another Vs The Management of Bharat Heavy Electricals Limited and Another
Madras High Court · (1999) 1 MLJ 197
High Courts05 Nov 1998Allowed
Salem Stainless Steel Suppliers Vs Commissioner of Cus.
Madras High Court · (1999) 106 ELT 303
High Courts05 Nov 1998Allowed
Stephen A. (deceased) and Another Vs Management of B.H.E.L. and Another
Madras High Court · (1999) 3 LLJ 1174 : (1999) 1 MLJ 197
Constitution of India, 1950 — Article 226
High Courts05 Nov 1998
Sancheti Leasing Company Ltd. and Another Vs Income Tax Officer and Another
Madras High Court · (2000) 246 ITR 814
Income Tax Act, 1961 — Section 281Income Tax Rules, 1962 — Rule 11(6)
High Courts05 Nov 1998
V. Ravindran Vs The Special Commissioner and Commissioner of Land Reforms and Another
Madras High Court · (1999) 1 LW 133 : (1999) 1 MLJ 109
High Courts04 Nov 1998
The Tamil Nadu Electricity, Thanjavur Electricity System Vs Chandra Chakrapani
Madras High Court · (1999) 3 CTC 443 : (1999) 2 MLJ 151
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2