High Courts27 Mar 1996
Rajamani Nadar Vs The State
Madras High Court · (1997) CriLJ 911
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304
COURT ARCHIVE
Madras High Court judgments, 1996
1,274 judgments · page 43 of 64
High Courts27 Mar 1996
Paramasivam and another Vs State
Madras High Court · (1997) CriLJ 165
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 201, 302, 304, 34
High Courts27 Mar 1996Dismissed
Sundara Naicker Vs The State of Tamil Nadu and Another
Madras High Court · (1996) 2 CTC 746
Land Acquisition Act, 1894 — Section 28A, 4(1), 6
High Courts27 Mar 1996Allowed
Jeyaraman Vs Kandappa Palanivelu and another
Madras High Court · (1996) 03 MAD CK 0017
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 5(1), Order 39 Rule 1, 92, 92(1)
High Courts26 Mar 1996Dismissed
Jesudoss Vs State
Madras High Court · (1996) 2 LW(Cri) 612
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts26 Mar 1996Dismissed
M. Shanmugam Vs C. Kannabiran and another
Madras High Court · (1996) 03 MAD CK 0139
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Mar 1996
Maruvana Beevi Vs M. Abdul Salam
Madras High Court · (1996) 1 LW 654 : (1996) 2 MLJ 41
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 16Contract Act, 1872 — Section 45
High Courts26 Mar 1996
Alagammai alias Indirani and Another Vs Managing Director, Marudhu Pandian Trans. Corpn. and Another
Madras High Court · (1997) ACJ 1323 : (1996) 1 LW 478
High Courts26 Mar 1996
Commissioner of Income Tax Vs Sundaram Industries
Madras High Court · (1998) 232 ITR 337
Income Tax Act, 1961 — Section 40, 40A(5)
High Courts26 Mar 1996
Arokiasamy Vs State by Public Prosecutor
Madras High Court · (1996) CriLJ 3390
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302
High Courts26 Mar 1996
Commissioner of Gift Tax Vs S.A.M.S. Hamid Hussain
Madras High Court · (1997) 225 ITR 656
Gift Tax Act, 1958 — Section 15, 26, 6Wealth Tax Act, 1957 — Section 16A, 16A(1), 16A(5), 16A(6), 7(3)
High Courts26 Mar 1996
C. Perumal Vs The Superintending Engineer, Tamil Nadu Elecy. Board and Another
Madras High Court · (1997) 2 LLJ 594 : (1996) 2 MLJ 213
Constitution of India, 1950 — Article 311(2)Tamil Nadu Electricity Board Services Regulations — Regulation 80, 81, 85
High Courts26 Mar 1996Allowed
Lakhmiammal and another Vs S. Sengamalai
Madras High Court · (1996) 03 MAD CK 0023
High Courts26 Mar 1996Allowed
Smt. Sathirathayammal Vs Duraishamy Chettiar, Ganesan and Irulappan (Through their father and guardian Duraiswamy Chettiar)
Madras High Court · (1996) 03 MAD CK 0021
High Courts25 Mar 1996Dismissed
The Chief Engineer/Personnel, Tamil Nadu Electricity Board Vs The Labour Court and Another
Madras High Court · (1996) 2 CTC 50
High Courts25 Mar 1996
Chandrasekharan Vs Babu Machine works, a partnership firm
Madras High Court · (1996) 1 MLJ 613
High Courts25 Mar 1996
Sivanandi Vs State by Public Prosecutor
Madras High Court · (1996) CriLJ 4469
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 313Penal Code, 1860 (IPC) — Section 30, 300, 302, 304, 324
High Courts24 Mar 1996
Commissioner of Income Tax Vs V.S.T. Motors P. Ltd.
Madras High Court · (1997) 140 CTR 245 : (1997) 226 ITR 155
Income Tax Act, 1961 — Section 14, 22, 23(1), 28
High Courts23 Mar 1996
Rengasami Angurar and others Vs Nacharammal and others
Madras High Court · AIR 1996 Mad 436
Hindu Succession Act, 1956 — Section 14(1)
High Courts22 Mar 1996
Commissioner of Income Tax Vs Sundaram Clayton Ltd.
Madras High Court · (1997) 226 ITR 81
Income Tax Act, 1961 — Section 2(18), 2(18)(B), 35B, 37(1), 37(2A)