High Courts05 Jan 1996
Bar Association, Dharmapuri Vs P. Shanmugam, Advocate, Dharmapuri
Madras High Court · (1996) 01 MAD CK 0117
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Contempt of Courts Act, 1971 — Section 15(2)
COURT ARCHIVE
Madras High Court judgments, 1996
1,274 judgments · page 64 of 64
High Courts05 Jan 1996
Thirumangai Naidu Vs R. Srinivasan and Others
Madras High Court · (1996) 1 LW 752 : (1996) 2 MLJ 259
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 11Evidence Act, 1872 — Section 115Presidency Small Cause Courts Act, 1882 — Section 41
High Courts05 Jan 1996
K.R. Nagappan Vs State by Inspector of Police, NIB, CID, Madurai
Madras High Court · (1996) 1 LW(Cri) 118
High Courts05 Jan 1996
Ramasami Padayachi and Others Vs Pavadai Sami Padayachi (died) and Others
Madras High Court · (1996) 2 MLJ 88
Limitation Act, 1963 — Section 5
High Courts04 Jan 1996Dismissed
Payasam Karuppannan Vs Viswananthan
Madras High Court · (1997) 3 CTC 193
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A
High Courts03 Jan 1996Dismissed
Seethaiammal and Others Vs Saramariammal Koil Street, Thevar Mahajana Sangam and Others
Madras High Court · (1996) 1 CTC 267
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts03 Jan 1996Allowed
Sri Mahaveer Waste Factory and Others Vs Swadeshi Cotton Mills and Others
Madras High Court · (1996) 1 CTC 205
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3
High Courts02 Jan 1996
State of Tamil Nadu Vs Karna Engineering (P) Limited
Madras High Court · (1996) 01 MAD CK 0086
Tamil Nadu General Sales Tax Act, 1959 — Item 109
High Courts02 Jan 1996
Coats Viyella India Ltd. Vs Supdt. of Central Excise, Ambasamudram
Madras High Court · (1996) 82 ELT 186
Central Excises and Salt Act, 1944 — Section 11AConstitution of India, 1950 — Article 226
High Courts02 Jan 1996
D. Jayabalakrishnan Vs Tamil Nadu Water Supply and Drainage Board
Madras High Court · (1996) 1 LLJ 877 : (1996) 1 MLJ 367
High Courts02 Jan 1996
Annamalai Cotton Mills (P) Ltd. Vs The Chairman, Tamilnadu Electricity Board, Anna Salai, Madras-600 002 and Others
Madras High Court · AIR 1996 Mad 364
Constitution of India, 1950 — Article 14, 20(1), 21, 226Contract Act, 1872 — Section 23, 74Electricity (Supply) Act, 1948 — Section 49, 5, 78, 79
High Courts02 Jan 1996
State of Tamil Nadu Vs Samco Metals and Alloys (Private) Ltd.
Madras High Court · (1996) 01 MAD CK 0041
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 12A, 14, 15, 16