High Courts19 Nov 1998
Balanagammal Vs Rangaswamy Gounder and others
Madras High Court · (1999) 1 CTC 654 : (1999) 3 RCR(Civil) 72
Transfer of Property Act, 1882 — Section 58
COURT ARCHIVE
Madras High Court judgments, 1998
1,817 judgments · page 11 of 91
High Courts19 Nov 1998Dismissed
Management of Sri Akilandeswari Mills Ltd. Vs Asst. Commr. of Labour (Controlling Authority under Payment of Gratuity Act) and Others
Madras High Court · (2000) 1 LLJ 1411 : (1999) WritLR 163
Payment of Gratuity Act, 1972 — Section 2, 2A
High Courts19 Nov 1998
Ranjitham Ammal Vs Maragathammal and Others
Madras High Court · (1999) 1 MLJ 753
High Courts19 Nov 1998
Mohamed Ali and Others Vs Khader and Others
Madras High Court · (1999) 2 LW 36 : (1999) 2 MLJ 183
High Courts18 Nov 1998
COMMISSIONER OF INCOME TAX Vs TIAN HOUSE SERVICE LTD.
Madras High Court · (2000) 109 TAXMAN 82
High Courts18 Nov 1998
Selvamurthy Vs Thirupura Sundari and Another
Madras High Court · (1999) 1 MLJ 734
High Courts18 Nov 1998
G. Ganesamoorthy Vs The Presiding Officer, I Additional Labour Court and Others
Madras High Court · (1999) 1 MLJ 532 : (1999) WritLR 19
High Courts18 Nov 1998
Commissioner of Income Tax Vs Standard Polygraph Machines Pvt. Ltd.
Madras High Court · (2000) 243 ITR 788
Income Tax Act, 1961 — Section 32, 32A
High Courts18 Nov 1998
T. Michael Vs Government of Tamil Nadu
Madras High Court · (1999) 1 LW 153 : (1999) 1 MLJ 338
High Courts18 Nov 1998
Commissioner of Income Tax Vs Tiam House Service Ltd.
Madras High Court · (2000) 243 ITR 695
Income Tax Act, 1961 — Section 37, 40A(5)
High Courts18 Nov 1998
COMMISSIONER OF INCOME TAX Vs YENNARKAY RAJARATNAM CHARITIES
Madras High Court · (2000) 158 CTR 274
High Courts18 Nov 1998
M/s. Kishinchand Chellarams (India) Pvt. Ltd. and Kishinchand Chellaram Vs G. Varadappa G. Varadappa Vs M/s. Kishinchand Chellarams (India) Pvt. Ltd. and Kishinchand Chellaram
Madras High Court · (1998) 11 MAD CK 0013
Constitution of India, 1950 — Article 14Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(iii), 14(1)(b), 2(2), 4, 4(4)Transfer of Property Act, 1882 — Section 1, 108, 108(a), 108(b), 108(b)(d)
High Courts18 Nov 1998
COMMISSIONER OF INCOME TAX/WEALTH TAX Vs BABULAL KHINCHAND TRUST
Madras High Court · (2000) 243 ITR 790
High Courts17 Nov 1998Dismissed
A. Fathima Fareedunnissa Vs T.A.H. Zubaida Ummal and others
Madras High Court · (1998) 3 CTC 462 : (1999) 1 MLJ 437
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1General Clauses Act, 1897 — Section 16
High Courts17 Nov 1998
The Bank of Rajasthan Limited Vs Transocean Bulk Carriers Ltd. and Others
Madras High Court · (1999) 1 MLJ 316
High Courts17 Nov 1998
Avvai Home Vs Arulmighu Arunachaleswarar Devasthanam
Madras High Court · (1998) 3 LW 789 : (1999) 1 MLJ 355
High Courts17 Nov 1998
Commissioner of Income Tax Vs Crescent Films (P.) Ltd.
Madras High Court · (2001) 171 CTR 239 : (2001) 248 ITR 670 : (2001) 118 TAXMAN 214
Income Tax Act, 1961 — Section 37
High Courts17 Nov 1998Dismissed
Bank of Rajasthan Ltd. Vs Transocean Bulk Carriers Ltd. and Others
Madras High Court · AIR 1999 Mad 105 : (1999) 1 MLJ 316
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts17 Nov 1998
Commissioner of Wealth Tax Vs Attur Thuluva Vellalar Sangam
Madras High Court · (2000) 162 CTR 412 : (2000) 243 ITR 774 : (2003) 128 TAXMAN 293
Wealth Tax Act, 1957 — Section 5(1)