High Courts05 Mar 1996
Munusamy Vs State
Madras High Court · (1996) CriLJ 3161
Penal Code, 1860 (IPC) — Section 302, 304, 323, 324
COURT ARCHIVE
Madras High Court judgments, 1996
1,274 judgments · page 49 of 64
High Courts05 Mar 1996
Commissioner of Income Tax Vs S. Varadarajan and others
Madras High Court · (1996) 03 MAD CK 0093
Income Tax Act, 1961 — Section 17(2), 2, 2(22), 2(24), 28
High Courts05 Mar 1996
Sivakumar Vs The State
Madras High Court · (1996) CriLJ 4229
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 324
High Courts05 Mar 1996
COMMISSIONER OF INCOME TAX Vs S. VARADARAJAN. (ALSO COMMISSIONER OF INCOME TAX v. S. ESAKKI AMMAL).
Madras High Court · (1997) 141 CTR 10
Income Tax Act, 1922 — Section 2(6C)(iii)
High Courts05 Mar 1996
S.P. Dhakshinamoorthy (Died) and Others Vs Sri Kamakshiamman Temple
Madras High Court · (1996) 1 LW 502 : (1996) 2 MLJ 246
Evidence Act, 1872 — Section 116Madras City Tenants Protection Act, 1922 — Section 11, 9Transfer of Property Act, 1882 — Section 106
High Courts05 Mar 1996
Thambiran Naicker and Another Vs Duraiswamy Naicker and Others
Madras High Court · (1996) 2 LW 422 : (1996) 2 MLJ 207
High Courts05 Mar 1996Allowed
Marappa Gounder Vs Chellappa Gounder, Ramaswamy Gounder, Muthuswamy Gounder and Chellammal
Madras High Court · (1996) 03 MAD CK 0002
High Courts04 Mar 1996
Pichapillai Vs The State
Madras High Court · (1996) CriLJ 3634
Penal Code, 1860 (IPC) — Section 302, 304, 323, 328
High Courts04 Mar 1996Dismissed
The Union of India (UOI) and Another Vs Ananda Velli and thirty three Ors.
Madras High Court · (1996) 2 CTC 124
Land Acquisition Act, 1894 — Section 23
High Courts04 Mar 1996
Commissioner of Income Tax Vs Venu Suresh Sheela Trust and others
Madras High Court · (1998) 233 ITR 99
Income Tax Act, 1961 — Section 160, 161, 162, 164, 164(1)
High Courts04 Mar 1996
Kothari Sugars and Chemicals Ltd. Vs Commissioner of Income Tax
Madras High Court · (1997) 227 ITR 864
Income Tax Act, 1961 — Section 36(1), 40A(7)
High Courts03 Mar 1996
Commissioner of Income Tax Vs Kamala Devi
Madras High Court · (1996) 03 MAD CK 0086
Gift Tax Act, 1958 — Section 2, 4Income Tax Act, 1961 — Section 114, 155(5), 2(29), 2(47), 34(3)Wealth Tax Act, 1957 — Section 5(1)
High Courts02 Mar 1996
Commissioner of Income Tax Vs D. Mohamed Ismail
Madras High Court · (1997) 140 CTR 508 : (1997) 227 ITR 211
Income Tax Act, 1961 — Section 36, 36(1)
High Courts02 Mar 1996
Commissioner of Wealth Tax Vs Bhavani Devi Sadhaiya
Madras High Court · (1998) 232 ITR 779
Wealth Tax Act, 1957 — Section 21, 27(1), 4(1)
High Courts01 Mar 1996
Commissioner of Income Tax Vs Smt. N. Muthammal
Madras High Court · (1997) 227 ITR 656
Income Tax Act, 1961 — Section 147, 161, 64, 64(1)
High Courts01 Mar 1996Dismissed
Valliammal (late) and 2 Others Vs Pachaiammal
Madras High Court · (1996) 03 MAD CK 0146
High Courts01 Mar 1996Dismissed
K.M. Rathinam Nadar and other Vs Arulmigu Hanumantharayar Bhajanai Madam alias Hanumar Kovil
Madras High Court · (1996) 03 MAD CK 0144
Civil Procedure Code, 1908 (CPC) — Section 100, 11Evidence Act, 1872 — Section 11, 13, 35, 41, 42Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(b)
High Courts01 Mar 1996
K.A. Alagiah Vs A.A. Chinnazhagu and Others
Madras High Court · (1996) 2 MLJ 4
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 25(d), 27(c)
High Courts01 Mar 1996Dismissed
Pitchan Ambalam Vs Kasi Pitchan Ambalam and Others
Madras High Court · (1996) 03 MAD CK 0001
Specific Relief Act, 1963 — Section 12, 12(3)(iii), 14, 15, 15
High Courts29 Feb 1996Allowed
Karuppiah and others Vs Mariappan and another
Madras High Court · (1996) 02 MAD CK 0162