Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 14, 141, 16, 226, 234Tamil Nadu State and Subordinate Services Rules, 1955 — Rule 35

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High Courts07 Feb 1995Dismissed

C. Dasarathan Vs Chairman and Managing Director and Another

Madras High Court · (1996) 1 LLJ 429

Central Services (Medical Attendance) Rules, 1944 — Rule 5(1)

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High Courts07 Feb 1995

Kamakshi Ammal Vs Rajalakshmi and others

Madras High Court · AIR 1995 Mad 415 : (1995) 1 CTC 372

Benami Transactions (Prohibition) Act, 1988 — Section 3(2), 4(1)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Court Fees Act, 1870 — Section 7

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High Courts06 Feb 1995Dismissed

Kandasamy Vs Balammal and Others

Madras High Court · (1995) 1 CTC 307

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts06 Feb 1995

Ganga Bai and another Vs State of Tamil Nadu

Madras High Court · (1996) 136 CTR 188 : (1996) 221 ITR 59

Income Tax Act, 1961 — Section 28, 68

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High Courts06 Feb 1995

Ganapathy Engineering Manufacturers (P) Ltd. Vs Commissioner of Income Tax

Madras High Court · (1997) 143 CTR 150

Income Tax Act, 1961 — Section 141A, 143(3), 143(3), 207, 208

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High Courts06 Feb 1995

Ponnusamy Vs State of Tamil Nadu and others

Madras High Court · (1995) CriLJ 2841 : (1995) 2 LW 349 : (1995) 2 MLJ 482

Constitution of India, 1950 — Article 22(5)

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High Courts06 Feb 1995

S.S. Sankaralingam Vs Commissioner of Wealth Tax

Madras High Court · (1996) 135 CTR 62 : (1996) 217 ITR 202

Income Tax Act, 1961 — Section 28

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High Courts06 Feb 1995

GANAPATHY ENGINEERING MANUFACTURERS (P) LTD. Vs COMMISSIONER OF INCOME TAX.

Madras High Court · (1997) 143 CTR 150

Income Tax Act, 1961 — Section 256(1)

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High Courts06 Feb 1995Allowed

Alimaummal Vs Kaliaperumal

Madras High Court · (1995) 02 MAD CK 0008

Pondicherry Cultivating Tenants Protection Act, 1970 — Section 3

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High Courts03 Feb 1995Allowed

Bank of India Vs Dr. C.S. Sainathan

Madras High Court · (1995) 02 MAD CK 0124

Civil Procedure Code, 1908 (CPC) — Section 17, 34

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High Courts03 Feb 1995

Perumayee Vs Jayarama Gounder

Madras High Court · (1995) 2 MLJ 363

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts03 Feb 1995

Mani alias Ranganayaki and Others Vs M. Kokilamani, represented by her Power of Attorney Agent K.G. Ananthakrishnan and Others

Madras High Court · (1995) 2 MLJ 307

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High Courts02 Feb 1995

Commissioner of Income Tax Vs Gnanagiri Trading Co.

Madras High Court · (1995) 216 ITR 19

Income Tax Act, 1961 — Section 184(7), 263, 271(1)

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High Courts02 Feb 1995

Tamil Nadu Cement Corporation Ltd. Vs Jabamalai and ors

Madras High Court · (1995) 71 FLR 308 : (1995) 1 LW 440

Industrial Disputes Act, 1947 — Section 2, 33C

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High Courts02 Feb 1995

G.R.V. Rajan Vs Tube Investments of India Ltd.

Madras High Court · (1995) 02 MAD CK 0123

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 141, 145(5)Contract Act, 1872 — Section 27, 28, 57, 74

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High Courts02 Feb 1995

The Principal, C. Kandaswami Naidu College for Women Vs District Consumer Disputes Redressal Forum and Others

Madras High Court · (1995) 1 LW 505 : (1995) 2 MLJ 117 : (1995) WritLR 230

Constitution of India, 1950 — Article 226

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