High Courts15 Apr 1996
Commissioner of Income Tax Vs M.K. Chandrakanth
Madras High Court · (1997) 225 ITR 101
Income Tax Act, 1961 — Section 263, 28, 60, 61, 62
COURT ARCHIVE
Madras High Court judgments, 1996
1,274 judgments · page 40 of 64
High Courts15 Apr 1996Allowed
Dr. M.R. Srinivasan Vs V. Balakrishnan
Madras High Court · (1996) 04 MAD CK 0094
Civil Procedure Code, 1908 (CPC) — Section 151Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25
High Courts15 Apr 1996Allowed
Gubendran alias Guben Vs The State of Tamil Nadu and Another
Madras High Court · (1996) 2 LW(Cri) 481
High Courts15 Apr 1996
Controller of Estate Duty Vs Tej Kaur Bedi (Decd.) and Others
Madras High Court · (1997) 226 ITR 892
High Courts15 Apr 1996
S. Subramanaiam Vs The Joint Director of School Education (Secondary) and Appellate Authority and Others
Madras High Court · (1996) 2 MLJ 343
High Courts15 Apr 1996
Commissioner of Wealth-tax Vs Smt. Radha Parthasarathy
Madras High Court · (1998) 231 ITR 803
Income Tax Act, 1961 — Section 28Wealth Tax Act, 1957 — Section 27(1)
High Courts15 Apr 1996
Commissioner of Income Tax Vs M.C. Sathiyavathi
Madras High Court · (1998) 148 CTR 280 : (1997) 225 ITR 109 : (1997) 90 TAXMAN 280
Income Tax Act, 1961 — Section 28, 61, 64
High Courts12 Apr 1996
Ekavalli and Others Vs Special Tahsildar, Madras Export Processing Zone, Land Acquisition
Madras High Court · (1996) 2 LW 133 : (1996) 2 MLJ 389
Land Acquisition Act, 1894 — Section 18
High Courts12 Apr 1996
Natarajan Vs Ramanujam
Madras High Court · (1997) CriLJ 389
Penal Code, 1860 (IPC) — Section 498
High Courts12 Apr 1996
Arulmigu Viswewaraswami and Veeraraghava Perumal Temples Vs R.V.E. Venkatachala Gounder and Another
Madras High Court · (1997) 1 CivCC 574 : (1996) 2 CTC 199 : (1996) 1 LW 608 : (1996) 2 MLJ 553
Evidence Act, 1872 — Section 34
High Courts12 Apr 1996
A.S. Sethurathinammal Vs The Deputy Commissioner, H.R. and C.E.
Madras High Court · (1996) 2 LW 131 : (1996) 2 MLJ 385
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 33, 33(3), 90
High Courts11 Apr 1996
Union of India Vs Goodyear India Ltd.
Madras High Court · (1997) 89 ELT 649
Central Excise Rules, 1944 — Rule 8(1)Central Excises and Salt Act, 1944 — Section 11B, 36Customs Act, 1962 — Section 11B, 12, 27
High Courts11 Apr 1996
Commissioner of Income Tax Vs National Iranian Oil Co.
Madras High Court · (1998) 232 ITR 630
Income Tax Act, 1961 — Section 154, 197(3), 80J, 80K
High Courts11 Apr 1996
Rahamathulla Vs Piyare and others
Madras High Court · (1996) CriLJ 4322 : (1996) 2 DMC 295 : (1996) 1 LW(Cri) 206 : (1997) 1 RCR(Criminal) 277
Criminal Procedure Code, 1973 (CrPC) — Section 123, 125, 125(1), 127
High Courts11 Apr 1996
State Vs V. Sundaram
Madras High Court · (1997) CriLJ 387
Prevention of Food Adulteration Act, 1954 — Section 13, 16, 2, 20, 7
High Courts10 Apr 1996
Soosairaj Vs The State of Tamil Nadu and Another
Madras High Court · (1996) 2 LW 184 : (1996) 2 MLJ 257
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts10 Apr 1996
Commissioner of Income Tax Vs Sundaram Industries Ltd.
Madras High Court · (1998) 231 ITR 761
Income Tax Act, 1961 — Section 143(3), 147, 148, 32(1), 34(1)
High Courts10 Apr 1996
Commissioner of Income Tax Vs Amalgamations Ltd.
Madras High Court · (1998) 232 ITR 608
Income Tax Act, 1961 — Section 28, 91
High Courts09 Apr 1996
Ravi Bhatt Vs The Director General, Armed Forces Medical Services and Others
Madras High Court · (1996) 2 MLJ 220
Constitution of India, 1950 — Article 21
High Courts09 Apr 1996
Jayarani Vs Rajamanickam
Madras High Court · (1997) 1 MLJ 588
Divorce Act, 1869 — Section 10, 32, 50