COURT ARCHIVE

Madras High Court judgments, 1996

1,274 judgments · page 48 of 64

High Courts08 Mar 1996

Indian Overseas Bank Vs Indian Overseas Bank Staff Canteen Workers' Union and Another

Madras High Court · (1997) 1 LLJ 756 : (1996) 2 MLJ 164

Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 46Industrial Disputes Act, 1947 — Section 10, 2, 33A

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High Courts08 Mar 1996

State by Food Inspector, Shencottah Municipality Vs Sangu Mudaliar

Madras High Court · (1996) 2 CTC 672 : (1996) 2 LW(Cri) 467

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1), 2, 7(1)

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High Courts07 Mar 1996

A. Rajendran and Others Vs Union of India and Another

Madras High Court · (1997) 1 LLJ 122 : (1996) 1 LW 470 : (1996) 2 MLJ 126

Administrative Tribunals Act, 1985 — Section 14, 15(1), 19, 3Constitution of India, 1950 — Article 226

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High Courts07 Mar 1996

Tehzeeb Katari Vs Government of India and Others

Madras High Court · (1996) 56 ECC 1

Constitution of India, 1950 — Article 14, 19

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High Courts07 Mar 1996

Rajkumar N. Jain Vs Inspector of Police, P. 5, Police Station Madras

Madras High Court · (1996) CriLJ 3440 : (1997) 1 LW(Cri) 74

Criminal Procedure Code, 1973 (CrPC) — Section 307, 386, 389, 390, 391Penal Code, 1860 (IPC) — Section 147, 148, 302, 341, 427

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High Courts07 Mar 1996

Commissioner of Income Tax Vs M. Nallakamu Chettiar

Madras High Court · (1997) 225 ITR 766

Income Tax Act, 1961 — Section 64, 64(1)

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High Courts07 Mar 1996

Commissioner of Income Tax Vs Sri Ranganathar and Co.

Madras High Court · (1997) 224 ITR 75

Income Tax Act, 1961 — Section 263, 263, 32A, 32A(2)

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High Courts07 Mar 1996

Commissioner of Income Tax Vs Silver Cloud Forest and Plantations

Madras High Court · (1998) 231 ITR 671

Income Tax Act, 1961 — Section 256(2), 28

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High Courts07 Mar 1996

Agrocargo Transport Ltd. Vs Commissioner of Income Tax

Madras High Court · (1997) 143 CTR 325 : (1997) 224 ITR 90 : (1997) 91 TAXMAN 44

Income Tax Act, 1961 — Section 28, 32A, 33, 35D, 35D(1)

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High Courts06 Mar 1996

Srimathi and others Vs Union of India and others

Madras High Court · (1996) 1 LW 473

Advocates Act, 1961 — Section 6Consumer Protection Act, 1986 — Section 12, 13, 17, 2, 3Indian Medical Council Act, 1956 — Section 3

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High Courts06 Mar 1996

B. Mahalakshmi by her power agent K. Swaminathan Vs D.V. Nagalakshmi Ammal and Another

Madras High Court · (1996) 2 MLJ 1

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts06 Mar 1996

District and Sessions Judge, Pudukkottai Vs .State of Tamilnadu, by Inspector of Police, Thirumayam and Another

Madras High Court · (1996) 2 LW(Cri) 702

Criminal Procedure Code, 1973 (CrPC) — Section 1(2), 173, 193, 22, 223Penal Code, 1860 (IPC) — Section 147, 149, 302, 323

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High Courts06 Mar 1996

Srimathi and others Vs The Union of India, and others

Madras High Court · AIR 1996 Mad 427 : (1996) 2 CTC 402 : (1996) 1 LW 473 : (1996) 2 MLJ 482

Advocates Act, 1961 — Section 2, 6Consumer Protection Act, 1986 — Section 17(1), 3Indian Medical Council Act, 1956 — Section 3

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High Courts06 Mar 1996

Sittayee and another Vs Anna Transport Corporation

Madras High Court · (1997) 1 ACC 106 : AIR 1996 Mad 407 : (1996) 2 CTC 47

Motor Vehicles Act, 1988 — Section 106(3), 166(3)

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High Courts06 Mar 1996

The State Vs P. Balan

Madras High Court · (1996) CriLJ 3705

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 341, 354, 376

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High Courts06 Mar 1996

District Forest Officer and Authorised Officer Vs Krishnaveni Ammal and others

Madras High Court · (1996) CriLJ 3544

Constitution of India, 1950 — Article 226

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High Courts06 Mar 1996

Shanmugham Vs The State

Madras High Court · (1996) CriLJ 3808

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 341, 361, 366, 376, 376(2)

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High Courts06 Mar 1996

Workmen, Addisons Paints and Chemicals Limited Vs The Management of Addisons Paints and Chemicals Limited and Another

Madras High Court · (1996) 1 CTC 517

Industrial Disputes Act, 1947 — Section 2

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High Courts05 Mar 1996

Gopal and others Vs State

Madras High Court · (1997) CriLJ 105

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 436, 494

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High Courts05 Mar 1996

Commissioner of Income Tax Vs S. Varadarajan Commissioner of Income Tax Vs S. Esakki Ammal

Madras High Court · (1997) 224 ITR 9

Income Tax Act, 1961 — Section 17(2), 2(22), 2(24), 32, 4(3)

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