COURT ARCHIVE

Madras High Court judgments, 1995

1,084 judgments · page 48 of 55

High Courts02 Feb 1995

The Lakshmi Vilas Bank Limited Vs Sun Finance and Others

Madras High Court · (1995) 2 LW 574 : (1996) 1 MLJ 76

Criminal Procedure Code, 1973 (CrPC) — Section 340Partnership Act, 1932 — Section 45Penal Code, 1860 (IPC) — Section 192

High Courts02 Feb 1995

Tan India Ltd. Vs Collector of Central Excise, Madras

Madras High Court · (1995) 1 CTC 162 : (1996) 82 ELT 448 : (1995) WritLR 226

High Courts02 Feb 1995

Commissioner of Income Tax Vs Ashok Leyland Ltd.

Madras High Court · (1995) 216 ITR 26

Companies (Profits) Surtax Act, 1964 — Rule 1Income Tax Act, 1961 — Section 104, 2, 28, 34, 4

High Courts02 Feb 1995

Commissioner of Income Tax Vs T. Stanes and Co. Ltd.

Madras High Court · (1995) 216 ITR 127

Income Tax Act, 1961 — Section 28, 80M

High Courts02 Feb 1995

National Building Construction Corporation Ltd. Vs S. Gopalarathinam

Madras High Court · (1995) 2 MLJ 114

Arbitration Act, 1940 — Section 34

High Courts02 Feb 1995

State of Tamil Nadu Vs D.T. Kaliaperumal Naidu and Company

Madras High Court · (1995) 02 MAD CK 0044

Tamil Nadu General Sales Tax Act, 1959 — Section 12(3)

High Courts02 Feb 1995

Automation Systems Vs C.E.G.A.T.

Madras High Court · (1996) 81 ELT 488

High Courts02 Feb 1995

State of Tamil Nadu Vs Ultramarine Pigments Ltd.

Madras High Court · (1995) 02 MAD CK 0040

High Courts02 Feb 1995

A. Ponnusamy and Others Vs The State of Tamil Nadu and Another

Madras High Court · (1995) 2 MLJ 482

Constitution of India, 1950 — Article 39A

High Courts02 Feb 1995

National Building Construction Corporation Limited Vs S. Gopalarathinam

Madras High Court · (1995) 2 MLJ 114

Arbitration Act, 1940 — Section 34

High Courts01 Feb 1995

Navarathina Maligai Vs Commissioner of Income Tax

Madras High Court · (1995) 216 ITR 60

Income Tax Act, 1961 — Section 185, 263, 28

High Courts01 Feb 1995

M. Ayishath Munawara Vs Union of India and others Union of India and others Vs M. Ayishath Munawara

Madras High Court · (1995) 213 ITR 572

Smugglers and Foreign Exchange Manipulators (Appellate Tribunal for Forfeited Property) Rules, 1977 — Rule 15

High Courts01 Feb 1995

Tubes and Malleables Ltd. Vs Commissioner of Income Tax

Madras High Court · (1995) 216 ITR 5

Income Tax Act, 1961 — Section 28

High Courts01 Feb 1995

Commissioner of Income Tax Vs M.D. Kasthuri

Madras High Court · (1996) 130 CTR 284 : (1995) 215 ITR 949

Income Tax Act, 1961 — Section 22

High Courts01 Feb 1995

Commissioner of Income Tax Vs Bank of Madura Ltd.

Madras High Court · (1996) 130 CTR 275 : (1995) 215 ITR 928

High Courts01 Feb 1995

N. Ramu Vs Union of India and Others

Madras High Court · AIR 1995 Mad 347 : (1995) 1 LW 309 : (1995) 2 MLJ 33 : (1995) WritLR 146

Constitution of India, 1950 — Article 154, 164, 166(2), 167, 310Preventive Detention Act, 1950 — Section 11(1)Tamil Nadu Government Business Rules, 1978 — Rule 11, 12, 35(2), 5

High Courts01 Feb 1995

Commissioner of Income Tax Vs K.S. Raman

Madras High Court · (1996) 84 TAXMAN 450

Income Tax Act, 1961 — Section 256(1), 32A

High Courts01 Feb 1995Dismissed

T.M. Abdul Hameed Shahib (died) and 5 others Vs Oonji Abida Begum and 6 others

Madras High Court · (1995) 2 LW(Cri) 492

Criminal Procedure Code, 1973 (CrPC) — Section 145

High Courts31 Jan 1995

Dr. Veerabagu Vs Devaraj

Madras High Court · (1995) CriLJ 3148 : (1995) 2 LW(Cri) 435 : (1995) 3 RCR(Criminal) 566

Penal Code, 1860 (IPC) — Section 338

High Courts31 Jan 1995Allowed

National Insurance Co. Ltd. Vs R. Mohan and Another

Madras High Court · (1995) 2 ACC 484 : (1996) ACJ 1151 : (1995) 1 LW 730

Motor Vehicles Act, 1988 — Section 147