High Courts19 Mar 1996
D.N. Elango Vs Sudarsan Chits (India) Limited
Madras High Court · (1997) 88 CompCas 146 : (1996) 2 LW 333
Companies Act, 1956 — Section 10, 634, 635
COURT ARCHIVE
Madras High Court judgments, 1996
1,274 judgments · page 45 of 64
High Courts19 Mar 1996
C. David Thampi Dhas Vs N.M. Christian College, Marthandam and Others
Madras High Court · (1997) 2 LLJ 911
Constitution of India, 1950 — Article 14, 16, 30(1), 31
High Courts19 Mar 1996
Spencer Group Aerated Water Factory Employees' Union and Another Vs The Presiding Officer, Industrial Tribunal and Others
Madras High Court · (1997) 1 LLJ 362
Industrial Disputes Act, 1947 — Section 18(1), 2, 25(O), 25F, 25FF
High Courts19 Mar 1996
Pownammal and Others Vs Janakiammal
Madras High Court · (1996) 2 DMC 526 : (1996) 1 LW 702 : (1996) 2 MLJ 509
High Courts19 Mar 1996
V. D. SWAMI and CO. LTD. Vs COMMISSIONER OF INCOME TAX.
Madras High Court · (1997) 142 CTR 279
Income Tax Act, 1961 — Section 33(1)(a)
High Courts18 Mar 1996
Commissioner of Income Tax Vs Smt. M. Kalpagam
Madras High Court · (1996) 03 MAD CK 0154
Income Tax Act, 1961 — Section 22, 28, 54
High Courts18 Mar 1996
R. Kanniah Naidu Vs K. Vijayakumar
Madras High Court · (1997) 1 CivCC 204 : (1996) 2 MLJ 387
Transfer of Property Act, 1882 — Section 63A
High Courts18 Mar 1996Allowed
S. Tamilvanan Vs The State of Tamil Nadu
Madras High Court · (1996) 03 MAD CK 0145
High Courts18 Mar 1996
COMMISSIONER OF INCOME TAX Vs STANES TYRE and RUBBER PRODUCTS LTD.
Madras High Court · (1997) 141 CTR 1
Income Tax Act, 1961 — Section 256(1)
High Courts18 Mar 1996
Deepa Ghosh Vs State
Madras High Court · (1997) 2 ALT(Cri) 471 : (1996) CriLJ 3810 : (1997) 1 LW(Cri) 41
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 29, 41, 41(2), 42
High Courts18 Mar 1996
Murugesa Naicker (died) and others Vs M. Sadayappa Naicker and others
Madras High Court · AIR 1997 Mad 4 : (1996) 2 MLJ 149
Benami Transactions (Prohibition) Act, 1988 — Section 4Civil Procedure Code, 1908 (CPC) — Section 11
High Courts18 Mar 1996
Rajendran Vs The State
Madras High Court · (1997) CriLJ 171 : (1999) 1 LW(Cri) 102
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 324, 326
High Courts18 Mar 1996
Commissioner of Income Tax Vs Stanes Tyre and Rubber Products Ltd.
Madras High Court · (1997) 141 CTR 1
Companies (Profits) Surtax Act, 1964 — Rule 1Income Tax Act, 1961 — Section 80AA, 80M, 80MM
High Courts18 Mar 1996
S. Mahalakshmi Vs M. Syamala and Others
Madras High Court · (1996) 2 MLJ 5
Constitution of India, 1950 — Article 227Government of India Act, 1915 — Section 107
High Courts18 Mar 1996Allowed
Annamalai Finance Ltd. Vs K. Jayaprakash Narayanan
Madras High Court · (1996) 03 MAD CK 0016
Contract Act, 1872 — Section 23, 28
High Courts18 Mar 1996
M. Murugesa Naicker (died) and Others Vs M. Sadayappa Naicker and Others
Madras High Court · (1996) 2 MLJ 149
Benami Transactions (Prohibition) Act, 1988 — Section 4
High Courts17 Mar 1996
COMMISSIONER OF INCOME TAX Vs ENGLISH ELECTRIC CO. OF INDIA LTD.
Madras High Court · (1997) 138 CTR 242
Income Tax Act, 1961 — Section 256(1)
High Courts17 Mar 1996
Commissioner of Income Tax Vs English Electric Company of India Limited.
Madras High Court · (1997) 225 ITR 970
Income Tax Act, 1961 — Section 28Wealth Tax Act, 1957 — Section 2
High Courts15 Mar 1996
Murugaswamy Vs State
Madras High Court · (1996) 2 CTC 160 : (1996) 1 LW(Cri) 259
Criminal Procedure Code, 1973 (CrPC) — Section 216Penal Code, 1860 (IPC) — Section 173, 420, 493
High Courts15 Mar 1996Allowed
Parry and Co. Ltd. Vs Southern Roofings Private Limited
Madras High Court · (1996) 2 CTC 614 : (1996) 1 MLJ 656
Contract Act, 1872 — Section 25