High Courts30 Mar 1996
Commissioner of Income Tax Vs G. Krishnan
Madras High Court · (1996) 03 MAD CK 0106
Income Tax Act, 1961 — Section 2(24), 80TT
COURT ARCHIVE
Madras High Court judgments, 1996
1,274 judgments · page 42 of 64
High Courts29 Mar 1996Allowed
Deivanai Ammal Vs P.K.R. Athmaram and Others
Madras High Court · (1997) 3 CTC 622
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 30 Rule 1
High Courts29 Mar 1996
Nachimuthu Gounder (died) Bakkiam and Others Vs Manikavalli and Others
Madras High Court · (1996) 1 CTC 532
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151, 153
High Courts29 Mar 1996
Natesan Vs Chinnachi Kandar and others
Madras High Court · AIR 1996 Mad 468 : (1996) 1 CTC 699 : (1996) 2 LW 344
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 64, 65
High Courts29 Mar 1996
Tiruppur Cotton Spinninng and Weaving Mills Ltd. Vs Commercial Tax Officer, Tiruppur (Rural) and another
Madras High Court · (1996) 03 MAD CK 0053
High Courts29 Mar 1996Dismissed
C.S. Venkatasubramanian Vs State Bank of India, Kurichi SIDCO Industrial Estate Branch, Coimbatore.
Madras High Court · (1996) 03 MAD CK 0020
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Mar 1996
M. Radhakrishnan Vs The District Educational Officer and Others
Madras High Court · (1996) 2 MLJ 464
Specific Relief Act, 1963 — Section 34
High Courts29 Mar 1996
P. Rukmani Vs R. Narayani and Others
Madras High Court · (1996) 1 LW 689 : (1996) 2 MLJ 477
Evidence Act, 1872 — Section 77
High Courts29 Mar 1996
Vittal Vel Press and Others Vs Sri Ranganathaswamy Temple
Madras High Court · (1996) 1 LW 602 : (1996) 2 MLJ 304
Transfer of Property Act, 1882 — Section 106, 108(h), 113
High Courts28 Mar 1996
Commissioner of Income Tax Vs Tamilnadu Mercantile Bank Ltd.
Madras High Court · (1998) 232 ITR 454
Income Tax Act, 1961 — Section 37(2A)
High Courts28 Mar 1996Dismissed
Vummidi Ramaiah Chetty Gurusamy Chetty and Sons and another Vs V.V. Narasa Reddy and others
Madras High Court · (1996) 03 MAD CK 0143
Presidency Towns Insolvency Act, 1909 — Section 8, 92Provincial Insolvency Act, 1920 — Section 16
High Courts28 Mar 1996Dismissed
Santhi and Co. Vs Desigachary
Madras High Court · (1996) 1 CTC 476 : (1996) 2 LW 100
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 11, 11(4), 4
High Courts28 Mar 1996
Pakkiri Vs State
Madras High Court · (1997) CriLJ 385
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts28 Mar 1996
Commissioner of Income Tax Vs B. Vijayalakshmi and others
Madras High Court · (1998) 232 ITR 637
Income Tax Act, 1961 — Section 32(2), 72
High Courts28 Mar 1996
Marakkal Vs Government of India and others
Madras High Court · AIR 1996 Mad 476
Constitution of India, 1950 — Article 226
High Courts28 Mar 1996
Gnanambikai Mills Ltd. Vs Commissioner of Income Tax
Madras High Court · (1998) 232 ITR 434
Income Tax Act, 1961 — Section 28
High Courts28 Mar 1996
P.S. Sivam and Company Vs V. Ravi Kumar
Madras High Court · (1996) 1 MLJ 628
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64, Order 21 Rule 65, Order 21 Rule 66, Order 21 Rule 67, Order 21 Rule 68
High Courts27 Mar 1996
Bharat Process and Mechanical Engineers Limited Vs The Salem Chemical Industries and Others
Madras High Court · (1996) 2 MLJ 12
Arbitration Act, 1940 — Section 20
High Courts27 Mar 1996
Commissioner of Income Tax Vs S.S.M. Processing Mills
Madras High Court · (1997) 138 CTR 106 : (2003) 156 ELT 5 : (1997) 227 ITR 596
Income Tax Act, 1961 — Section 29, 30, 31, 32, 32(1)
High Courts27 Mar 1996
R. Krishnamurthy Vs The State by Inspector of Police
Madras High Court · (1997) CriLJ 152 : (1996) 1 CTC 588
Criminal Procedure Code, 1973 (CrPC) — Section 164, 311, 397Penal Code, 1860 (IPC) — Section 302