High Courts10 Jan 1995
State of Tamil Nadu Vs Subbu Chemicals
Madras High Court · (1995) 01 MAD CK 0041
Tamil Nadu General Sales Tax Act, 1959 — Section 3, 31, 32, 33, 34
COURT ARCHIVE
Madras High Court judgments, 1995
1,084 judgments · page 53 of 55
High Courts10 Jan 1995Allowed
Dr. S. Sahubar Sadique, M.D. (Gen) Vs The Govt. of Tamil Nadu and Others
Madras High Court · (1995) 1 CTC 183
Constitution of India, 1950 — Article 226
High Courts10 Jan 1995Dismissed
A.V. Jayabalakrishnan and Others Vs The Government of Tamil Nadu and Others
Madras High Court · (1995) 01 MAD CK 0017
Land Acquisition Act, 1894 — Section 4(1), 6, 6(1)
High Courts09 Jan 1995
Commissioner of Wealth Tax Vs W. Doraisamy
Madras High Court · (1996) 87 TAXMAN 260
Estate Duty Act, 1953 — Section 33Income Tax Act, 1961 — Section 23(2)Succession Act, 1925 — Section 270
High Courts09 Jan 1995
N. Saroja Vs Sri Vidya Chits and Finance (P) Ltd. and Another
Madras High Court · (1995) 1 LW 121 : (1996) 2 MLJ 74
Succession Act, 1925 — Section 263
High Courts09 Jan 1995
Raja Asari and another Vs State
Madras High Court · (1995) 1 LW(Cri) 325
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts09 Jan 1995
State of Tamil Nadu Vs T. Thadhani and Company
Madras High Court · (1995) 01 MAD CK 0076
Tamil Nadu General Sales Tax Act, 1959 — Section 7A, 7A(1)
High Courts09 Jan 1995
T. Chandra Rajan Vs K. Radha alias Mahalakshmi
Madras High Court · (1995) 1 MLJ 624
Hindu Marriage Act, 1955 — Section 10, 13, 13(1)(b), 24, 25
High Courts09 Jan 1995
R. Gurusamy Dasan and Another Vs The Commissioner, H.R. and C.E. Administration Department and Others
Madras High Court · (1995) 1 LW 639 : (1995) 2 MLJ 530
High Courts09 Jan 1995
P.S. Ramanathan and Company Vs The Regional Manager, Food Corporation of India and Another
Madras High Court · (1995) 1 MLJ 565
High Courts09 Jan 1995
Swamy and Company and others Vs Deputy Commercial Tax Officer and others
Madras High Court · (1995) 01 MAD CK 0011
Tamil Nadu General Sales Tax Act, 1959 — Section 25, 26
High Courts06 Jan 1995
Francis Xavier Vs Neelamegam, Inspector of Police, Pondy Bazaar Police Station and others
Madras High Court · (1995) 1 LW(Cri) 237
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 426, 482, 70(2)
High Courts06 Jan 1995Dismissed
K. Ekambaram and M. Kailasam Vs The Commissioner, HR and CE, Administration Department, The Executive Officer, Sri Sundareswara Swami Temple, V. Sankaran and T. Sankar
Madras High Court · (1995) 01 MAD CK 0110
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 45, 45(1), 45(4), 46, 47
High Courts06 Jan 1995
Neyveli Lignite Corporation Limited, Neyveli Vs Government of Tamil Nadu and Another
Madras High Court · (1995) 1 MLJ 580
Tamil Nadu Motor Vehicles Taxation Act, 1974 — Section 20(2)
High Courts06 Jan 1995
T.R.S. Mani Sastrigal alias Mani Sastrical Vs T.R. Suryanarayanan
Madras High Court · AIR 1996 Mad 152
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 Jan 1995
M.R. Sundararaman Vs Commissioner of Income Tax and another
Madras High Court · (1995) 215 ITR 9
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 179, 179(1), 179(2), 297(2)
High Courts05 Jan 1995
D. Swaminathan Vs United India Insurance Company Limited and Others
Madras High Court · (1995) 2 MLJ 435
General Insurance (Conduct, Discipline and Appeal) Rules, 1975 — Rule 26(2)
High Courts05 Jan 1995
COMMISSIONER OF INCOME TAX Vs A.M. VAIYAPURI CHETTIAR and Another
Madras High Court · (1996) 130 CTR 293
Income Tax Act, 1961 — Section 171
High Courts05 Jan 1995
Commissioner of Income Tax Vs A.M. Vaiyapuri Chettiar and Another
Madras High Court · (1995) 215 ITR 836
Income Tax Act, 1961 — Section 171