High Courts15 Mar 1996
Palani Gounder (Decd.) and others Vs Income Tax Revenue Department and others
Madras High Court · (1998) 229 ITR 59
Income Tax (Amendment) Act, 1975 — Section 281Income Tax Act, 1961 — Section 222, 222(1), 281, 281
COURT ARCHIVE
Madras High Court judgments, 1996
1,274 judgments · page 46 of 64
High Courts15 Mar 1996
A.G.S. Tiber and Chemicals Industries (P) Ltd. Vs Commissioner of Income Tax
Madras High Court · (1998) 233 ITR 207
Income Tax Act, 1961 — Section 80J, 80J(4), 84
High Courts15 Mar 1996
D. Shanmugham Vs Pottiammal
Madras High Court · (1996) 2 CivCC 607 : (1996) CriLJ 2984 : (1996) 3 RCR(Criminal) 462
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts15 Mar 1996
Odappayee Ammal and Others Vs Ramanathan and Another
Madras High Court · AIR 1997 Mad 74
Transfer of Property Act, 1882 — Section 60
High Courts15 Mar 1996
Ponnumony Vs Sreekumaran and others
Madras High Court · (1996) CriLJ 3791 : (1996) 2 CTC 118 : (1996) 1 LW(Cri) 251
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 166(3), 173(1), 173(2)Penal Code, 1860 (IPC) — Section 147, 299, 300, 302, 34
High Courts15 Mar 1996Dismissed
The President, Srirangam Co-operative Urban Bank Ltd. Vs The Presiding Officer, Labour Court and K. Nagarajan
Madras High Court · (1996) 2 LLJ 216
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts15 Mar 1996
A. G. S. TIBER AND CHEMICALS INDUSTRIES (P) LTD. Vs COMMISSIONER OF Income Tax.
Madras High Court · (1997) 141 CTR 467
Income Tax Act, 1961 — Section 256(1)
High Courts15 Mar 1996Dismissed
E. Shanmugham Vs Pottiammal
Madras High Court · (1997) 1 DMC 43
Criminal Procedure Code, 1973 (CrPC) — Section 125(1)
High Courts15 Mar 1996
R. Doraiswamy, Prop. Santha Industrials Vs Integrated Engineering Industries and Others
Madras High Court · (1996) 1 LW 556 : (1996) 1 MLJ 554
High Courts15 Mar 1996Dismissed
J. Elango Vs State of Tamil Nadu and The Special Officer, Vizukkam Primary Agricultural Co-operative Bank
Madras High Court · (1996) 03 MAD CK 0003
Penal Code, 1860 (IPC) — Section 376, 417
High Courts14 Mar 1996
B. Palaniswamy Vs Commissioner of Income Tax
Madras High Court · (1997) 143 CTR 368 : (1997) 225 ITR 432
Income Tax Act, 1961 — Section 16(3), 28, 64, 64(1)
High Courts14 Mar 1996
K. Balu Vs K. Karmegam
Madras High Court · (1996) 2 MLJ 315
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
High Courts14 Mar 1996
N. Gajapathy Vs The Secretary to the Government, Home (Courts) Department, Madras and Others
Madras High Court · (1997) 1 LLJ 57 : (1996) 1 LW 650 : (1996) 2 MLJ 458
Tamil Nadu Government Servants Conduct Rules, 1973 — Rule 20
High Courts13 Mar 1996Dismissed
S. Anthonidoss and Another Vs Sabesthiyan and Another
Madras High Court · (1996) 1 CTC 472
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 20 Rule 5, Order 26 Rule 1
High Courts13 Mar 1996
Kasturi and Another Vs Venu and Another
Madras High Court · (1996) 1 LW 635 : (1996) 2 MLJ 453
Succession Act, 1925 — Section 84
High Courts13 Mar 1996
Commissioner of Income Tax Vs D. Pushpam Ammal
Madras High Court · (1997) 225 ITR 47
Income Tax Act, 1961 — Section 271(1), 274(2)
High Courts13 Mar 1996Dismissed
Uthirapathy Vs Malliga
Madras High Court · (1996) 2 LW(Cri) 477
Criminal Procedure Code, 1973 (CrPC) — Section 198, 200, 245Penal Code, 1860 (IPC) — Section 494, 495, 497, 498
High Courts12 Mar 1996
Commissioner of Income Tax Vs Sara Enterprises
Madras High Court · (1996) 89 TAXMAN 244
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 33, 33(4)Income Tax Act, 1961 — Section 143(3), 256(1), 263, 263(3), 271(1)(a)
High Courts12 Mar 1996
Maya Devi and Others Vs Dhanlakshmi, Proprietor of Namakkal South India Transport and Another
Madras High Court · (1996) 2 ACC 575 : (1996) 1 LW 660
Income Tax Act, 1961 — Section 156