High Courts12 Mar 1996
Brakes India Ltd. Vs Commissioner of Income Tax
Madras High Court · (1997) 224 ITR 138
Income Tax Act, 1961 — Section 37(1), 40, 40A, 40A(5), 80VV
COURT ARCHIVE
Madras High Court judgments, 1996
1,274 judgments · page 47 of 64
High Courts12 Mar 1996
Commissioner of Income Tax Vs Asia Match Co. (P.) Ltd.
Madras High Court · (1997) 142 CTR 84 : (1997) 225 ITR 247
Income Tax Act, 1961 — Section 28, 80MM
High Courts12 Mar 1996
Elumalai (died) and others Vs Ramasamy Naidu (died) and others
Madras High Court · AIR 1996 Mad 423 : (1996) 2 LW 102
Limitation Act, 1963 — Article 64, 65
High Courts12 Mar 1996
Commissioner of Income Tax Vs Madurai District Central Co-operative Bank Ltd.
Madras High Court · (1997) 224 ITR 237
Income Tax Act, 1961 — Section 80P(2), 80P(2)
High Courts12 Mar 1996Dismissed
P. Ayyanar Vs Mrs. Rathinam and Others
Madras High Court · (1996) 2 CTC 473
Constitution of India, 1950 — Article 226Tamil Nadu Agricultural Lands Record of Tenancy Rights Act, 1969 — Section 3, 6, 7
High Courts12 Mar 1996
K.V. Venugopala Reddiar Vs Alliammal and 3 others
Madras High Court · (1996) 03 MAD CK 0013
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts12 Mar 1996Dismissed
S. Krishnamurthy Vs S. Venugopal and 13 others S. Varadarajan Vs S. Venugopal and 13 others
Madras High Court · (1996) 03 MAD CK 0004
High Courts11 Mar 1996
Commissioner of Income Tax Vs Venkatesh
Madras High Court · (1999) 237 ITR 122
Income Tax Act, 1961 — Section 28
High Courts11 Mar 1996
Commissioner of Income Tax Vs R. Rangaswamy Naidu
Madras High Court · (1997) 140 CTR 38 : (1997) 224 ITR 113
Income Tax Act, 1961 — Section 2(47), 28, 41(2), 45, 48
High Courts11 Mar 1996Dismissed
Union of India (UOI) Vs Good Year India Ltd. and Others
Madras High Court · (1996) 54 ECC 125
Central Excises and Salt Act, 1944 — Section 11B, 36Customs Act, 1962 — Section 12, 2, 27Customs Tariff Act, 1975 — Section 11C, 3
High Courts11 Mar 1996
Rasu Kavandar Vs Ponnusamy Gounder and 2 others
Madras High Court · (1996) 03 MAD CK 0022
High Courts11 Mar 1996
State Bank of India, Ooty Branch, rep, by Branch Manager Vs Kuldeep Kaur Anand and 2 others
Madras High Court · (1996) 03 MAD CK 0007
Contract Act, 1872 — Section 176
High Courts09 Mar 1996
Muthusamy and Another Vs Inspector of Police CBCID, Aruppukottai and Another
Madras High Court · (1996) 2 LW(Cri) 695
Penal Code, 1860 (IPC) — Section 192, 21
High Courts08 Mar 1996
K. Saroja Vs Valliammal and Others
Madras High Court · (1996) 2 MLJ 199
Specific Relief Act, 1963 — Section 19(b)
High Courts08 Mar 1996
Pappammal (Died) and Others Vs Valiammai (Died) and Others
Madras High Court · (1996) 2 MLJ 194
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts08 Mar 1996
K.S.K.P. Subbayan Chettiar Vs K. Ramu and Others
Madras High Court · (1996) 2 LW 73 : (1996) 2 MLJ 115
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 141Contract Act, 1872 — Section 27
High Courts08 Mar 1996Dismissed
M. Balusamy Vs The Assistant General Manager, State Bank of India and Another
Madras High Court · (1996) 2 LLJ 1129 : (1996) 2 MLJ 310
Constitution of India, 1950 — Article 14, 226
High Courts08 Mar 1996
Kattaiyan Rajangam Vs State
Madras High Court · (1997) CriLJ 382
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 341, 376, 376(1)
High Courts08 Mar 1996
Gilles Pfeiffer Vs Union of India and others
Madras High Court · AIR 1996 Mad 322
Auroville Foundation Act, 1980 — Section 18, 19Constitution of India, 1950 — Article 14, 19(1), 20, 21, 22Foreigners Act, 1946 — Section 3
High Courts08 Mar 1996Allowed
P.T. Eswaran Vs The Zonal Manager Food Corporation of India and Another
Madras High Court · (1996) 1 CTC 687 : (1996) 1 LW 468 : (1996) 2 MLJ 138
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 419, 420, 420B, 426, 477APrevention of Corruption Act, 1947 — Section 5(1), 5(2)