High Courts17 Nov 1998
Commissioner of Income Tax Vs Sivanandha Steels Ltd.
Madras High Court · (2000) 243 ITR 770
Income Tax Act, 1961 — Section 35B, 35B(1)
COURT ARCHIVE
Madras High Court judgments, 1998
1,817 judgments · page 12 of 91
High Courts17 Nov 1998
A. Fathima Fareedunnissa Vs T.A.H. Zubaida Ummal and Others
Madras High Court · (1999) 1 MLJ 437
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15, Order 40 Rule 1, Order 43 Rule 1(s)General Clauses Act, 1897 — Section 16
High Courts17 Nov 1998
T. Palanisamy Gounder Vs A.V.G. Ponnusamy Chettiar and Sons, by partner, P. Bhoopathy and Others
Madras High Court · (1999) 1 MLJ 459
High Courts17 Nov 1998
COMMISSIONER OF INCOME TAX Vs SIVANANDA STEELS LTD.
Madras High Court · (2000) 159 CTR 457
High Courts16 Nov 1998
COMMISSIONER OF WEALTH TAX Vs KUMARI JAYALALITHA
Madras High Court · (2000) 108 TAXMAN 302
High Courts16 Nov 1998Dismissed
K. Nanjappa Gounder Vs S.R. Velusamy
Madras High Court · (1998) 11 MAD CK 0164
Civil Procedure Code, 1908 (CPC) — Section 100, 31, 41
High Courts16 Nov 1998
Commissioner of Wealth-tax Vs Jayalalitha
Madras High Court · (2000) 243 ITR 652
High Courts16 Nov 1998
M. Nazruddin Vs The Idol of Arulmigu Navaneedha Krishnasami and Durgai Amman Vahaira Temples and Others
Madras High Court · (1999) 1 MLJ 747
High Courts13 Nov 1998
N. Santhiyavalli and Others Vs Union of India and Another
Madras High Court · (2001) 247 ITR 430
Income Tax Act, 1961 — Section 269UD
High Courts13 Nov 1998
G. Muthulakshmi Vs The Collector and Others
Madras High Court · (1999) 2 MLJ 147
High Courts13 Nov 1998Allowed
Adiseshan Naidu and 3 others Vs State by Inspector of Police, Tiruporur
Madras High Court · (1999) 1 LW(Cri) 197
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 323, 324, 427, 447
High Courts13 Nov 1998Allowed
A. Rengaraj Vs The Joint Director of Education, (Secondary Education), The President, The Management of Mukkulathor Higher Secondary School and The Secretary, The Management of Mukkulathor, Higher Secondary School
Madras High Court · (1998) 11 MAD CK 0161
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 12, 226
High Courts13 Nov 1998
Mrs. N. Santhiyavalli and Others Vs Union of India and Another
Madras High Court · (2000) 159 CTR 268
High Courts13 Nov 1998
S. Subramanian Vs Saraswathiammal and Others
Madras High Court · (1999) 1 MLJ 730
High Courts13 Nov 1998
V.M. Nithiyanam Vs Commissioner of Income Tax and Another
Madras High Court · (1999) 157 CTR 474 : (1999) 239 ITR 328 : (1999) 102 TAXMAN 531
Income Tax Act, 1961 — Section 80U
High Courts13 Nov 1998
Seaways Shipping Ltd. Vs The Board of Trustees of the Port of Madras Chennai Port and others
Madras High Court · (1998) 3 CTC 318
Constitution of India, 1950 — Article 14, 19(1), 226Madras Port Trust Act, 1905 — Section 123Major Port Trusts Act, 1963 — Section 111, 133, 28, 34(1), 42(1)
High Courts13 Nov 1998
C.S. Jayanandan and K.P. George Vs Appropriate Authority and Others
Madras High Court · (2000) 242 ITR 609
Income Tax Act, 1961 — Section 269UD
High Courts13 Nov 1998
H.A.G. Dastagir Sherif Vs Commissioner of Income Tax and Another
Madras High Court · (2001) 248 ITR 626
Income Tax Act, 1961 — Section 220(2A), 230A