High Courts02 Jan 1995
State of Tamil Nadu Vs Lucky Rasi Radio House
Madras High Court · (1995) 01 MAD CK 0088
Tamil Nadu General Sales Tax Act, 1959 — Section 12
COURT ARCHIVE
Madras High Court judgments, 1995
1,084 judgments · page 55 of 55
High Courts02 Jan 1995
Raju Pillai and Others Vs V.P. Paramasivan and Others
Madras High Court · AIR 1995 Mad 253 : (1996) 1 CivCC 553 : (1995) 1 LW 518
Civil Procedure Code, 1908 (CPC) — Section 104(1), 115, 91, 92Constitution of India, 1950 — Article 226, 227
High Courts02 Jan 1995
S. Subramaniam Vs G.R. Palanisamy Gounder
Madras High Court · (1995) 01 MAD CK 0010
Transfer of Property Act, 1882 — Section 106
High Courts02 Jan 1995
Ramasamy, M.L.A. and 41 others Vs State by Sub Inspector of Police, Sivaganga, Pasumpon Muthuramalingam District
Madras High Court · (1995) 1 LW(Cri) 120
Penal Code, 1860 (IPC) — Section 143, 188