High Courts27 Feb 1996
Ramasami Vs Krishnasami alias Krishnan and Others
Madras High Court · (1997) 3 CivCC 382 : (1996) 2 MLJ 267
Registration Act, 1908 — Section 58(1)(c)
COURT ARCHIVE
Madras High Court judgments, 1996
1,274 judgments · page 51 of 64
High Courts26 Feb 1996
Kamatchi and another Vs Veluchamy
Madras High Court · (1997) CriLJ 418 : (1996) 2 DMC 286 : (1996) 2 LW(Cri) 681 : (1997) 2 RCR(Criminal) 281
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(2), 126, 127
High Courts26 Feb 1996
Thangamuthu and others Vs State
Madras High Court · (1996) CriLJ 3815
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts26 Feb 1996
K. Suresh Babu Vs State of Tamil Nadu and others
Madras High Court · AIR 1996 Mad 396 : (1996) 1 MLJ 538
Constitution of India, 1950 — Article 226
High Courts26 Feb 1996
K.L. Ramesh Vs K.G. Nagaraja Gupta
Madras High Court · (1996) 2 CTC 220 : (1996) 2 LW 228
Hindu Succession Act, 1956 — Section 2(6)(A)Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2(6)(A)
High Courts25 Feb 1996
G. Krishnamurthy and Others Vs Sarangapani and Another
Madras High Court · AIR 1996 Mad 440 : (1996) 1 CTC 280 : (1996) 1 MLJ 533
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees and Suits Valuation Act, 1955 — Section 7
High Courts23 Feb 1996
Commissioner of Gift Tax Vs K. Mahesh and Others
Madras High Court · (1997) 223 ITR 765
Gift Tax Act, 1958 — Section 26(1), 6Income Tax Act, 1961 — Section 28, 37, 40A(7)Wealth Tax Act, 1957 — Section 7(1)
High Courts23 Feb 1996Allowed
Cheran Transport Corporation Ltd. Vs Santhamani and Others
Madras High Court · (1996) 1 ACC 531 : (1996) 1 LW 306
High Courts23 Feb 1996Allowed
The Divisional Manager, New India Assurance Co. Ltd. Vs Murugan, Proprietor, Murugan Transports
Madras High Court · (1997) 1 CTC 654
Evidence Act, 1872 — Section 101, 102, 103, 104Public Carriers Act — Section 9
High Courts23 Feb 1996
Mahalingam Vs A.S. Narayanaswamy Iyer and Others
Madras High Court · (1996) 1 LW 443 : (1996) 1 MLJ 542
High Courts23 Feb 1996
Vanavil Dyes and Chemicals Ltd. Vs Collector of C. Ex., Madras
Madras High Court · (1996) 88 ELT 318
Central Excise Rules, 1944 — Rule 12, 173H, 173H(2), 57A, 57F(1)Central Excises and Salt Act, 1944 — Section 35, 35A, 35B(1), 35EE, 35EE(1)
High Courts23 Feb 1996
Raji Vs State
Madras High Court · (1997) CriLJ 2040
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 376, 506
High Courts23 Feb 1996
Alagiri and another Vs State
Madras High Court · (1996) CriLJ 2978 : (1996) 2 CTC 37 : (1996) 2 LW(Cri) 470
Criminal Procedure Code, 1973 (CrPC) — Section 173, 239, 245Penal Code, 1860 (IPC) — Section 14, 403, 405, 406, 409
High Courts23 Feb 1996
Nagalingam and Vs The State, by the Inspector of Police, Crime Branch, C.I.D., Madras
Madras High Court · (1996) CriLJ 3338
Criminal Procedure Code, 1973 (CrPC) — Section 433Penal Code, 1860 (IPC) — Section 120B, 224, 376, 396, 397
High Courts23 Feb 1996
Lucas and others Vs Father Bilavendran and others
Madras High Court · (1997) CriLJ 1947 : (1996) 1 CTC 525 : (1996) 2 LW(Cri) 370
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts23 Feb 1996
P. Palaniswami Gounder (dead) and Others Vs C. Swaminathan
Madras High Court · AIR 1997 Mad 160
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 41 Rule 23, Order 41 Rule 27
High Courts23 Feb 1996
Anandan Vs State
Madras High Court · (1996) CriLJ 3248
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts23 Feb 1996
R. Rajasekaran Vs Seethalakhmi and another
Madras High Court · (1997) CriLJ 2123
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts23 Feb 1996
South India Viscose Ltd. Vs Labour Court Coimbatore and Another
Madras High Court · (1996) 2 MLJ 318
High Courts23 Feb 1996
COMMISSIONER OF GIFT TAX Vs K. MAHESH and Others
Madras High Court · (1997) 142 CTR 87
Gift Tax Act, 1958 — Section 26(1)