COURT ARCHIVE

Madras High Court judgments, 1998

1,817 judgments · page 14 of 91

High Courts10 Nov 1998

Tamil Nadu Civil Supplies Corporation Employees, Union and others Vs Tamil Nadu Civil Supplies Corporation Ltd. and others

Madras High Court · (1999) 1 CTC 126 : (1999) 1 LLJ 1112 : (1999) 1 MLJ 150 : (2000) WritLR 104

Industrial Disputes Act, 1947 — Section 33Tamil Nadu Industrial Disputes Rules, 1958 — Rule 65(5)

High Courts10 Nov 1998

Commissioner of Income Tax Vs John Peter and Another

Madras High Court · (2000) 243 ITR 561

Income Tax Act, 1961 — Section 3, 3(1)

High Courts10 Nov 1998

Commissioner of Income Tax Vs Vellore Electric Corporation Ltd.

Madras High Court · (2000) 243 ITR 529

High Courts10 Nov 1998Allowed

S. Natarajan Vs District Collector and Others

Madras High Court · AIR 1999 Mad 241

Constitution of India, 1950 — Article 226, 342

High Courts10 Nov 1998

Sarojini Muthusamy and Others Vs The District Registrar and Another

Madras High Court · (1999) 1 MLJ 113

High Courts10 Nov 1998

Thiagasambandham Pillai and Another Vs Savithiri Ammal and Another

Madras High Court · (1999) 2 MLJ 264

High Courts10 Nov 1998Allowed

C.A. Srinivasa Mudaliar/Vedavalli/M. Chan-Jraskkaran Vs Sub Divisional Executive Magistrate, Kancheepuram

Madras High Court · (1999) 1 LW(Cri) 199

Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(l)(d)

High Courts09 Nov 1998

COMMISSIONER OF WEALTH TAX Vs CHELLADURAI

Madras High Court · (2000) 111 TAXMAN 208

High Courts09 Nov 1998

Vijay Krishna, K. represented by father and natural guardian Prof. S. Kannan Vs The State of Tamil Nadu and Others

Madras High Court · (1999) 1 MLJ 406

High Courts09 Nov 1998

Commissioner of Income Tax Vs T. Abdul Wahid and Co.

Madras High Court · (2000) 243 ITR 467

Income Tax Act, 1961 — Section 17, 17(1), 43(1)

High Courts09 Nov 1998

Rev. Noble Gambeeran and Others Vs Peter P. Ponnan for himself and as representative of members of C.S.I. Christian Community

Madras High Court · (1999) 1 MLJ 392

High Courts09 Nov 1998

Commissioner of Income Tax Vs India Pistons Ltd.

Madras High Court · (1999) 155 CTR 37 : (2000) 242 ITR 672

Income Tax Act, 1961 — Section 32, 32A, 43, 43(1)

High Courts09 Nov 1998

Saravanan Vs State of Tamil Nadu and others

Madras High Court · (1999) 1 CTC 618

High Courts09 Nov 1998

Sundaram Vs Vadivelu

Madras High Court · (1999) 1 CTC 92 : (1999) 1 LW 553

Constitution of India, 1950 — Article 226, 227Representation of the People Act, 1951 — Section 83(1)Tamil Nadu Panchayats (Election) Rules, 1995 — Rule 122, 59, 60, 61, 66

High Courts09 Nov 1998

Commissioner of Wealth-tax Vs T.R. Jayaraman

Madras High Court · (2001) 248 ITR 781

High Courts09 Nov 1998

Vasantha Ammal and others Vs Narasimha Naidu

Madras High Court · (1999) 1 CTC 645 : (1999) 2 MLJ 514

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5

High Courts09 Nov 1998Dismissed

Steel Employees' Union Vs Managing Director, Tamil Nadu Steels Ltd.

Madras High Court · (2000) 3 LLJ 235

Payment of Wages Act, 1936 — Section 9(2)

High Courts09 Nov 1998

Anna Theatre Vs The Licensing Authority/Commissioner of Police

Madras High Court · (1999) 1 MLJ 623

High Courts09 Nov 1998

Commissioner of Wealth Tax Vs T.R. Jayaraman

Madras High Court · (2000) 248 ITR 781

High Courts06 Nov 1998Dismissed

Bank of Maharashtra Vs State Trading Corporation of India Limited

Madras High Court · (2000) 100 CompCas 323 : (1999) 1 MLJ 177