High Courts10 Feb 1995
R. Gurunathan Vs The District Collector of Madras and Another
Madras High Court · (1995) 2 MLJ 98
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 55, 55(1), 55(2), 56, 56
COURT ARCHIVE
Madras High Court judgments, 1995
1,084 judgments · page 46 of 55
High Courts10 Feb 1995Allowed
Yaxon Pharmaceuticals (P) Limited Vs Union of India (UOI) and Another
Madras High Court · (1995) 50 ECC 88
Central Excises and Salt Act, 1944 — Section 35F
High Courts09 Feb 1995
New India Maritime Agencies P. Ltd. Vs Commissioner of Income Tax
Madras High Court · (1996) 130 CTR 543 : (1995) 216 ITR 76
Income Tax Act, 1961 — Section 139(8)
High Courts09 Feb 1995
J. Dhanraj Vs Tamil Nadu Electricity Board and Others
Madras High Court · (1995) 1 LLJ 931
Industrial Employment (Standing Orders) Act, 1946 — Section 3
High Courts09 Feb 1995
Bonaventure Estate Vs State of Tamil Nadu
Madras High Court · (1999) 239 ITR 215
Income Tax Act, 1961 — Section 28
High Courts09 Feb 1995
Wheels India Ltd. Vs Commissioner of Income Tax
Madras High Court · (1996) 134 CTR 350 : (1996) 218 ITR 293
Income Tax Act, 1961 — Section 2(24), 40, 40A(5), 80VV
High Courts09 Feb 1995
Raju Vs State of Tamil Nadu and others
Madras High Court · (1995) CriLJ 3252
Constitution of India, 1950 — Article 22(5)Penal Code, 1860 (IPC) — Section 336, 379, 397, 506
High Courts09 Feb 1995
Amalgamations Ltd. Vs Commissioner of Income Tax
Madras High Court · (1995) 216 ITR 102
Income Tax Act, 1961 — Section 37
High Courts09 Feb 1995
Indian Sugar and General Industry Export and Import Corporation Limited Vs Sales Tax Appellate Tribunal and Another
Madras High Court · (2003) 133 STC 161
Tamil Nadu General Sales Tax Act, 1959 — Section 36(5)
High Courts08 Feb 1995
Commissioner of Income Tax Vs R. Harikrishna Nadar
Madras High Court · (1995) 216 ITR 65
Income Tax Act, 1961 — Section 271(1)
High Courts08 Feb 1995
Sree Balasubramanian and Co. Vs M. Gokilamani, etc. and 15 others
Madras High Court · (1995) 02 MAD CK 0122
High Courts08 Feb 1995Dismissed
Ramalingam Vs Dhamodaran and Others
Madras High Court · (1995) 1 CTC 215
Criminal Procedure Code, 1973 (CrPC) — Section 209, 323Penal Code, 1860 (IPC) — Section 395
High Courts08 Feb 1995Dismissed
R. Vinothkumar Vs The Secretary, Selection Committee and Others
Madras High Court · (1995) 1 CTC 401 : (1995) 1 LW 351 : (1995) 2 MLJ 158 : (1995) WritLR 203
Constitution of India, 1950 — Article 226
High Courts08 Feb 1995
Macneil and Magor Ltd. Vs First Additional Labour Court, Madras and Others
Madras High Court · (1995) 02 MAD CK 0091
Industrial Disputes Act, 1947 — Section 17B
High Courts08 Feb 1995
Madura Coats Limited Vs Collector of Central Excise, Madurai
Madras High Court · (1995) 51 ECC 55 : (1995) 79 ELT 567
Central Excises and Salt Act, 1944 — Section 11A, 11A(1), 35, 35L
High Courts08 Feb 1995
V. Shanthanalakshmi Vs The State of Tamil Nadu
Madras High Court · AIR 1995 Mad 307 : AIR 1995 Mad 219 : (1995) 2 DMC 648 : (1995) 1 LW 330 : (1995) WritLR 180
Constitution of India, 1950 — Article 226Hindu Marriage Act, 1955 — Section 13(1)
High Courts08 Feb 1995
V. Shanthanalakshmi Vs State of Tamil Nadu and another
Madras High Court · AIR 1995 Mad 307 : AIR 1995 Mad 219 : (1995) 2 DMC 648 : (1995) 1 LW 330 : (1995) WritLR 180
Constitution of India, 1950 — Article 14, 226Hindu Marriage Act, 1955 — Section 13
High Courts08 Feb 1995
A. Balasubramaniam Vs The Secretary to Government Education Department and others
Madras High Court · AIR 1996 Mad 95
Constitution of India, 1950 — Article 14, 21, 266, 48
High Courts08 Feb 1995
S. Kannan Vs Assistant Collector of Customs, Madras
Madras High Court · (1995) 78 ELT 419
Constitution of India, 1950 — Article 311Customs Act, 1962 — Section 110, 111, 113, 122, 124
High Courts08 Feb 1995
R. Palaniappan Vs The Regional Transport Officer and Others
Madras High Court · (1995) 1 CTC 191 : (1995) 1 LW 424 : (1995) 2 MLJ 206
Central Motor Vehicles Rules, 1989 — Rule 87Motor Vehicles Act, 1988 — Section 13, 3, 7, 88(14)