High Courts29 Feb 1996Dismissed
Ranjani Menon Vs Gopi @ Gopalakrishnan
Madras High Court · (1996) 02 MAD CK 0160
Contract Act, 1872 — Section 23Income Tax Act, 1961 — Section 269ULSpecific Relief Act, 1963 — Section 14(a), 41(e)
COURT ARCHIVE
Madras High Court judgments, 1996
1,274 judgments · page 50 of 64
High Courts29 Feb 1996
Maya Appliances and Control Equipment and Another Vs A. Sulochana Reddy and Another
Madras High Court · (1996) 1 CTC 567 : (1996) 1 LW 497
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4
High Courts29 Feb 1996Dismissed
K. Panchavarnammal (Died) and Others Vs E. Saraswathiammal and Others
Madras High Court · (1996) 2 CTC 98 : (1996) 1 LW 714 : (1996) 2 MLJ 252
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(3)
High Courts29 Feb 1996
A. Abdullah Vs Foreign Exchange Regulation Appellate Board and another
Madras High Court · (1996) CriLJ 4378
High Courts29 Feb 1996
Kosal and others Vs The State and etc.
Madras High Court · (1996) CriLJ 3800
Criminal Procedure Code, 1973 (CrPC) — Section 107, 161(3), 173(2), 313Penal Code, 1860 (IPC) — Section 109, 147, 148, 149, 302
High Courts29 Feb 1996
Shanmugham Vs Inspector of Police, Marina Police Station, Madras
Madras High Court · (1996) CriLJ 3702
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 449
High Courts29 Feb 1996Dismissed
The Special Tahsildar, Land Acquisition Krishna Water Supply Project Vs Natarajan and thirty nine Ors.
Madras High Court · (1996) 1 CTC 599
Land Acquisition Act, 1894 — Section 28A
High Courts29 Feb 1996
The Tamil Nadu Petrol Traders Association Limited Vs State of Tamil Nadu and Others
Madras High Court · (1996) 2 MLJ 205
Essential Commodities Act, 1955 — Section 5, 6
High Courts29 Feb 1996
Margaret Ammal Vs Susai Mari
Madras High Court · (1996) 2 LW 27 : (1996) 2 MLJ 363
Easements Act, 1882 — Section 13
High Courts29 Feb 1996Dismissed
G. Amsavalli Vs State of Tamil Nadu And Another
Madras High Court · (1996) 2 LW(Cri) 452
Customs Act, 1962 — Section 135Foreign Trade (Development and Regulation) Act, 1992 — Section 3(3)
High Courts28 Feb 1996
Commissioner of Wealth-tax Vs S. Eapen
Madras High Court · (1997) 224 ITR 45
Income Tax Act, 1961 — Section 28Wealth Tax Act, 1957 — Section 17, 17(1), 27, 27(3)
High Courts28 Feb 1996Dismissed
S. Ismail and S. Sajjad Vs Rajkumar Bhagwat Saran and M/s. All India Trading Co.
Madras High Court · (1996) 02 MAD CK 0159
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 1 Rule 5, Order 15 Rule 2, Order 18 Rule 16, Order 20 Rule 10Specific Relief Act, 1963 — Section 6, 7
High Courts28 Feb 1996Dismissed
Kalidas K.R. and Others and Tamil Nadu Manila Thozhilalar Sangam Vs Tamil Nadu Electricity Board and Others
Madras High Court · (1996) 74 FLR 2566 : (1998) 3 LLJ 1116
Constitution of India, 1950 — Article 226
High Courts28 Feb 1996Allowed
Gnanambika Mills Ltd. Vs The Director General, Employees State Insurance Corporation and Another
Madras High Court · (1996) 74 FLR 1917 : (1996) 2 LLJ 149 : (1996) 1 MLJ 665
Employees State Insurance Act, 1948 — Section 85B, 94A
High Courts28 Feb 1996
G. Kumarasamy Vs The Corporation of Madras and Mr. Marimuthu, The Commissioner of Police
Madras High Court · (1996) 02 MAD CK 0092
Civil Procedure Code, 1908 (CPC) — Section 115, 24, 92Constitution of India, 1950 — Article 226, 227Specific Relief Act, 1963 — Section 6
High Courts27 Feb 1996Allowed
Chinnasami Vs Natarajan
Madras High Court · (1996) 1 CTC 479
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts27 Feb 1996
Commissioner of Income Tax Vs Ramesh Mahesh Sanjay Trust and others
Madras High Court · (1998) 231 ITR 752
Income Tax Act, 1961 — Section 160, 161, 162, 164, 164(1)
High Courts27 Feb 1996
Somasundaran alias Tembi and others Vs State by Inspector of Police
Madras High Court · (1997) CriLJ 1769 : (1996) 2 LW(Cri) 457
Criminal Procedure Code, 1973 (CrPC) — Section 173, 220, 221, 227, 228Penal Code, 1860 (IPC) — Section 147, 148, 294, 302, 307
High Courts27 Feb 1996
Perumal Vs Gurunathan and others
Madras High Court · AIR 1996 Mad 415
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 100
High Courts27 Feb 1996Dismissed
Central Hameedia Stores and Others Vs Valliammmal @ Rajammal
Madras High Court · (1996) 1 CTC 330 : (1996) 2 LW 721 : (1996) 2 LW 720
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)